High Courts06 Dec 2006Allowed
Suryadevara Nagabhushanarao Vs Suryadevara Ramachandrarao and Others
Andhra Pradesh High Court · (2007) 2 ALD 1
Registration Act, 1908 — Section 17
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 673 of 1,762
High Courts06 Dec 2006Allowed
Mummidi Raghavendra Rao and Others Vs Malladi Gollamma and Others
Andhra Pradesh High Court · (2007) 2 ALD 713 : (2007) 2 ALT 647
Criminal Procedure Code, 1973 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 53A
High Courts05 Dec 2006Allowed
Kikkisetti Pandu Ranga Rao Vs Boorla Naga Venkata Satyanarayana
Andhra Pradesh High Court · (2007) 4 ALD 16
Civil Procedure Code, 1908 (CPC) — Section 51, 60, 60(1)
High Courts05 Dec 2006Dismissed
Sri Teja Benefit Fund Ltd. Vs C. Dayananda Rao and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 551 : (2007) 2 ALT(Cri) 48 : (2007) CriLJ 1308 : (2007) 3 RCR(Criminal) 573
Criminal Procedure Code, 1973 (CrPC) — Section 468Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 142
High Courts05 Dec 2006Allowed
Iqbal Hussain and Another Vs The Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2006) 12 AP CK 0069
High Courts05 Dec 2006Allowed
United India Insurance Co. Ltd. Vs C. Goverdhan and Another
Andhra Pradesh High Court · (2008) ACJ 1140 : (2007) 4 ALD 665 : (2007) 5 ALT 344
Motor Vehicles Act, 1988 — Section 147(1), 166, 2(35)
High Courts05 Dec 2006Dismissed
National Insurance Company Limited Vs Boya Rodda Lingamma and Others
Andhra Pradesh High Court · (2007) 3 ALD 718
Motor Vehicles Act, 1988 — Section 181, 3Penal Code, 1860 (IPC) — Section 304A
High Courts05 Dec 2006Dismissed
A. Ayyanna (died) and Others Vs Kunchala Ankalamma
Andhra Pradesh High Court · (2007) 4 ALT 137
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10, Order 34 Rule 11, Order 34 Rule 15(2), Order 34 Rule 7(1), Order 34 Rule 8
High Courts05 Dec 2006Allowed
Ramesh Prasad and Another Vs The Sub-Collector and Others
Andhra Pradesh High Court · (2007) 1 ALD 823 : (2007) 3 ALT 575
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 4AAndhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16, 16(5), 16(5)(9), 16(9)Civil Procedure Code, 1908 (CPC) — Section 152
High Courts05 Dec 2006Dismissed
Addanki Ayyanna (died) and Others Vs Kunchala Ankalamma
Andhra Pradesh High Court · AIR 2007 AP 192 : (2007) 3 ALD 27
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10, Order 34 Rule 11, Order 34 Rule 15(2), Order 34 Rule 7, Order 34 Rule 7(1)
High Courts05 Dec 2006Allowed
J. Saai Prasanna Vs Medical Council of India and Others
Andhra Pradesh High Court · (2007) 2 ALD 8 : (2006) 3 APLJ 417
Indian Medical Council Act, 1956 — Section 10A, 11, 12, 13, 13(1)
High Courts04 Dec 2006Dismissed
Petla Suryanarayana Murthy Vs Singampali Appalanaidu and Others
Andhra Pradesh High Court · (2007) 3 ALD 757
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1963 — Section 34, 36, 37, 38Transfer of Property Act, 1882 — Section 53A, 54
High Courts04 Dec 2006Dismissed
Bandi Prasada Rao and Another Vs P. Hari Kesavulu
Andhra Pradesh High Court · AIR 2007 AP 125 : (2007) 2 ALD 490 : (2007) 1 ALT 629
High Courts04 Dec 2006
Thota Narasinga Rao Vs The State of A.P. and Others
Andhra Pradesh High Court · (2007) 1 ALD 500
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 2(10), 2(9), 3, 3(1), 4Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 13, 13(2), 6, 9, 9(1)
High Courts04 Dec 2006Dismissed
M.P. Gurivi Reddy Vs Padisela Srinivasulu and Others
Andhra Pradesh High Court · (2006) 12 AP CK 0034
Motor Vehicles Act, 1988 — Section 140, 166
High Courts01 Dec 2006Dismissed
Bushi Raja Rao and Others Vs Tayi Subba Rao
Andhra Pradesh High Court · (2007) 1 ALD 683 : (2007) 2 ALT 369
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Constitution of India, 1950 — Article 227
High Courts01 Dec 2006Dismissed
Mir Fazle Ali Nasiri Vs State of A.P. and Others
Andhra Pradesh High Court · (2007) 2 ALD 3 : (2007) 3 ALT 187
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38E, 90Constitution of India, 1950 — Article 226, 269
High Courts01 Dec 2006Dismissed
Sakina Bee and Others Vs Venkat Swamy and Another
Andhra Pradesh High Court · (2007) 4 ALT 65
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, Order 8 Rule 6, Order 8 Rule 6A(4)Limitation Act, 1963 — Article 65
High Courts01 Dec 2006
Bhagwandas Tiwari and Another Vs Narsimha Reddy and The National Insurance Company Ltd., Regional Manager
Andhra Pradesh High Court · (2007) 3 ALD 141 : (2007) 1 APLJ 148
Motor Vehicles Act, 1988 — Section 166
High Courts30 Nov 2006
Rayudu Appa Rao and Others Vs Rayudu Chantibabu and Others
Andhra Pradesh High Court · (2007) 3 ALD 215
Motor Vehicles Act, 1988 — Section 2, 2(30), 48, 48(2), 48(3)Sales of Goods Act, 1930 — Section 4