Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 36A(4)

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High Courts02 Sept 2025Disposed Of

D. Chandraiah & Ors. Vs Kumar Viswajeeth

Andhra Pradesh High Court · (2025) 09 AP CK 0420

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High Courts02 Sept 2025Disposed Of

Peram Sunki Reddy, S/O. Subba Reddy Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 09 AP CK 0418

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High Courts01 Sept 2025Dismissed

Mohan Naidu Alias Mohan Babu And Others Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 09 AP CK 0414

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 118(1), 126(2)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(s), 3(2)(va)

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High Courts01 Sept 2025Allowed

Danish Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 09 AP CK 0413

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 439(1)

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High Courts01 Sept 2025Allowed

Sankar, S/O Parthasarathy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 09 AP CK 0412

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 36(A)(4), 37

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High Courts01 Sept 2025Allowed

Vantala Panthulu Babu Alias Gautam Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 09 AP CK 0411

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)

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High Courts01 Sept 2025Disposed Of

Konakanchi Phani Kumar & Ors. Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 09 AP CK 0410

Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 498ADowry Prohibition Act, 1961 - Section 3, 4

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High Courts22 Aug 2025Allowed

Kanchi Gowthami Alias K Gowri Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 08 AP CK 0296

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 79, 109(1), 126(2), 351(3)

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High Courts22 Aug 2025Dismissed

G. Ramu, S/O. Late Gopinath Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 08 AP CK 0295

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 109, 120B, 379Andhra Pradesh Forest (Amendment) Act, 2016 - Section 20(1)(c)ii, 20(1)(c)iii, 20(1)(c)iv, 20(1)(c)x, 20(1)(d)(i)(a), 29(4)(a)(i), 32A, 36(a)

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High Courts22 Aug 2025Allowed

Shesharao Mane, S/O. Bhagwat Mane Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 08 AP CK 0294

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 36A(4)

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High Courts22 Aug 2025Allowed

Vanthala Magu,, S/O. Arjun & Ors. Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 08 AP CK 0293

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 36A(4)

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High Courts22 Aug 2025Dismissed

Kanakamedala Arun Rakesh Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 08 AP CK 0292

Indian Penal Code, 1860 - Section 109, 120B, 323, 324, 341, 406, 427, 447Code Of Criminal Procedure, 1973 - Section 156(3), 468, 482

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High Courts19 Aug 2025Dismissed

State Of APR EP By Its Pp Hyd., Rep. By Its Public Prosecutor, High Court Of A.P., At Hyderabad. Vs Somarala Srinivasa Rao 2 Others, S/O Chinnikrishna & Ors.

Andhra Pradesh High Court · (2025) 08 AP CK 0291

Code Of Criminal Procedure, 1973 - Section 207, 313, 378, 378(1), 378(3)Indian Penal Code, 1860 - Section 34, 417, 493, 496, 498A, 506

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High Courts18 Aug 2025Allowed

Koppisetti Rajesh, S/O. Koppisetti Srinu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 08 AP CK 0290

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)

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High Courts18 Aug 2025Allowed

Pradhani Rajesh, S/O. P. Buddu & Ors. Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 08 AP CK 0289

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 111(2)(b)

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