Andhra Pradesh High Court Judgments

High Courts14 Dec 2006

Pesala Anudeep Vs Panchayat Secretary, Gram Panchayat and Another

Andhra Pradesh High Court · (2007) 2 ALD 45 : (2007) 1 ALT 639

Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002 — Rule 14, 22, 26Andhra Pradesh Panchayat Raj Act, 1984 — Section 2(12)

Read judgment

High Courts13 Dec 2006Allowed

Vollala Narsaiah Vs Ojjela Veeraiah

Andhra Pradesh High Court · (2007) 3 ALD 560

Evidence Act, 1872 — Section 91, 92

Read judgment

High Courts13 Dec 2006

Gemini Printers Vs Municipal Corporation of Hyderabad and Others

Andhra Pradesh High Court · (2007) 2 ALD 766 : (2007) 4 ALT 215

Constitution of India, 1950 — Article 14, 21Hyderabad Municipal Corporation Act, 1955 — Section 456, 456(1), 456(3), 457(1), 458

Read judgment

High Courts13 Dec 2006Dismissed

Amidelu Pottanna @ Pottinaidu Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 463 : (2007) 2 ALT(Cri) 249

Constitution of India, 1950 — Article 244Criminal Procedure Code, 1973 (CrPC) — Section 1(2), 161, 167(2), 209, 27Evidence Act, 1872 — Section 45

Read judgment

High Courts13 Dec 2006

P. Raghu Kumar Vs Special Officer, Municipality Bhadrachalam and Others

Andhra Pradesh High Court · (2007) 2 ALD 332 : (2007) 3 ALT 197

Andhra Pradesh Municipalities Act, 1965 — Section 172(2), 174, 192, 192(2), 21Andhra Pradesh Municipalities Rules — Rule 27Constitution of India, 1950 — Article 14, 19, 21, 300A

Read judgment

High Courts13 Dec 2006Allowed

Torrent Power Ltd. Vs Sanghi Spinners (I) Ltd.

Andhra Pradesh High Court · (2008) 143 CompCas 64

Companies (Court) Rules, 1959 — Rule 21

Read judgment

High Courts13 Dec 2006

St. Mary''s Educational Society and Others Vs Dr. Qutubuddin Ahmed and Others

Andhra Pradesh High Court · AIR 2007 AP 156 : (2007) 2 ALD 412 : (2007) 3 ALT 214

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 41Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(2)Registration Act, 1908 — Section 49

Read judgment

High Courts13 Dec 2006Allowed

Boni Appamma and Others Vs Boni Satya Rao

Andhra Pradesh High Court · (2007) 3 ALD 597 : (2007) 3 ALT 670

Read judgment

High Courts13 Dec 2006Allowed

D.N. Raju Vs Smt. Santosh Verma and Another

Andhra Pradesh High Court · AIR 2007 AP 127 : (2007) 3 ALD 44 : (2007) 4 ALT 492 : (2007) 3 CivCC 776 : (2007) 4 RCR(Civil) 450

Andhra Pradesh Co-operative Societies Act, 1964 — Section 126Contract Act, 1872 — Section 23Limitation Act, 1963 — Article 54

Read judgment

High Courts13 Dec 2006Allowed

Amanamanchi Venkateswarlu Vs Brudanam Venkata Rao

Andhra Pradesh High Court · (2007) 3 ALD 154 : (2007) 2 ALT 532 : (2007) 1 APLJ 175

Civil Procedure Code, 1908 (CPC) — Section 36

Read judgment

High Courts12 Dec 2006Allowed

Dr. G. Jagadeshwar Reddy Vs Dr. K. Dharma Reddy

Andhra Pradesh High Court · (2007) 2 ALD 422 : (2007) 2 ALT 559

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(1), 22, 32Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 19(1)

Read judgment

High Courts12 Dec 2006Allowed

S. Vasantha and Another Vs District Collector and Another

Andhra Pradesh High Court · (2007) 2 ALT 714

Andhra Pradesh Land Encroachment Act, 1905 — Section 2, 2(1), 2(2), 3, 6Constitution of India, 1950 — Article 14, 226, 300(A)Hyderabad Record of Rights Regulations, 1358F — Section 15(2)

Read judgment

High Courts12 Dec 2006

Inturi Venkaiah Vs Bathineedi Ramachandraiah (died) and Others

Andhra Pradesh High Court · (2007) 2 ALD 271 : (2007) 2 ALT 641 : (2007) 1 APLJ 254

Andhra Pradesh Civil Courts Act, 1972 — Section 24Provincial Small Cause Courts Act, 1887 — Section 15, 15(1), 16, 25, 5

Read judgment

High Courts12 Dec 2006Dismissed

APSRTC and Another Vs Govindram Gupta and Others

Andhra Pradesh High Court · (2007) 4 ALD 48

Penal Code, 1860 (IPC) — Section 304A, 337

Read judgment

High Courts12 Dec 2006Allowed

Andekar Laxmi Bai and Others Vs Syed Rahmathulla Quadri and Another

Andhra Pradesh High Court · (2007) 3 ALD 534

Insurance Act, 1938 — Section 64VB(1)Motor Vehicles Act, 1988 — Section 147(5), 166

Read judgment

High Courts12 Dec 2006Dismissed

Tirumala Educational Trust Vs Tirumala Tirupati Devasthanams

Andhra Pradesh High Court · (2007) 2 ALD 188

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 107, 109, 109(2), 70, 71Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 100, 101, 102, 103, 104Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Immovable Properties (Other than Agricultural Lands) Lease Rules, 1982 — Rule 4(1), 4(2)

Read judgment

High Courts12 Dec 2006Dismissed

Koppula Kotaiah (died) and Others Vs Gummadi Vasantha Rao

Andhra Pradesh High Court · (2007) 3 ALD 764 : (2007) 3 ALT 682

Read judgment

High Courts12 Dec 2006Allowed

L.P. Christiat Vs Sri Ch. Suryanarayana and State of A.P.

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 572 : (2007) 2 ALT(Cri) 57 : (2007) 1 APLJ 248 : (2007) CriLJ 2010 : (2007) 5 RCR(Criminal) 876

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142

Read judgment

High Courts12 Dec 2006

Batturoo Ravi Vs Shankar Rao and Another

Andhra Pradesh High Court · (2007) 3 ALD 449

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 476(7)Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 338

Read judgment

High Courts12 Dec 2006Allowed

Vigneswarapu Jaggaraju and Others Vs Gitta, Seetha, Ratnam and Others

Andhra Pradesh High Court · (2007) 2 ALD 843 : (2007) 4 ALT 404 : (2007) 1 APLJ 370 : (2007) 5 RCR(Civil) 711

Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 122, 123, 3

Read judgment