COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 59 of 1,770

High Courts08 Jan 2026Allowed

Laiju, S/O. Habeeb & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1328

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)

High Courts08 Jan 2026Dismissed

Sembi Prasad Rao Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1327

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)

High Courts08 Jan 2026Allowed

Pangi Sadno Alias Chadunu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1326

BharatiyaNagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(c)

High Courts08 Jan 2026Dismissed

Kommireddinagu @ Ganesh, Hindu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1325

Indian Penal Code, 1860 - Section 302Code Of Criminal Procedure, 1973 - Section 313, 428Evidence Act, 1872 - Section 106

High Courts05 Jan 2026Dismissed

M Muralikrishna Vs Masapalli Venkatarathnamma And Others

Andhra Pradesh High Court · (2026) 01 AP CK 1324

Limitation Act, 1963 - Section 5

High Courts02 Jan 2026Allowed

Chirla Narsimharao Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 01 AP CK 1323

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 36A(4)

High Courts02 Jan 2026Dismissed

Vaddi Satishbabu Vs B Yasodamma Died And Others

Andhra Pradesh High Court · (2026) 01 AP CK 1321

Code Of Civil Procedure, 1908 - Section 100

High Courts31 Dec 2025Disposed Of

Kopparapu Guru Nagendra Prasad Rao & Ors Vs State Of Andhra Pradesh, Department Of Municipal Administration & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1884

Andhra Pradesh Municipalities Act, 1965 - Section 35, 153, 209Constitution Of India, 1950 - Article 226

High Courts31 Dec 2025Disposed Of

M/S. RK Infracorp Private Limited Vs Assistant Commissioner State Tax, Kadapa-Lcircle, Kadapa Division & Others

Andhra Pradesh High Court · (2025) 12 AP CK 1702

Central Goods And Services Tax Act, 2017 - Section 50

High Courts30 Dec 2025Allowed

Shaik Chan Basha @ Chilakala Chan Basha & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 12 AP CK 1704

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109(1), 118(1)

High Courts30 Dec 2025Allowed

Dammu Gopalam Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1703

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Indian Penal Code, 1860 - Section 313, 376, 417, 420

High Courts29 Dec 2025Disposed Of

K. Radhakrishna & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1699

Andhra Pradesh Rights In Land And Pattadar Pass Books Act, 1971 - Section 5(3), 5B(2)Andhra Pradesh Rights In Land And Pattadar Pass Books Rules, 1989 - Rule 19(2)Constitution Of India, 1950 - Article 226

High Courts26 Dec 2025Allowed

Duvvana Boina Nagaseshu Alias Duvvanaboyana Nagaseshu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 12 AP CK 1701

Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 25, 36A(4)

High Courts24 Dec 2025Dismissed

Bethala Ganesh & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 12 AP CK 1697

Indian Penal Code, 1860 - Section 34, 379, 447Andhra Pradesh Forest Act, 1967 - Section 4, 20(c)(viii)Indian Forest Act, 1927 - Section 26(1)(a)

High Courts24 Dec 2025Dismissed

Vijay Kumar Vardhuru Vs Shriram City Union Finance Ltd, Rep. By Its Gpa Holder, K. Phani Kumar, Branch Office At Atamakur & Anr

Andhra Pradesh High Court · (2025) 12 AP CK 1696

Arbitration And Conciliation Act, 1996 - Section 34

High Courts22 Dec 2025Disposed Of

Mallavarapu Bhagya Sekhar, C/O. Anjaneyulu Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1695

Andhra Pradesh Minor Mineral Concession Rules, 1966 - Rule 26(3)(iii)

High Courts22 Dec 2025Disposed Of

Chellangi Gopi, S/O. Satyanarayana Vs Debt Recovery Tribunal Drt, Visakhapatnam 530001 & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1694

High Courts22 Dec 2025Dismissed

Tamarana Sunneta Vs Tamarana Ramunaidu & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1693

Code Of Civil Procedure, 1908 - Order 21, Rule 11(2)

High Courts22 Dec 2025Disposed Of

K. Muraga Reddy Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1692

Code Of Criminal Procedure, 1973 - Section 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 75(1), 76, 333, 528

High Courts22 Dec 2025Dismissed

State Of A.P. Vs Ravilla Nagabhushanam Naidu & Ors

Andhra Pradesh High Court · (2025) 12 AP CK 1691

Code Of Criminal Procedure, 1973 - Section 209, 313, 378, 378(1), 378(3)Indian Penal Code, 1860 - Section 34, 147, 148, 149, 324, 354