COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 63 of 1,770

High Courts03 Oct 2025Allowed

Shaik Subhani & Ors. Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 10 AP CK 1109

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)

Read judgment

High Courts03 Oct 2025Disposed Of

Pathan Imran Khan (a 1) Vs State

Andhra Pradesh High Court · (2025) 10 AP CK 1108

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Indian Penal Code, 1860 - Section 498ADowry Prohibition Act, 1961 - Section 3, 4

Read judgment

High Courts03 Oct 2025Allowed

J Vasantha Reddy Alias Vasanth Reddy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 10 AP CK 1107

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Andhra Pradesh Para Veterinary And. Allied Council Act, 2023 - Section 7, 8B2

Read judgment

High Courts03 Oct 2025Disposed Of

Air Control And Chemical Engineering Co Ltd Vs Union Of India, Represented By Its Secretary, Ministry Of Defence, South Block New Delhi-110001 & Ors.

Andhra Pradesh High Court · (2025) 10 AP CK 1106

Read judgment

High Courts03 Oct 2025Disposed Of

Vennapusa Chenna Reddy, S/O. Malyadri Reddy & Ors. Vs State Of AP & Ors.

Andhra Pradesh High Court · (2025) 10 AP CK 1105

Andhra Pradesh Assigned Lands (Prohibition Of Transfers) Act, 1977 - Section 3Andhra Pradesh Assigned Lands (Prohibition Of Transfers) Rules, 2007 - Rule 3

Read judgment

High Courts03 Oct 2025Disposed Of

M.Venkata Kotaiah & Ors. Vs State Of A P & Ors.

Andhra Pradesh High Court · (2025) 10 AP CK 1104

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 132

Read judgment

High Courts03 Oct 2025Allowed

Balineni Dinesh, S/O B Varada Rajulu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 10 AP CK 1103

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 316(5), 318(4), 344

Read judgment

High Courts03 Oct 2025Allowed

Shaik Baba Fakroddinu Alias Godi Baba And Others Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 10 AP CK 1102

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Andhra Pradesh Prohibition Act, 1995 - Section 7(a), 8(b)(ii), 8(e)Andhra Pradesh Lotteries Act, 1998 - Section 4(c)

Read judgment

High Courts03 Oct 2025Disposed Of

Koppula Venkata Narendra Reddy & Ors. Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 10 AP CK 1101

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 196(2), 353(2)

Read judgment

High Courts03 Oct 2025Allowed

Shaik Subhani & Ors. Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 10 AP CK 1100

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c)

Read judgment

High Courts03 Oct 2025Disposed Of