High Courts09 Jul 2007
Mohd. Moin Vs The Branch Manager, United India Insurance Co. Ltd.
Andhra Pradesh High Court · (2007) 5 ALD 819
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 645 of 1,762
High Courts09 Jul 2007Allowed
Jamparapu Jeevamma and Others Vs Sanapalli Veera Reddy and Another
Andhra Pradesh High Court · (2009) ACJ 938 : (2008) 1 ALD 723
Motor Vehicles Act, 1988 — Section 146, 147, 149(2), 29A, 31
High Courts09 Jul 2007Dismissed
John Sushil Kale Vs The Family Court Judge, Family Court and Another
Andhra Pradesh High Court · (2007) 07 AP CK 0042
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 315(1)Divorce Act, 1869 — Section 32, 9
High Courts06 Jul 2007Dismissed
Dongala Venkaiah and Another Vs Dongala Raji Reddy
Andhra Pradesh High Court · AIR 2007 AP 344 : (2007) 5 ALD 716
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 35(3), Order 21 Rule 97
High Courts05 Jul 2007Dismissed
V. Bikshapathi Vs Deputy Registrar of Cooperative Societies, Bhongir Division and Others
Andhra Pradesh High Court · (2007) 5 ALD 681
High Courts05 Jul 2007Dismissed
Subramanya Kumar Y.V. Vs Southern Power Distribution Co. of A.P. and Others
Andhra Pradesh High Court · (2007) 6 ALT 147 : (2008) 1 LLJ 470
Andhra Pradesh State Electricity Board Service Regulations — Regulation 22Constitution of India, 1950 — Article 12, 14, 16, 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 14, 31A
High Courts04 Jul 2007Dismissed
P. Mohan Vs Special Court Under A.P. Land Grabbing (Prohibition) Act and Another
Andhra Pradesh High Court · (2007) 6 ALD 280 : (2008) 1 ALT 506
Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 6
High Courts04 Jul 2007Allowed
Challa Chinababu and Another Vs Kovila China Suryanarayana and Others
Andhra Pradesh High Court · (2008) 1 ALD 78 : (2008) 1 ALT 515
Transfer of Property Act, 1882 — Section 53, 53A
High Courts04 Jul 2007Dismissed
Bussa Chandrakala Vs Bussa Konda Reddy and Others
Andhra Pradesh High Court · (2007) 5 ALD 804
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Specific Relief Act, 1963 — Section 34
High Courts04 Jul 2007Allowed
Fishermen Co-operative Society, Nutchupoda Pamuru Mandal Vs Commissioner of Fisheries, Department of Fisheries and Others
Andhra Pradesh High Court · (2007) 5 ALD 457
High Courts04 Jul 2007Allowed
Vardhineedi Sree Devi Vs Chegondi Ramalakshmi and Others
Andhra Pradesh High Court · (2007) 5 ALD 720
Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 3Limitation Act, 1963 — Section 14(2), 5
High Courts04 Jul 2007Allowed
Fishermen Co-operative Society and Others Vs Commissioner of Fisheries, Department of Fisheries and Others
Andhra Pradesh High Court · (2009) 4 ALT 721
High Courts04 Jul 2007
Kandipalli Madhavarao Vs State of A.P.
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 520 : (2007) 3 APLJ 97 : (2007) CriLJ 4555
Criminal Procedure Code, 1973 (CrPC) — Section 313, 44Penal Code, 1860 (IPC) — Section 408, 420, 468, 471, 477A
High Courts03 Jul 2007
P. Mohan Rao Vs P. Vijayalaxmi
Andhra Pradesh High Court · (2007) 6 ALD 10 : (2007) 5 ALT 19 : (2007) 4 CivCC 660 : (2009) 5 RCR(Civil) 526
Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts03 Jul 2007Dismissed
M.C. Jena Vs The Commandant, Central Industrial Security Force Unit and Others
Andhra Pradesh High Court · (2008) 1 ALD 317 : (2008) 1 ALT 733
Central Civil Services (Leave) Rules, 1972 — Rule 19(3), 38Central Industrial Security Force Rules, 1969 — Rule 29A, 31, 34Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts03 Jul 2007Allowed
Rasumalla Yellaiah and Others Vs Chief Commissioner, Land and Administration and Others
Andhra Pradesh High Court · (2007) 5 ALD 474 : (2007) 5 ALT 215
Andhra Pradesh Land Encroachment Act, 1905 — Section 7Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 80Limitation Act, 1963 — Article 113, 58, 65
High Courts03 Jul 2007Dismissed
Krishnamma and Another Vs P. Subramanyam Reddy and Another
Andhra Pradesh High Court · (2007) 6 ALD 805
Hindu Succession Act, 1956 — Section 24, 25, 26, 28, 4
High Courts03 Jul 2007Allowed
Forest Range Officer, Sanipaya Range Vs V. Kamala Kannan and Another
Andhra Pradesh High Court · (2007) 5 ALD 494
Andhra Pradesh Forest Act, 1967 — Section 42, 44(2A), 44(2B), 44(2C)
High Courts02 Jul 2007Allowed
Fishermen Co-operative Society, Mellacheruvu Village and Mandal Vs Co-operative Election Tribunal and Others
Andhra Pradesh High Court · (2007) 5 ALD 454
High Courts02 Jul 2007Allowed
B. Srinivasulu @ Srinivasachari Vs Mrs. Veena Kumari @ Lathasree
Andhra Pradesh High Court · AIR 2008 AP 20 : (2007) 5 ALD 606 : (2007) 5 ALT 382 : (2008) 1 CivCC 129 : (2008) 1 DMC 66
Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 498A