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Andhra Pradesh High Court judgments

35,381 judgments · page 62 of 1,770

High Courts04 Nov 2025Dismissed

Pokuru Mahesh & Ors. Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 11 AP CK 0073

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(c)Indian Penal Code, 1860 - Section 34, 148, 149, 302, 324, 354, 448, 452, 506
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High Courts31 Oct 2025Dismissed

Shaik Sulthan Basha & Ors. vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 10 AP CK 0023

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 119(1), 480, 483 Bharatiya Nyaya Sanhita, 2023 — Section 3(5), 115(2), 118(1), 324(2), 333, 351(2), 380(5) Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B) Indian Penal Code, 1860 — Section 34, 120B, 143, 149, 188, 193, 269, 270, 323, 324, 392, 420, 427, 448, 452, 506, 509
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High Courts28 Oct 2025Allowed

P Babu & Ors vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 10 AP CK 0305

Code Of Criminal Procedure, 1973 — Section 437, 439 Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(C), 36A(4)
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High Courts28 Oct 2025Allowed

Sakila & Ors vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 10 AP CK 0304

Code Of Criminal Procedure, 1973 — Section 437, 439 Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(C), 36A(4)
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High Courts28 Oct 2025Allowed

Karri Appanna & Ors vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 10 AP CK 0303

Code Of Criminal Procedure, 1973 — Section 437, 439 Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 36A(4)
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High Courts17 Oct 2025Allowed

Karri Darababu vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 10 AP CK 0009

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 52A(3
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