High Courts20 Aug 2007Allowed
V.V.N.M. Raju Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 6 ALD 162 : (2007) 5 ALT 466 : (2007) 3 APLJ 176 : (2007) 103 RD 732
Registration Act, 1908 — Section 22A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 638 of 1,762
High Courts20 Aug 2007Dismissed
Gulf Oil Corporation Ltd. Vs Singareni Collieries Co. Ltd. and Another
Andhra Pradesh High Court · (2008) 2 ALD 693 : (2008) 3 ALT 631
Arbitration and Conciliation Act, 1996 — Section 36, 39, 9
High Courts20 Aug 2007Dismissed
P. Bhushaiah Vs District Co-operative Officer and Others
Andhra Pradesh High Court · (2007) 6 ALD 385 : (2007) 5 ALT 443 : (2007) 3 APLJ 86
High Courts20 Aug 2007
Y. Venkata Sesha Reddy Vs Chembeti Kousalyamma Reddy and K. Bala Chennareddy
Andhra Pradesh High Court · (2007) 6 ALD 561
Andhra Pradesh Civil Courts Act, 1972 — Section 16Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 24Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts20 Aug 2007
Alladi Vijaya Kumari and Others Vs Mothe Jayamani and Others
Andhra Pradesh High Court · (2007) 08 AP CK 0036
Christian Marriage Act, 1872 — Section 10, 11, 12, 33, 38Civil Procedure Code, 1908 (CPC) — Section 35AForeign Marriage Act, 1969 — Section 4
High Courts17 Aug 2007Dismissed
Venkata Naga Devi Picture Palace Vs ESI Corporation and Another
Andhra Pradesh High Court · (2007) 6 ALD 407 : (2008) 116 FLR 4 : (2008) 1 LLJ 403
Employees State Insurance Act, 1948 — Section 2(9), 75, 75(2B), 76, 77
High Courts14 Aug 2007Allowed
Pittala Narsaiah Vs Dontharaboina Janakamma and Others
Andhra Pradesh High Court · (2007) 6 ALD 7
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2, Order 11 Rule 21, Order 11 Rule 21(1), Order 11 Rule 22
High Courts14 Aug 2007Dismissed
Arsha Vijnana Trust Vs Sri D.P. Sharma, I.R.S., Director of Income Tax (Exemptions) and Others
Andhra Pradesh High Court · (2008) 214 CTR 531
Income Tax Act, 1961 — Section 80G, 80G(5)
High Courts14 Aug 2007Dismissed
Mrs. Y. Susheela Vs The Asst. General Manager (Admn) for Chief General Manager, B.S.N.L. and Another
Andhra Pradesh High Court · (2007) 6 ALD 400 : (2007) 5 ALT 691
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, 79Constitution of India, 1950 — Article 14, 16(1), 226, 300
High Courts14 Aug 2007
C. Venkat Rami Reddy and Others Vs J.S. Ranjan and Others
Andhra Pradesh High Court · (2007) 6 ALD 1
Civil Procedure Code, 1908 (CPC) — Section 148, 151Contempt of Courts Act, 1971 — Section 10, 11, 12
High Courts14 Aug 2007Dismissed
K. Rama Rao and Others Vs M.A. Bari and B. Shymasundara Rao, Advocates-Receivers-cum-Commissioners and Others
Andhra Pradesh High Court · (2007) 6 ALD 577 : (2007) 6 ALT 177
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 10Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 24, 26, 4Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 21 Rule 97, Order 21 Rule 99, Order 22 Rule 10
High Courts13 Aug 2007Allowed
Sri Lakshmi Chennakesava Cotton Company Vs State of A.P. and Others
Andhra Pradesh High Court · (2007) 08 AP CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 205, 313, 72Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Aug 2007Allowed
The State of A.P. Vs Konala Subbireddy
Andhra Pradesh High Court · (2008) 1 ALD 401 : (2008) 1 ALT 486
Civil Procedure Code, 1908 (CPC) — Section 115, 80, 9Land Acquisition Act, 1894 — Section 12(2), 16, 18, 18(1), 18(2)Sea Customs Act, 1878 — Section 188, 191
High Courts13 Aug 2007Allowed
Alla Seshukumar and Another Vs Alla Radha Krishna
Andhra Pradesh High Court · (2008) 1 ALD 748 : (2008) 1 ALT 430
Transfer of Property Act, 1882 — Section 122, 123
High Courts13 Aug 2007
State of A.P. and Others Vs A.K. Ramaswamy Kudalii
Andhra Pradesh High Court · (2007) 6 ALD 97
Civil Procedure Code, 1908 (CPC) — Section 80, 9Land Acquisition Act, 1894 — Section 10, 11, 12, 12(2), 16
High Courts13 Aug 2007
P. Saibaba Rao Vs Dr. Dugyala Srinivasa Rao Dr. N. Sudhakar Rao Vs Dr. Dugyala Srinivasa Rao and Others
Andhra Pradesh High Court · (2007) 08 AP CK 0005
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Companies Act, 1956 — Section 190, 192, 192(1), 192(4), 194Conduct of Elections Rules, 1961 — Rule 64
High Courts10 Aug 2007Dismissed
Smt. Narbadabai Pitti, Sri Mukund Lal Pitti and Sri Laxminivas Pitti Vs Sri B. Narsing Sha
Andhra Pradesh High Court · (2007) 6 ALD 564 : (2008) 1 ALT 146
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(1), 10(2), 10(3), 10C, 12
High Courts10 Aug 2007Allowed
Maj. Gen. (Retd.) A.V. Rao Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2007) 6 ALD 365 : (2007) 5 ALT 279
Constitution of India, 1950 — Article 14, 16, 19(1)Liberalised Pension Rules, 1950 — Rule 37A
High Courts10 Aug 2007Allowed
Anupama Homes India Pvt. Ltd. Vs Sri P. Shouri Raja
Andhra Pradesh High Court · (2007) 6 ALD 145 : (2007) 6 ALT 122
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 151Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Aug 2007
Preet Comforts and Another Vs Commissioner for Workmen''s Compensation and Others
Andhra Pradesh High Court · (2008) ACJ 2797 : (2007) 5 ALD 824 : (2007) 115 FLR 1015
Motor Vehicles Act, 1988 — Section 167Railways Act, 1989 — Section 124, 124A, 128, 128(1), 128(2)Workmens Compensation Act, 1923 — Section 30, 6