High Courts29 Dec 2006Allowed
Verriboyina Venkata Krishna Rao Vs Nakkala Venkayamma
Andhra Pradesh High Court · (2007) 3 ALD 647
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 45, 68, 69Succession Act, 1925 — Section 63
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 669 of 1,762
High Courts29 Dec 2006Dismissed
Mallamkondu Venkata Ramana Vs Banakathi Obulamma and Others
Andhra Pradesh High Court · (2007) 3 ALD 708 : (2007) 3 ALT 631 : (2007) 4 CivCC 189 : (2009) 5 RCR(Civil) 464
Specific Relief Act, 1963 — Section 12(3)Transfer of Property Act, 1882 — Section 53A
High Courts28 Dec 2006Allowed
Y. Chandraiah @ Y. Chandra Reddy Vs Commissioner of Police and Others
Andhra Pradesh High Court · (2007) 1 ALD 730 : (2007) 1 ALT 533
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 32(1), 38E, 38E(2), 40Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 188, 324, 34, 437
High Courts28 Dec 2006Allowed
Peddavandla Narayanamma Vs Peddasani Venkata Reddy and Others
Andhra Pradesh High Court · AIR 2007 AP 137 : (2007) 2 ALD 817 : (2007) 4 ALT 260 : (2007) 1 APLJ 319
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Evidence Act, 1872 — Section 137, 138, 68, 69, 70Succession Act, 1925 — Section 63
High Courts28 Dec 2006
Thanneru Venkataiah (died) and Others Vs Vadlamudi Kasaiah and Others
Andhra Pradesh High Court · (2007) 3 ALD 535 : (2007) 4 ALT 14 : (2007) 1 APLJ 269
High Courts27 Dec 2006
L. Vara Lakshmi Vs R.V. Lakshmi Reddy and Another
Andhra Pradesh High Court · (2007) 3 ALD 231 : (2007) 2 ALT 199
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 2(2), 151
High Courts26 Dec 2006Allowed
Kotta Narayana Murthy Vs Sub-Registrar and Another
Andhra Pradesh High Court · (2007) 3 ALD 33 : (2007) 4 ALT 639
Stamp Act, 1899 — Section 33, 38, 38(2), 40, 47A
High Courts26 Dec 2006Allowed
Mavudi Rangunaidu Vs Palavalasa Venkatarao and Another
Andhra Pradesh High Court · (2007) 2 CivCC 527 : (2007) 5 RCR(Civil) 330
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 227
High Courts22 Dec 2006Allowed
E. Ram Reddy Vs The District Collector and Others
Andhra Pradesh High Court · (2007) 2 ALD 428
Land Acquisition Act, 1894 — Section 10, 11, 11A, 12, 16
High Courts22 Dec 2006
T. Venkata Narayana Vs Girijan Cooperative Corporation Limited and Others
Andhra Pradesh High Court · (2007) 2 ALD 772
Constitution of India, 1950 — Article 142, 226Disciplinary, Punishments and Appeal Rules — Rule 11, 4Penal Code, 1860 (IPC) — Section 409, 468, 471
High Courts22 Dec 2006Dismissed
Vikrampuri Co-operative House Building Society Ltd. Vs Secunderabad Cantonment Board and Others
Andhra Pradesh High Court · (2007) 3 ALD 494 : (2007) 3 ALT 192
Cantonments Act, 2006 — Section 340, 343Constitution of India, 1950 — Article 226
High Courts22 Dec 2006Dismissed
Kona Venkata Siva Surya Chandra Sekhar and Another Vs Bonda Venkunaidu and Others
Andhra Pradesh High Court · (2007) 3 ALD 108 : (2007) 2 ALT 469
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 Dec 2006
P. Prabhakara Rao Vs P. Krishna
Andhra Pradesh High Court · AIR 2007 AP 163 : (2007) 2 ALD 655 : (2007) 4 ALT 569
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100Evidence Act, 1872 — Section 114Specific Relief Act, 1963 — Section 20, 20(2)
High Courts22 Dec 2006Dismissed
S. Jayamma and Others Vs Oriental Insurance Company Limited and Others
Andhra Pradesh High Court · (2008) ACJ 376 : (2007) 3 ALD 202 : (2007) 4 ALT 112
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Motor Vehicles Act, 1988 — Section 166
High Courts21 Dec 2006
Basanthilal Aggarwal and Another Vs P.S. Bhamdari and Others
Andhra Pradesh High Court · (2007) 3 ALD 805 : (2007) 2 ALT 566
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 4, 8Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 82, 92
High Courts20 Dec 2006Dismissed
Branch Manager, New India Assurance Co. Ltd. Vs Are Ramulu @ S. Ramulu and Another
Andhra Pradesh High Court · (2007) 3 ALD 531
Motor Vehicles Act, 1988 — Section 166, 170
High Courts20 Dec 2006Dismissed
Sheelam Swamy Vs Superintendent of Police and Others
Andhra Pradesh High Court · (2007) 4 ALT 196
Arms Act, 1959 — Section 27(2)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Dec 2006Dismissed
Vasavi Co-operative Urban Bank Limited Vs Authority Appointed under Section 48(1) of A.P. Shops and Establishment Act, 1988 and Assistant Commissioner of Labour-IV and Others
Andhra Pradesh High Court · (2007) 2 ALD 795 : (2007) 113 FLR 748
Andhra Pradesh Shops and Establishments Act, 1988 — Section 48, 48(1), 48(1), 48(3), 73Banking Regulation Act, 1949 — Section 11(1), 22, 35A, 35A(1), 56Constitution of India, 1950 — Article 226, 66
High Courts20 Dec 2006Dismissed
Andhra Pradesh State Road Transport Corporation Vs Baddipalli Chinathalli and Others
Andhra Pradesh High Court · (2007) 2 ACC 535 : (2007) 4 ALD 46 : (2007) 3 ALT 20
Motor Vehicles Act, 1988 — Section 166
High Courts20 Dec 2006Dismissed
Mangali Venkatesh Vs Shaik Mastan and Another
Andhra Pradesh High Court · (2007) 2 ALD 840
Motor Vehicles Act, 1988 — Section 166, 170