COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 675 of 1,762

High Courts24 Nov 2006Dismissed

Thatiokonda Butchi Nookayya Setty Vs Golla Laxmana Rao

Andhra Pradesh High Court · (2007) 2 ALD 366 : (2008) 1 ALT 104

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(1), 10(2), 12, 13

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High Courts24 Nov 2006Allowed

United India Insurance Company Limited Vs Varigonda Jaya Krishna Babu and Others

Andhra Pradesh High Court · (2008) ACJ 932 : (2007) 3 ALD 740 : (2007) 4 ALT 642 : (2007) 114 FLR 665

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High Courts24 Nov 2006Dismissed

United India Insurance Co. Ltd. Vs K. Anjaneyulu and Another

Andhra Pradesh High Court · (2007) 3 ALD 715 : (2007) 4 ALT 643 : (2007) 114 FLR 663

Workmens Compensation Act, 1923 — Section 30

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High Courts24 Nov 2006Dismissed

Puvvada Sanyasi Lingam and Others Vs Puvvada Peda Satyanarayana Murthy and Another

Andhra Pradesh High Court · (2007) 2 ALD 134

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2, 9, 9(1), 9(3), 9(5)

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High Courts24 Nov 2006Dismissed

Canara Bank Vs Power Grid Corporation of India Ltd. and Others

Andhra Pradesh High Court · (2007) 1 ALD 496

Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22

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High Courts23 Nov 2006

Kishan Prasad Palaypu Vs Registrar of Companies

Andhra Pradesh High Court · (2007) 2 ALT(Cri) 35 : (2007) 139 CompCas 536 : (2008) 83 SCL 376

Companies Act, 1956 — Section 113(2), 159, 160, 161, 162Criminal Procedure Code, 1973 (CrPC) — Section 468, 472, 482

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High Courts23 Nov 2006Allowed

Jubilee Hills Co-operative House Building Society and Another Vs Dr. Anil Kolly and Others

Andhra Pradesh High Court · (2007) 3 ALD 70 : (2007) 1 ALT 438

Limitation Act, 1963 — Section 14

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High Courts23 Nov 2006Allowed

United India Insurance Company Limited Vs Alagara Siva Rama Krishnaiah and Others

Andhra Pradesh High Court · (2007) 2 ALD 670

Motor Vehicles Act, 1939 — Section 95(1)

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High Courts23 Nov 2006Allowed

M. Anjaiah Vs The Government of A.P. and Others

Andhra Pradesh High Court · (2007) 1 ALD 211 : (2007) 2 ALT 697

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 23, 30, 31(2), 31(3), 31(4)

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High Courts23 Nov 2006Allowed

Dasari Narayana Rao and Another Vs Deputy Collector and Mandal Revenue Officer and Others

Andhra Pradesh High Court · (2010) 4 ALT 655

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 3, 3(1), 3(2), 4Constitution of India, 1950 — Article 141Laoni Rules, 1950 — Rule 9

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High Courts23 Nov 2006Allowed

Immanni Ramakrishna and Others Vs The Commissioner, Municipal Corporation of Rajahmundry and Others

Andhra Pradesh High Court · (2007) 3 ALT 225

Andhra Pradesh (Andhra Area) Town Planning Act, 1920 — Section 14(3)Andhra Pradesh General Clauses Act, 1891 — Section 15Andhra Pradesh Municipal Corporations Act, 1994 — Section 13, 2, 3(2), 3(3), 5

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High Courts23 Nov 2006Allowed

K. Chakrapani Vs The District Level Committee and Another

Andhra Pradesh High Court · (2007) 1 ALD 571

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 9H, 9H(1), 9H(2), 9H(3)

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High Courts22 Nov 2006

Kakatiya University Vs Employees'' Provident Fund Organisation and Others

Andhra Pradesh High Court · (2007) 2 ALD 354

Andhra Pradesh University Act, 1991 — Section 49Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1), 17, 17(2), 2, 7A

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High Courts22 Nov 2006

Govind Narayan Agarwal Vs Dr. Gorak Balaramgari Nagender

Andhra Pradesh High Court · (2007) 3 ALD 167

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10Transfer of Property Act, 1882 — Section 106

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High Courts22 Nov 2006Allowed

Amrutha Estates Vs Emerald Apartment Owners Association and Another

Andhra Pradesh High Court · (2007) 3 ALD 112 : (2007) 4 ALT 294

Civil Procedure Code, 1908 (CPC) — Section 96Multi Storied Building Regulations, 1981 — Regulation 18

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High Courts22 Nov 2006

K. Nageswara Rao Vs B. Nagamalleswari and Another

Andhra Pradesh High Court · (2007) 2 ALD 762 : (2007) 113 FLR 745

Workmens Compensation Act, 1923 — Section 2, 4, 4(1)

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High Courts22 Nov 2006Allowed

Dr. V. Rajeshwar Rao Vs M. Yadagiri Reddy and Others

Andhra Pradesh High Court · (2007) 2 ALD 17 : (2007) 1 ALT 306 : (2007) 1 APLJ 72

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 8(8)Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts22 Nov 2006Allowed

Singamala Sankara Nath Vs State of A.P.

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 7 : (2007) 1 APLJ 33 : (2007) CriLJ 884

Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 — Section 5Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(22), 17(2), 437, 437(1)Penal Code, 1860 (IPC) — Section 420

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High Courts21 Nov 2006Dismissed

Mandala Gangunaidu and Others Vs Palavalasa Gopinaidu and Others

Andhra Pradesh High Court · (2007) 3 ALD 548 : (2007) 4 ALT 34

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts21 Nov 2006Dismissed

Thiwari Dadaji Singh Vs Alla Nirmala Devi and Others

Andhra Pradesh High Court · (2006) 11 AP CK 0123

Andhra Pradesh Municipalities Act, 1965 — Section 192, 2, 2(31), 35Easements Act, 1882 — Section 47National Highways Act, 1956 — Section 8, 8A, 8B

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