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Andhra Pradesh High Court judgments

35,240 judgments · page 680 of 1,762

High Courts02 Nov 2006Allowed

Palamanda Prabhakar and Others Vs State Election Commission and Others

Andhra Pradesh High Court · (2007) 1 ALD 265 : (2007) 1 ALT 40

Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 10, 12, 14, 16, 35Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 12Andhra Pradesh Panchayat Raj Act, 1994 — Section 200, 201, 21, 233
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High Courts02 Nov 2006Allowed

Vijaya Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 622 : (2007) 1 ALT(Cri) 194 : (2007) 1 APLJ 17

Constitution of India, 1950 — Article 21, 39ACriminal Procedure (Amendment) Act, 1923 — Section 368, 369, 424, 561ACriminal Procedure Code, 1973 (CrPC) — Section 304, 362, 482
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High Courts02 Nov 2006Allowed

K. Srinivas Rao Vs K. Renuke Bai

Andhra Pradesh High Court · (2007) 1 ALD 691 : (2007) 2 ALT 659

Civil Procedure Code, 1908 (CPC) — Section 39(4)Family Courts Act, 1984 — Section 18, 18(3)
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High Courts02 Nov 2006Allowed

Chand Bee and Others Vs Hameedunnissa

Andhra Pradesh High Court · AIR 2007 AP 150 : (2007) 1 ALD 810 : (2007) 2 CivCC 210 : (2007) 5 RCR(Civil) 560

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, 100Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 123
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High Courts31 Oct 2006Dismissed

Adapala Subbaiah Vs Shaik Hasan Saheb

Andhra Pradesh High Court · (2007) 4 ALD 196 : (2007) 4 ALT 541

Andhra Pradesh (Andhra Area) Tenancy (Amendment) Act, 1974 — Section 5Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 11, 12, 13, 14
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High Courts31 Oct 2006

Guguloth Swarupa and Others Vs A.P.S.R.T.C. and Others

Andhra Pradesh High Court · (2007) ACJ 2222 : (2006) 6 ALD 703 : (2006) 6 ALT 457 : (2007) 112 FLR 890

Criminal Procedure Code, 1973 (CrPC) — Section 200Motor Vehicles Act, 1988 — Section 140, 140(1), 167Penal Code, 1860 (IPC) — Section 304A, 337
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