High Courts07 Aug 2007

Godugula Adellu Vs The State of A.P.

Andhra Pradesh High Court · (2007) 2 ALD(Cri) 762 : (2007) 3 APLJ 199 : (2008) CriLJ 206

Criminal Procedure Code, 1973 (CrPC) — Section 222, 222(1), 222(2), 313, 374(2)Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 306, 307, 309
High Courts06 Aug 2007

Beemaneni Mahalakshmi Vs Gangumalla Apparao

Andhra Pradesh High Court · (2008) 1 ALD 375 : (2007) 6 ALT 401

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 11, 16, 17, 7, 7(1)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16, 4(2), 7(4), 8(3), 8(4)Evidence Act, 1872 — Section 145, 33, 63, 91, 92
High Courts06 Aug 2007Allowed

Sirumalla Bhumesh Vs State of A.P.

Andhra Pradesh High Court · (2007) 2 ALD(Cri) 778 : (2008) CriLJ 223

Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 114
High Courts03 Aug 2007Allowed

Edpuganti Bapanaiah Vs Sri K.S. Raju and Others

Andhra Pradesh High Court · (2007) 5 ALD 380 : (2007) 5 ALT 236 : (2007) 139 CompCas 545 : (2007) 79 SCL 468

Allahabad High Court Rules, 1952 — Rule 5Civil Procedure Code, 1908 (CPC) — Section 10, 100A, 151Companies Act, 1956 — Section 10E, 10E(1), 10E(4), 10E(4C), 10E(4D)
High Courts02 Aug 2007Allowed

Vojjala Jayamma Vs Vojjala Pullaiah

Andhra Pradesh High Court · (2007) 6 ALD 213 : (2007) 3 APLJ 191

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 11Hindu Marriage Act, 1955 — Section 25, 25(1), 25(2)
High Courts01 Aug 2007

The Management of St. Joseph''s Education Society Vs The Asst. Commissioner of Labour and Controlling Authority under Payment of Gratuity Act, 1972 and Another

Andhra Pradesh High Court · (2007) 08 AP CK 0082

Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993 — Rule 18Andhra Pradesh Registered Schools (Establishment, Recognition, Registration and Regulation) Rules, 1987 — Rule 15Andhra Pradesh Revised Pension Rules, 1980 — Rule 45, 46