High Courts11 Dec 2025Disposed Of
Nalluri Venkateswarlu Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2025) 12 AP CK 1685
Registration Act, 1908 - Section 71Andhra Pradesh Registration Rules, 1908- Rule 161, 162, 163, 164
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 60 of 1,770
High Courts10 Dec 2025Dismissed
M/s Indian Oil Corporation Vs Badam Sundara Rao And Others
Andhra Pradesh High Court · (2025) 12 AP CK 1690
Code Of Civil Procedure, 1908 - Section 100
High Courts10 Dec 2025Disposed Of
M/s. Indian Oil Corporation Vs Badam Sundara Rao And Others
Andhra Pradesh High Court · (2025) 12 AP CK 1689
High Courts10 Dec 2025(iii) Kumar Tiwari v. State of Uttar Pradesh 019 Supreme (SC) 923
Saladi Sriranga Rao Vs Dontu Maheswara Rao & Ors
Andhra Pradesh High Court · (2025) 12 AP CK 1688
Indian Penal Code, 1860 - Section 324, 420, 506(2)Code Of Criminal Procedure, 1973 - Section 200
High Courts10 Dec 2025Allowed
Thudum Dhanunjaya Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 12 AP CK 1687
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)
High Courts10 Dec 2025Partly Allowed
K Vijaya Kanakadurga & Ors Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2025) 12 AP CK 1686
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 74, 115(2), 126(2), 318(4), 333Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(s), 3(2)(va)
High Courts09 Dec 2025Disposed Of
Rajagiri Mahalakshmi, W/O Late Balaram Murthy Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2025) 12 AP CK 1682
High Courts09 Dec 2025Disposed Of
A Ashok Kumar Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2025) 12 AP CK 1681
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts08 Dec 2025Allowed
Savala Vishal Kanth Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 12 AP CK 1684
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 25
High Courts08 Dec 2025Dismissed
Jakkala Vignesh Alias Sai Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 12 AP CK 1683
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 64, 103Protection Of Children From Sexual Offences Act, 2012 - Section 3, 4
High Courts01 Dec 2025Dismissed/Disposed Of
Tenneti Meenakshi Rajasekhar & Ors Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 12 AP CK 1680
Andhra Pradesh Municipal Corporation Act, 1955 - Section 451(1), 452(1), 461(1)
High Courts28 Nov 2025Allowed
Arava Praveen Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 1786
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)
High Courts28 Nov 2025Disposed Of
Kupurala Vardhan Alias Pandu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 1785
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483(1)(b)
High Courts28 Nov 2025Allowed
Nallabilli Ganesh, S/O Late Ramana Vs State Represented By Public Prosecutor, A.P.High Court, Amaravathi
Andhra Pradesh High Court · (2025) 11 AP CK 1784
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(b)(ii)
High Courts28 Nov 2025Allowed
Hemanth, S/O Murali Krishnaage Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 1783
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)
High Courts28 Nov 2025Allowed
Amarjit Singh, Rakera, Panipat,State Of Haryana Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 1782
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)
High Courts28 Nov 2025Dismissed
State Of Andhra Pradesh Vs Chilaparapu Bhaskara Veera Swamy
Andhra Pradesh High Court · (2025) 11 AP CK 1781
Code Of Criminal Procedure, 1973 - Section 34, 207, 313, 364, 378, 378(1), 378(3)Indian Penal Code, 1860 - Section 307, 350, 354, 509
High Courts25 Nov 2025Allowed
ASAB UDDIN, S/O Abdul Matinage Vs Union Of India Through Inspector, Narcotics Control Bureau, NCB Visakhapatnam Zonal Unit, Visakhapatnam
Andhra Pradesh High Court · (2025) 11 AP CK 0649
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(b), 28, 29, 67
High Courts25 Nov 2025Dismissed
Polamarasetty Ratnaraju Alias Ratan Raju Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0648
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 109, 127(2), 131, 308(5), 318(4), 351(2)
High Courts25 Nov 2025Allowed
Killo Suresh Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 11 AP CK 0647
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)