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Andhra Pradesh High Court judgments

35,240 judgments · page 679 of 1,762

High Courts09 Nov 2006Allowed

K. Gangadhar Vs A.P. State Road Transport Corporation and Another

Andhra Pradesh High Court · (2007) 1 ALD 14 : (2007) 1 ALT 118

Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 2, 3, 3(1), 3(2), 4(1)Constitution of India, 1950 — Article 14, 16, 19(1), 21, 226Road Transport Corporations Act, 1950 — Section 45(1)
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High Courts07 Nov 2006

Bhudevi Vs Bhagirathi Bai and Another

Andhra Pradesh High Court · (2008) 2 ALT 424

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
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High Courts07 Nov 2006

G. Ramakrishna Rao Vs UCO Bank, H.O. Personnel Dept. and Others

Andhra Pradesh High Court · (2007) 2 ALD 142 : (2007) 1 ALT 578 : (2007) 2 LLJ 481

Andhra Pradesh Shops and Establishments Act, 1966 — Section 40Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12(2), 19Central Civil Services (Temporary Service) Rules, 1965 — Rule 5
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High Courts07 Nov 2006Dismissed

Boddu Satyavathi Vs Boddu Ramakrishna Rao

Andhra Pradesh High Court · (2007) 2 ALD 591 : (2007) 3 ALT 417

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Evidence Act, 1872 — Section 114Specific Relief Act, 1963 — Section 16, 20(2)
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High Courts06 Nov 2006Dismissed

Narra Subhas Chandra Bose Vs State of A.P.

Andhra Pradesh High Court · (2007) 1 ALD 774 : (2007) 2 ALT 381

Constitution of India, 1950 — Article 246, 246(2), 254, 254(2)Land Acquisition (Amendment) Act, 1984 — Section 4Land Acquisition Act, 1894 — Section 1(2), 4(1)
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