High Courts21 Nov 2006Dismissed
Ghanta Krishna Das Vs Ghanta Srihari Rao and Others
Andhra Pradesh High Court · (2007) 3 ALD 125 : (2007) 4 ALT 308
Civil Procedure Code, 1908 (CPC) — Section 99
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 676 of 1,762
High Courts21 Nov 2006Dismissed
Oriental Insurance Co. Ltd. Vs Palla Nageswara Rao and Others
Andhra Pradesh High Court · (2007) 3 ALD 67
Motor Vehicles Act, 1988 — Section 166
High Courts21 Nov 2006Dismissed
Pedda Jagannadha Rao and Another Vs Renanki Janikamma
Andhra Pradesh High Court · (2007) 3 ALD 442 : (2007) 4 ALT 184
High Courts21 Nov 2006Allowed
State Military Estates Officer and Another Vs Sultan Hussain (died) by LRs. and Others
Andhra Pradesh High Court · (2007) 3 ALD 538
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 80Constitution of India, 1950 — Article 295, 295(1)Contract Act, 1872 — Section 7
High Courts21 Nov 2006Allowed
Chilka Nirmala @ Neelamma Reddy Vs State of A.P.
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 686 : (2007) 1 ALT(Cri) 218
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts21 Nov 2006Dismissed
Municipal Corporation of Hyderabad Vs G. Sarojini and Others
Andhra Pradesh High Court · (2007) 2 ALD 171 : (2007) 4 ALT 655
Civil Procedure Code, 1908 (CPC) — Section 99Hyderabad Municipal Corporation Act, 1955 — Section 680, 685
High Courts21 Nov 2006
Radha Krishna Iron Stores and Krishna and Others Vs Srikakolapu Pullama
Andhra Pradesh High Court · (2007) 3 ALD 157
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts21 Nov 2006Dismissed
Ashok Kumar and Others Vs Gangadhar and Another
Andhra Pradesh High Court · AIR 2007 AP 145 : (2007) 2 ALD 313 : (2007) 3 ALT 561
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 98Limitation Act, 1963 — Article 113, 144, 148, 58Specific Relief Act, 1963 — Section 31
High Courts21 Nov 2006
Borra Gopalaswamy Vs Kontam Seetharavamma Rao
Andhra Pradesh High Court · (2007) 3 ALD 501 : (2007) 4 ALT 37
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 13Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10, Order 20 Rule 11, Order 20 Rule 12, Order 20 Rule 13, Order 20 Rule 14
High Courts21 Nov 2006Allowed
Chinthala Cheruvu and Another Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2008) 1 CivCC 401 : (2007) 5 RCR(Civil) 676 : (2008) 1 RCR(Criminal) 412
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 20Penal Code, 1860 (IPC) — Section 34, 420, 468, 471, 506
High Courts21 Nov 2006Dismissed
T. Muni Nadham Vs Karveti Devika Rani
Andhra Pradesh High Court · (2007) 3 ALD 327 : (2007) 2 ALT 554
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 21 Rule 37, 2(16), 51, 60
High Courts20 Nov 2006
Ram Swaroop Sankla and Others Vs Chandrapal Singh and Others
Andhra Pradesh High Court · (2007) 2 ALD 178 : (2007) 2 ALT 12
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 58, Order 38 Rule 5, Order 38 Rule 8, 141
High Courts20 Nov 2006Dismissed
Rohit Steels Pvt. Ltd. Vs Poddar Projects Ltd.
Andhra Pradesh High Court · (2007) 3 ALD 281 : (2007) 1 ALT 152
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151
High Courts20 Nov 2006Allowed
Kanchan Sharma Vs Uma Shanker Sharma
Andhra Pradesh High Court · AIR 2007 AP 119 : (2007) 2 ALD 129 : (2007) 2 ALT 5
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 12, 12(1)Limitation Act, 1963 — Section 5
High Courts18 Nov 2006Dismissed
S. Brahmanandam Vs S. Rama Devi and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 627 : (2007) 2 ALT(Cri) 26 : (2007) CriLJ 811 : (2007) 3 RCR(Criminal) 633
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 127, 482
High Courts18 Nov 2006Allowed
Employees State Insurance Corporation Vs Gurudeep Singh and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 380
Employees State Insurance (General) Regulations, 1950 — Regulation 31Employees State Insurance Act, 1948 — Section 40, 85
High Courts18 Nov 2006Dismissed
Mr. Tammineedi Bhaskara Rao and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 533 : (2007) 1 ALT(Cri) 434 : (2007) CriLJ 1204
Andhra Pradesh Dowry Prohibition Rules, 1998 — Rule 10Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Nov 2006Dismissed
Chama Narasimha Reddy and Another Vs Joint Collector and Others
Andhra Pradesh High Court · (2007) 2 ALD 28 : (2007) 3 ALT 265
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 1(3), 10, 2(1), 24, 28Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38EAndhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(1), 10(4), 13, 8(1), 9
High Courts17 Nov 2006
G. Ramakrishna Vs G. Narayana Reddy and United India Insurance Company Ltd.
Andhra Pradesh High Court · (2007) 4 ALD 22
Motor Vehicles Act, 1988 — Section 140, 166, 170Penal Code, 1860 (IPC) — Section 338
High Courts17 Nov 2006Allowed
Lakshmi Bai Vs Chinnaiah and Others
Andhra Pradesh High Court · (2007) 1 ALD 614
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 10, 11, 12, 13, 14Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 35, 37