High Courts13 Jul 2007Dismissed
Ch. Enoch Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2007) 5 ALD 811
Constitution of India, 1950 — Article 14, 16, 226, 32Railway Protection Force Rules, 1959 — Rule 24
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 644 of 1,762
High Courts13 Jul 2007Allowed
N. Penchala Naidu Vs Director of Mines and Geology and Others
Andhra Pradesh High Court · (2007) 5 ALD 848 : (2007) 5 ALT 159 : (2007) 2 APLJ 239
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 10, 12, 12(3), 13, 13(1)Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 14, 226
High Courts13 Jul 2007
Gurjala Bharathi and Another Vs Vindhya Corporation and Others
Andhra Pradesh High Court · AIR 2007 AP 325 : (2007) 5 ALD 595 : (2007) 5 ALT 600
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10ALimitation Act, 1963 — Section 5
High Courts13 Jul 2007Dismissed
National Projects Construction Corporation Limited Vs Chief Administrative Officer, South Central Railway and Another
Andhra Pradesh High Court · (2007) 6 ALD 48 : (2007) 5 ALT 424 : (2008) 1 ARBLR 94
Arbitration and Conciliation Act, 1996 — Section 11(4), 11(6)
High Courts12 Jul 2007Allowed
Poduri Satyavathi Vs District Registrar and Another
Andhra Pradesh High Court · AIR 2008 AP 69 : (2007) 5 ALD 556 : (2007) 5 ALT 166 : (2007) 103 RD 643
Stamp Act, 1899 — Section 2, 2(15), 2(24)
High Courts12 Jul 2007Allowed
Jangaiah Vs State of A.P.
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 527 : (2007) CriLJ 4598
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 306, 506
High Courts12 Jul 2007
Godishala Kondaiah Vs Penchala Agaiah
Andhra Pradesh High Court · (2007) 5 ALD 602
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 97
High Courts11 Jul 2007
Mandapati Sambasiva Rao and Others Vs T. Srinivasa Rao and Another
Andhra Pradesh High Court · (2008) ACJ 1675 : (2009) 1 ALD 27 : (2008) 1 ALT 511
High Courts11 Jul 2007Dismissed
Anudeep Vs District Collector (Panchayat Wing) and Others
Andhra Pradesh High Court · (2007) 5 ALD 189 : (2007) 5 ALT 213
Andhra Pradesh Panchayat Raj Act, 1994 — Section 127, 127(3)Constitution of India, 1950 — Article 14, 21
High Courts11 Jul 2007Allowed
Fishermen Co-operative Society Vs Arbitrator/Assistant Director of Fisheries and Others
Andhra Pradesh High Court · (2007) 5 ALD 450 : (2007) 6 ALT 174
High Courts11 Jul 2007Dismissed
Bashetty Saroja Vs The Appellate Authority under the Forest Act and II Additional District Judge (FTC) and Others
Andhra Pradesh High Court · (2007) 5 ALD 725
Andhra Pradesh Forest Act, 1967 — Section 44, 44(2A), 44(2B), 44(2C)
High Courts11 Jul 2007Dismissed
United India Insurance Co. Ltd. Vs Chakali Jakkalu and Another
Andhra Pradesh High Court · (2008) 1 ALD 190
General Clauses Act, 1897 — Section 13Motor Vehicles Act, 1988 — Section 147, 147(2), 163A, 166
High Courts11 Jul 2007Allowed
Mohd. Sahabbir Hussain Khan (died) per LRs. Vs Zainulabuddin Khan
Andhra Pradesh High Court · (2007) 6 ALD 788
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Jul 2007Allowed
Pathuri Bheemeswararao Vs A.P.S.R.T.C. and New India Assurance Company
Andhra Pradesh High Court · (2009) ACJ 1541 : (2008) 1 ALD 288 : (2008) 1 ALT 31
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 165, 166, 175
High Courts11 Jul 2007
Chinnam Pandurangam Vs The Mandal Revenue Officer, Serilingampally Mandal, M. Ravindra Babu, Mandal Revenue Officer, Serilingampally Mandal and Chinnam Narsimlu
Andhra Pradesh High Court · AIR 2008 AP 15 : (2007) 6 ALD 248 : (2007) 6 ALT 134 : (2008) 2 JCR 164
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 11(1), 2(8), 4, 5(1), 5(2)Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 19, 19(1), 19(2), 5, 5(1)
High Courts10 Jul 2007Dismissed
A. Raj Kumar Vs Divisional Security Commissioner, RPF and Others
Andhra Pradesh High Court · (2008) 2 ALD 844 : (2008) 4 SLR 507
Constitution of India, 1950 — Article 14, 19, 21, 226Railway Protection Force Rules, 1987 — Rule 153
High Courts10 Jul 2007
In Re: On Line Media Solutions Ltd.
Andhra Pradesh High Court · (2008) 82 SCL 64
Companies (Court) Rules, 1959 — Rule 55, 62Companies Act, 1956 — Section 100, 100(1), 101, 101(1), 101(2)
High Courts10 Jul 2007Dismissed
Vijendra Kumar and Others Vs Commissioner, A.P. Charitable and Religious Institutions and Endowment Dept. and Another
Andhra Pradesh High Court · (2007) 5 ALD 683
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 2Evidence Act, 1872 — Section 114
High Courts10 Jul 2007Allowed
Smt. P. Renuka Vs Mamatha Chit Funds (P.) Ltd. (In Liquidation)
Andhra Pradesh High Court · (2008) 83 SCL 309
High Courts09 Jul 2007Dismissed
Ganaparthi Thirupathaiah Vs District Panchayat Officer and Others
Andhra Pradesh High Court · (2007) 5 ALD 646 : (2007) 5 ALT 366
Andhra Pradesh Panchayat Raj Act, 1994 — Section 246Andhra Pradesh Panchayat Raj Rules — Rule 2, 4