High Courts20 Jun 2025Disposed Of
Simma Jhansi Rani Vs M Annadora
Andhra Pradesh High Court · (2025) 06 AP CK 0151
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 66 of 1,770
High Courts17 Jun 2025Allowed
Appana Venkateswara Rao Vs Appanna Radhakrishna Died Per Lrs And Others
Andhra Pradesh High Court · (2025) 06 AP CK 0148
Code Of Civil Procedure 1908 - Section 100Registration Act, 1908 - Section 17(1)(b), 17(2)
High Courts16 Jun 2025Dismissed
Asia Sultana Vs Mohd. Arshad & The State Of A.P.
Andhra Pradesh High Court · (2025) 06 AP CK 0150
Code Of Criminal Procedure, 1973 - Section 248(1), 397, 401Indian Penal Code, 1860 - Section 324, 326, 376, 498A, 506
High Courts16 Jun 2025Dismissed
Ganjinaboyina Sambasiva Rao Vs Bhavanam Mallikarjuna Reddy & 2 Others
Andhra Pradesh High Court · (2025) 06 AP CK 0149
High Courts16 Jun 2025Dismissed
Kandivalasa Pentayya And Others Vs Kuppili Thavudu And Others
Andhra Pradesh High Court · (2025) 06 AP CK 0147
Code Of Civil Procedure 1908 - Section 100
High Courts12 Jun 2025Allowed
Paladugu Sri Harshavardhini @ Harsha Vardhini Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0146
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 120(b), 409, 420, 506, 509
High Courts12 Jun 2025Disposed Of
Relangi Siva Shankar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0145
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Andhra Pradesh Prohibition (Amendment) Act, 2020 - Section 7(B), 8(B)
High Courts12 Jun 2025Disposed Of
Paladugu Alias Nookavarapu Harshavardhini @ Harsha Vardhini Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 06 AP CK 0144
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 316(2), 316(5), 318(4)Chit Fund Act, 1982 - Section 76
High Courts12 Jun 2025Disposed Of
Venna Vijaya Chakravathi Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0143
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109(1)
High Courts12 Jun 2025Allowed
Angadi Sai Chandu @ Chandu And Another Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0142
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)
High Courts12 Jun 2025Allowed
Sobha Ramesh Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0140
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)
High Courts09 Jun 2025Disposed Of/ Dismissed
Pendyala Sita Rama Anjaneyulu Ips & Ors. Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0139
Code Of Criminal Procedure, 1973 - Section 197, 439Indian Penal Code, 1860 - Section 405, 409
High Courts05 Jun 2025Disposed Of
Devineni Avinash Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0137
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 127(2), 140(3), 142
High Courts05 Jun 2025Disposed Of
K. Mohammed Arif Vs K Mohammed Fairoz & Ors.
Andhra Pradesh High Court · (2025) 06 AP CK 0136
Code Of Civil Procedure 1908 - Order 7 Rule 11
High Courts05 Jun 2025Disposed Of
Gogula Muni Krishnaiah And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0135
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 74, 75(1)(i), 78(1)(i), 79, 126(2), 351(2)
High Courts05 Jun 2025Disposed Of
M. Nagabhushanam And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0134
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 3(5), 35(3), 318(4), 351(2), 482
High Courts05 Jun 2025Allowed
Kokila And Others Vs State Of Ap
Andhra Pradesh High Court · (2025) 06 AP CK 0133
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 69
High Courts05 Jun 2025Allowed
Mekala Narendra Reddy And Others Vs State Of Ap
Andhra Pradesh High Court · (2025) 06 AP CK 0132
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 3(5), 482Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 109, 126(2), 324(4), 351(3)
High Courts05 Jun 2025Disposed Of
Mallisetty Siva Sankar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 06 AP CK 0131
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Bharatiya Nyaya Sanhita, 2023 - Section 329(3)Prevention Of Damage To Public Property Act, 1984 - Section 329(3)
High Courts30 May 2025Dismissed
Polina Kanakeswara Rao And Others Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 05 AP CK 0296