Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 12Constitution of India, 1950 — Article 14Hyderabad Municipal Corporation Act, 1955 — Section 456, 456(1)

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High Courts29 Nov 2006Dismissed

P. Padmanabha Rao Vs Bathini Srinivasa Rao

Andhra Pradesh High Court · (2007) 2 ALD 54 : (2008) 1 BC 145

Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2, 2(22), 2(5)

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High Courts29 Nov 2006Allowed

R. Sai Babu and Others Vs Bharat Sanchar Nigam Limited and Others

Andhra Pradesh High Court · (2007) 1 ALD 744 : (2007) 3 ALT 13

Administrative Tribunals Act, 1985 — Section 14, 14(2), 14(3)

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High Courts29 Nov 2006Allowed

Sri Mangipudi Lakshminarasimham Sanskruta Veda Patasala and Chalivendram Vs Mangipudi Visweswara Srinivasa Rao and Others

Andhra Pradesh High Court · (2006) 11 AP CK 0077

Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Land Acquisition Act, 1894 — Section 31(2)Transfer of Property Act, 1882 — Section 52

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High Courts29 Nov 2006Allowed

Afzal Bhee Vs Municipal Commissioner, Suryapet Municipality and Others

Andhra Pradesh High Court · (2007) 4 ALT 199

Alteration of Ownership of Property in Assessment Books Rules, 1966 — Rule 3, 7Andhra Pradesh Municipalities Act, 1965 — Section 326(1)Penal Code, 1860 (IPC) — Section 324, 448, 506

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High Courts29 Nov 2006Allowed

Abdul Sayeed Vs State of A.P.

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 565 : (2007) 1 ALT(Cri) 463 : (2007) CriLJ 1890

Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302

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High Courts28 Nov 2006Dismissed

Kachana Padmavathi and Another Vs Proddatur Municipality and Others

Andhra Pradesh High Court · (2007) 3 ALD 614 : (2007) 4 ALT 58

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High Courts28 Nov 2006

Narasimha Vs Smt. V. Aannapurna and The Oriental India Insurance Company Ltd.

Andhra Pradesh High Court · (2007) 3 ALD 389

Motor Vehicles Act, 1988 — Section 140, 166

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High Courts28 Nov 2006Dismissed

Arni Ramachandra Reddy (Died) and Others Vs Arni Sulochanamma

Andhra Pradesh High Court · (2007) 4 ALT 68

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High Courts28 Nov 2006

Dokka Bhushaiah Vs The State of A.P.

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 679 : (2007) 1 ALT(Cri) 456 : (2007) CriLJ 1499

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 354, 376, 511

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High Courts28 Nov 2006Dismissed

Nimmakayala Ganga Rao Vs Nimmakayala Venkataratnam (died Per L.Rs) and Others

Andhra Pradesh High Court · (2007) 3 ALD 551 : (2007) 3 ALT 711

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High Courts28 Nov 2006Dismissed

Nerusu Seetharavamma Vs Nerusu Durgaiah

Andhra Pradesh High Court · (2007) 4 ALT 52

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 123

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High Courts27 Nov 2006

Qamar Begum and Others Vs Habeebunnisa

Andhra Pradesh High Court · (2007) 1 ALD 515

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High Courts27 Nov 2006Dismissed

Ankireddy Eswara Reddy Vs The State of A.P.

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 703 : (2007) 1 ALT(Cri) 450

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84

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High Courts27 Nov 2006

Kuna Thirumalamma and Others Vs R. Siva Nagi Reddy and The United India Insurance Company Ltd.

Andhra Pradesh High Court · (2007) 3 ALD 63

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 166

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High Courts27 Nov 2006Dismissed

P. Beebi Jan Vs The State of Andhra Pradesh Panchayat Raj Department and Others

Andhra Pradesh High Court · (2007) 3 ALD 454

Andhra Pradesh Panchayat Raj (Conduct of Elections of Members and Sarpanch of Gram Panchayats, Members of Mandal Parishads and Members of Zilla Parishads) Rules, 2006 — Rule 4(1), 4(2), 4(3), 7Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 10, 14Constitution of India, 1950 — Article 226, 243K

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