COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 672 of 1,762

High Courts12 Dec 2006

P. Krishna Vamsi and Another Vs Andhra Pradesh State Road Transport Corporation

Andhra Pradesh High Court · (2008) ACJ 416 : (2007) 3 ALD 471 : (2007) 3 ALT 383

Motor Vehicles Act, 1988 — Section 140, 163A, 166Penal Code, 1860 (IPC) — Section 304A, 338

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High Courts12 Dec 2006Dismissed

Nerella Dhanunjaya Vs The Commissioner, Municipal Corporation of Warangal and Others

Andhra Pradesh High Court · (2007) 3 ALD 116

Constitution of India, 1950 — Article 14, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 357Hyderabad Municipal Corporation Act, 1955 — Section 406

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High Courts12 Dec 2006Allowed

Kondapaka Lakshmi Narasimha Charyulu Vs J. Sudhakar and Others

Andhra Pradesh High Court · (2007) 2 ALD 569 : (2007) 3 ALT 556

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 11, 15, 16, 17, 18

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High Courts12 Dec 2006Dismissed

V. Narayanaswamy Mudaliar Vs Veluru Krishnavenamma

Andhra Pradesh High Court · (2007) 4 ALD 191 : (2007) 4 ALT 514

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 105

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High Courts11 Dec 2006Allowed

K.L.D. Nagasree Vs Government of India and Others

Andhra Pradesh High Court · AIR 2007 AP 102 : (2007) 1 ALD 553 : (2007) 1 ALT 473 : (2007) 1 APLJ 1 : (2007) 3 RCR(Civil) 188

Constitution of India, 1950 — Article 19(1), 21, 32Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

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High Courts11 Dec 2006

Raghavendra Exports Vs Assistant Commercial Tax Officer and Another

Andhra Pradesh High Court · (2007) 9 VST 41

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High Courts11 Dec 2006Dismissed

Bhukya Balu Vs State of A.P.

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 369 : (2007) 2 ALT(Cri) 41

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302

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High Courts11 Dec 2006

Mohammed Fareed Vs Commissioner, Municipal Corporation of Hyderabad and Another

Andhra Pradesh High Court · (2007) 2 ALD 328

Constitution of India, 1950 — Article 300AHyderabad Municipal Corporation Act, 1955 — Section 405, 406

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High Courts08 Dec 2006Dismissed

Ch. Purushotham Vs The Senior Divisional Commercial Manager, S.C. Railway and Others

Andhra Pradesh High Court · (2007) 3 ALD 73 : (2007) 3 ALT 342

Administrative Tribunals Act, 1985 — Section 20Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Constitution of India, 1950 — Article 226

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High Courts08 Dec 2006