High Courts17 Nov 2006Dismissed
Mohd. Khasim (dead) by LRs and Others Vs G. Meera Bai
Andhra Pradesh High Court · (2007) 1 ALD 784 : (2007) 2 ALT 668
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 677 of 1,762
High Courts17 Nov 2006Dismissed
D. Ananthaiah and Others Vs The State of Andhra Pradesh by Principal Secretary, Industries and Commerce (INF) Department and Others
Andhra Pradesh High Court · (2007) 2 ALD 24
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 54, 54AConstitution of India, 1950 — Article 21Land Acquisition (Companies) Rules, 1963 — Rule 5(3)
High Courts17 Nov 2006
Khaja Naseeruddin and Others Vs The Commissioner, Survey, Settlement and Land Records and Others
Andhra Pradesh High Court · (2007) 1 ALD 191 : (2007) 1 ALT 707
Andhra Pradesh Survey and Boundaries Act, 1923 — Section 11, 13
High Courts17 Nov 2006Dismissed
Union of India (UOI) and Department of Industrial Policy and Promotion and Others Vs A.U. Gopi
Andhra Pradesh High Court · (2007) 1 ALD 577 : (2011) 129 FLR 26
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12(1), 12(3), 12(4)Central Civil Services (Revised Pay) Rules, 1997 — Rule 7Constitution of India, 1950 — Article 14, 16, 309, 311(2)
High Courts17 Nov 2006Dismissed
V. Ranga Rao and Others Vs P. Jaya Prasad Raja and Others
Andhra Pradesh High Court · (2007) 2 ALD 6 : (2007) 1 ALT 172 : (2006) 1 APLJ 161 : (2007) 138 CompCas 198 : (2007) 75 SCL 563
Andhra Pradesh Municipalities Act, 1965 — Section 13B, 17, 19(3), 22Companies Act, 1956 — Section 203, 270(1), 274, 274(1), 283Penal Code, 1860 (IPC) — Section 409
High Courts17 Nov 2006Dismissed
Union of India (UOI) and Others Vs A.U. Gopi
Andhra Pradesh High Court · (2011) 129 FLR 26 : (2011) 1 KarLJ 309
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12(3), 12(4)Central Civil Services (Revised Pay) Rules, 1997 — Rule 7Constitution of India, 1950 — Article 14, 16, 309, 311(2)
High Courts16 Nov 2006
LT Security Officer, Naval Armament Depot, Govt. of India, Ministry of Defence Vs Jagarapu Simhadri
Andhra Pradesh High Court · (2007) ACJ 2368 : (2007) 3 ALD 54 : (2007) 2 ALT 545 : (2007) 1 APLJ 207
High Courts16 Nov 2006Allowed
New India Assurance Co. Ltd. Vs Naidu Krupa Rao and Others
Andhra Pradesh High Court · (2007) 2 ALD 725
Penal Code, 1860 (IPC) — Section 209, 420
High Courts16 Nov 2006Allowed
Vijaya Oil Company Vs Vijayawada, Guntur Tenali Urban Development Authority and Others
Andhra Pradesh High Court · (2007) 1 ALD 628 : (2007) 1 ALT 398
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 13, 14Constitution of India, 1950 — Article 14, 19, 19(1)(4), 19(1)(9), 21Petroleum (Amendment) Rules, 2002 — Rule 150
High Courts16 Nov 2006Dismissed
Molugu Umma Reddy and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2007) 1 ALD 229
Constitution of India, 1950 — Article 162, 226Land Acquisition Act, 1894 — Section 4, 4(1), 48, 48(1), 48(2)
High Courts16 Nov 2006
Shaik Babumiya and Others Vs General Manager, APSRTC
Andhra Pradesh High Court · (2007) 2 ALD 680
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 338Registration of Births and Deaths Act, 1969 — Section 10, 12
High Courts16 Nov 2006Dismissed
Mulugu Umma Reddy and Others Vs State of A.P. Industries and Commerce (I and F) Dept. and Others
Andhra Pradesh High Court · (2007) 1 ALT 566
Constitution of India, 1950 — Article 162, 226Land Acquisition Act, 1894 — Section 4, 4(1), 48, 48(1), 48(2)
High Courts16 Nov 2006
APSRTC Vs B. Yadagiri
Andhra Pradesh High Court · (2007) 2 ALD 732
Motor Vehicles Act, 1988 — Section 166
High Courts16 Nov 2006Allowed
P. Rajasekhar and Others Vs Commissioner, Municipal Corporation of Visakhapatnam and Another
Andhra Pradesh High Court · (2007) 1 ALD 588 : (2007) 1 ALT 730
Constitution of India, 1950 — Article 14, 21Hyderabad Municipal Corporation Act, 1955 — Section 618, 618(1), 618(2), 618(3)
High Courts16 Nov 2006
The Oriental Insurance Co. Ltd. Vs Bhimala Pavan Kumar (being Minor rep. by his Mother-B. Anantha Lakshmi, Mattaparthi Rajababu and S. Lakshmi Narasimha Rao
Andhra Pradesh High Court · (2007) 3 ALD 138
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 445Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 166
High Courts15 Nov 2006
Life Insurance Corporation of India Vs The Kadapa Municipal Corporation and Another
Andhra Pradesh High Court · (2007) 2 ALD 407
Hyderabad Municipal Corporation Act, 1955 — Section 146, 147
High Courts15 Nov 2006Dismissed
Thejo Engineering Services (P) Ltd. Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2009) 20 VST 737
Central Sales Tax Act, 1956 — Section 3, 6A, 9(2)Constitution of India, 1950 — Article 226
High Courts15 Nov 2006
Handi Instant Foods Vs State of A.P.
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 316 : (2007) CriLJ 1112
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(2)Prevention of Food Adulteration Rules, 1955 — Rule 7(3)
High Courts14 Nov 2006Allowed
Savara Pydi Raju and Others Vs T. Venkata Rao and Others
Andhra Pradesh High Court · (2007) ACJ 2246 : (2007) 3 ALD 171 : (2007) 2 ALT 605
Civil Procedure Code, 1908 (CPC) — Section 20Motor Vehicles Act, 1988 — Section 140, 166, 166(1), 166(2)
High Courts14 Nov 2006Dismissed
G.V. Triveni Prasad Vs Syndicate Bank and Others
Andhra Pradesh High Court · (2007) 1 ALD 713 : (2007) 1 ALT 491 : (2007) 1 APLJ 45 : (2007) 2 LLJ 685
Constitution of India, 1950 — Article 14, 19, 21, 226Syndicate Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 24, 3(1)