High Courts26 Oct 2006Dismissed
P. Jagdeshwar Vs P. Laxmi Bai and Others
Andhra Pradesh High Court · (2007) 1 ALD 41
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 682 of 1,762
High Courts26 Oct 2006Allowed
Akkiraju Saraswathi and Another Vs Mohd. Jahangir Pasha and Others
Andhra Pradesh High Court · (2007) 2 ALD 114 : (2007) 4 ALT 554
Evidence Act, 1872 — Section 101, 102, 103, 114, 90Registration Act, 1908 — Section 62Specific Relief Act, 1963 — Section 26
High Courts26 Oct 2006Allowed
Bodugu Purnachandrasekhara Rao Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 6 ALD 418 : (2007) 1 ALT 159
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 4(1) 4A, 4A(2), 4B, 4B(1)
High Courts26 Oct 2006Dismissed
Maddineni Koteswara Rao Vs Maddineni Bhaskara Rao and Another
Andhra Pradesh High Court · (2007) 1 ALD 807 : (2007) 2 ALT 201
High Courts24 Oct 2006Dismissed
Thirakala Sreekanth Vs State
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 323 : (2007) 1 ALT(Cri) 76
Evidence Act, 1872 — Section 106, 114Penal Code, 1860 (IPC) — Section 302, 364
High Courts24 Oct 2006Allowed
Smt. Villa Naga Lakshmi Vs Mutta Srinivasa Rao and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 504 : (2007) CriLJ 502
Civil Procedure Code, 1908 (CPC) — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 467, 468, 473Income Tax Act, 1961 — Section 149, 150(1)
High Courts24 Oct 2006
Vinod Baid Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 613 : (2007) 139 CompCas 324 : (2007) 78 SCL 313
Companies Act, 1956 — Section 113, 113(1), 113(2), 133, 150Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 469(1), 472, 482
High Courts24 Oct 2006Allowed
Devi Travels Pvt. Ltd. Vs Inter Globe Air Transport and Another
Andhra Pradesh High Court · (2007) 1 ALD 24 : (2007) 138 CompCas 172
Companies Act, 1956 — Section 434, 434(1)
High Courts24 Oct 2006Allowed
Dhannuri Venkata Ramanamma and Another Vs Dhannuri Satyanarayana
Andhra Pradesh High Court · (2007) 3 ALD 463
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10(1), Order 7 Rule 10A
High Courts24 Oct 2006
Mandala Simhachalam and Others Vs Neduru Trinath and Others
Andhra Pradesh High Court · (2007) 2 ACC 48 : (2007) 3 ALD 56 : (2007) 1 ALT 697
High Courts24 Oct 2006Dismissed
Gram Panchayat Vs G. Narendra Prasad and Others
Andhra Pradesh High Court · (2007) 2 ALD 75 : (2007) 1 ALT 221
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3A
High Courts24 Oct 2006Allowed
Somiseety Balavenkata Subbaiah Sheety (died) per L.R. S. Venkateshwarulu Gupta Vs P. Sreenivasulu Setty
Andhra Pradesh High Court · (2007) 2 ALT 205
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, 51
High Courts24 Oct 2006Dismissed
N. Naga Raju Vs The High Court of Andhra Pradesh
Andhra Pradesh High Court · (2007) 1 ALD 46 : (2007) 1 ALT 727
Andhra Pradesh Public Employment (Recording and Alteration of Date of Birth) Rules, 1984 — Rule 2, 2(1), 2(5)
High Courts24 Oct 2006Allowed
Somisetty Balavenkata Subbaiah Shetty (died) by LR Vs P. Sreenivasulu Setty
Andhra Pradesh High Court · (2007) 1 ALD 685
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, 51
High Courts24 Oct 2006Allowed
Oriental Insurance Co. Ltd. Vs Dr. M. Mallesappa (Died) per L.Rs. and Another
Andhra Pradesh High Court · (2007) ACJ 2386 : (2007) 3 ALD 68 : (2007) 1 ALT 428
Motor Vehicles Act, 1988 — Section 147(1), 147(3), 149, 149(1), 163A
High Courts24 Oct 2006Dismissed
Yanala Malleshwari and Others Vs Ananthula Sayamma and Others
Andhra Pradesh High Court · (2006) 6 ALT 523 : (2007) 1 CivCC 527 : (2007) 1 CTC 97 : (2007) 5 RCR(Civil) 609
Andhra Pradesh Registration Rules, 1908 — Rule 117, 161 , 162, 163, 164Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
High Courts24 Oct 2006Dismissed
Phool Chand Gupta and Another Vs Agricultural Market Committee
Andhra Pradesh High Court · (2007) 2 ALD 140 : (2007) 4 ALT 281
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 7
High Courts24 Oct 2006
S. Vykuntam and Others Vs G. Narayana and Others
Andhra Pradesh High Court · (2008) ACJ 40 : (2007) 1 ALD 508
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 11Motor Vehicles Act, 1939 — Section 110DSuccession Act, 1925 — Section 306
High Courts24 Oct 2006Allowed
B. Ramachandra Reddy Vs Abid Ali and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 69 : (2007) 1 ALT(Cri) 394 : (2008) 1 BC 112 : (2007) CriLJ 641
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 141, 26
High Courts24 Oct 2006Dismissed
Penuboyina Raghavulu (died) by LRs. Vs Konakalla Mukteswararao and Others
Andhra Pradesh High Court · (2007) 1 ALD 455 : (2007) 4 ALT 698
Limitation Act, 1963 — Article 65Transfer of Property Act, 1882 — Section 53A