High Courts25 Jul 2007Allowed
B. Srinivasa Rao Vs Andhra Bank and Others
Andhra Pradesh High Court · (2007) 6 ALD 755 : (2007) 6 ALT 39
Banking Regulation Act, 1949 — Section 1(a), 6(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 642 of 1,762
High Courts25 Jul 2007Dismissed
Kurapati Maria Das Vs Dr. Ambedker Seva Samajam and Others
Andhra Pradesh High Court · AIR 2007 AP 330 : (2007) 6 ALD 334 : (2007) 5 ALT 347
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 12, 5Andhra Pradesh Municipalities (Decisions of Election Disputes) Rules, 1967 — Rule 1, 2Andhra Pradesh Municipalities (Reservation of Offices of Chairpersons in Municipal Councils and Nagar Panchayats) Rules, 1995 — Rule 7
High Courts25 Jul 2007Dismissed
Ankena Narayana Vs State
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 547 : (2007) 3 APLJ 178 : (2007) CriLJ 4395
Arms Act, 1959 — Section 2, 25
High Courts24 Jul 2007Allowed
Telangana Spinning and Weaving Mills Ltd. Vs District Registrar and Collector and Others
Andhra Pradesh High Court · (2007) 5 ALD 618 : (2007) 6 ALT 240
Stamp Act, 1899 — Article 6B
High Courts24 Jul 2007Dismissed
Chiriki Ranga Rao and Others Vs Kavelamudi Rekha
Andhra Pradesh High Court · (2008) 6 ALT 657
High Courts24 Jul 2007Dismissed
G. Manohar Vs State, Inspector of Police, Anti-corruption Bureau, Tirupati Range
Andhra Pradesh High Court · (2007) 3 APLJ 51 : (2007) CriLJ 4755
Companies Act, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 374, 389, 389(1), 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts23 Jul 2007Dismissed
Aditya Mecon Engineers (P) Ltd. Vs Visakhapatnam Port Trust and Another
Andhra Pradesh High Court · (2007) 5 ALD 505 : (2008) 1 ALT 71 : (2007) 3 APLJ 12
Constitution of India, 1950 — Article 14, 226
High Courts23 Jul 2007
Salena Dandasi Vs Gajjala Malla Reddy and T. Venkataram Reddy
Andhra Pradesh High Court · (2007) 07 AP CK 0073
Constitution of India, 1950 — Article 104, 105, 19(2), 21Penal Code, 1860 (IPC) — Section 354, 448, 500
High Courts20 Jul 2007Allowed
K. Krishna Mohana Rao Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 5 ALD 570 : (2007) 6 ALT 391
Constitution of India, 1950 — Article 202, 299
High Courts20 Jul 2007Allowed
Indukuri Jagannadharaju and Another Vs Astabhuja Bakshmi Narayana Swamy Temple and Others
Andhra Pradesh High Court · (2007) 5 ALD 742
Transfer of Property Act, 1882 — Section 35A
High Courts20 Jul 2007Allowed
Sujatha Gupta and Another Vs Chairman and Managing Director, Central Power Distribution Company of A.P. Ltd. and Others
Andhra Pradesh High Court · (2007) 5 ALD 612
Electricity Act, 2003 — Section 2(15)
High Courts20 Jul 2007Allowed
Chancellor, Dr. N.T.R. University of Health Sciences and Another Vs Kondapavuluri Benod Kumar and Others
Andhra Pradesh High Court · (2008) 2 ALT 40
Constitution of India, 1950 — Article 226Maharashtra Secondary and Higher Secondary Education Boards Act, 1965 — Section 36Maharashtra Secondary and Higher Secondary Education Boards Regulations, 1977 — Regulation 104, 104(1), 104(3)
High Courts20 Jul 2007Allowed
Mohd. Ikramuddin Vs Sangram Bosle and Others
Andhra Pradesh High Court · (2007) 5 ALD 867 : (2007) 5 ALD 863 : (2007) 5 ALT 607 : (2007) 3 APLJ 147
High Courts20 Jul 2007Dismissed
Darshanam Swamy @ Somaiah Vs Rithu Malhotra @ Rithu Kapur
Andhra Pradesh High Court · (2007) 5 ALD 701 : (2008) 1 ALT 404
Administration of Evacuee Property Act, 1950 — Section 18, 18(1), 18(2), 46, 7Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 11, 151Constitution of India, 1950 — Article 226, 32
High Courts20 Jul 2007Dismissed
P. Lakshmipathi Chetty Vs P. Janardhana Chetty and Others
Andhra Pradesh High Court · (2007) 5 ALD 723
Provincial Insolvency Act, 1920 — Section 75(1)
High Courts20 Jul 2007Dismissed
Karumanchi Padmapriya and Others Vs Chirasani Ratnakumari and Others
Andhra Pradesh High Court · (2008) 1 ALD 431 : (2008) 2 ALT 188
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts19 Jul 2007
Amway India Enterprises and Another Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2007) 4 ALT 808
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 385, 480
High Courts19 Jul 2007Dismissed
Nemani Rajamani and Others Vs Nemani Surya Kantham and Others
Andhra Pradesh High Court · (2007) 6 ALD 224
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34(1), 34(2)Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts18 Jul 2007Allowed
Hakim Arjeena Jabeen Vs Central Council for Research in Unani Medicine and Another
Andhra Pradesh High Court · (2007) 6 ALD 667
Admission Rules — Rule 17Constitution of India, 1950 — Article 12Indian Medicine Central Council Act, 1970 — Section 14(1), 17(1), 17(2), 28, 3(1)
High Courts18 Jul 2007Allowed
N.S. Prakash Rao Vs Bala Krishna and Another
Andhra Pradesh High Court · (2007) 5 ALD 641 : (2007) 5 ALT 398 : (2007) 3 APLJ 136
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 11 Rule 16Evidence Act, 1872 — Section 61, 62, 63, 65, 66