COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 637 of 1,762

High Courts24 Aug 2007Allowed

Dr. Mohammed Tatar Khan Vs Andhra Pradesh Women''s Commission and Others

Andhra Pradesh High Court · (2008) 3 ALD 595 : (2008) 3 ALT 209

Andhra Pradesh Womens Commission Act, 1998 — Section 14, 15, 15(1), 16, 17Andhra Pradesh Womens Commission Rules, 1998 — Rule 15, 17(1)

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High Courts24 Aug 2007

Mettu Khasim Reddy Vs Mettu Jagannadha Reddy and Others

Andhra Pradesh High Court · (2007) 6 ALD 734

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2Penal Code, 1860 (IPC) — Section 191, 193

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High Courts24 Aug 2007Allowed

Venkataramanappa and Others Vs T.M. Chalapathi

Andhra Pradesh High Court · (2007) 6 ALD 81 : (2008) 1 ALT 482

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91Limitation Act, 1963 — Article 127

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High Courts24 Aug 2007Dismissed

K. Sudhakar Reddy Vs Ind. Bank Housing Limited and Others

Andhra Pradesh High Court · (2007) 6 ALD 476 : (2008) 1 ALT 151

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 8, Order 22 Rule 9, Order 9 Rule 13, Order 9 Rule 2Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 120, 122, 137, 2, 5

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High Courts24 Aug 2007Allowed

K. Sivakanth Reddy and Others Vs P. Ramanjaneyulu and Others

Andhra Pradesh High Court · AIR 2008 AP 4 : (2007) 6 ALD 77 : (2007) 103 RD 728

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 7(2), 151Stamp Act, 1899 — Section 32, 33, 35, 47A

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High Courts24 Aug 2007Dismissed

Vegesna Ratnamma Vs Chinta Venkateswarlu

Andhra Pradesh High Court · (2008) 1 ALD 113 : (2007) 3 APLJ 217

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31

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High Courts23 Aug 2007Allowed

Hari Vasudeva Sarma Vs Hari Naga Sri Venkata Krishna Murthy and Others

Andhra Pradesh High Court · (2008) 1 ALD 452

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts23 Aug 2007

K. Shravan Kumar and Others Vs Rajendra Nagar Municipality, Commissioner and Others

Andhra Pradesh High Court · (2007) 6 ALD 222

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High Courts23 Aug 2007

S. Sekhar Babu Vs Y. Ramakrishna Reddy and Another

Andhra Pradesh High Court · (2007) 6 ALD 819 : (2008) 1 ALT 475

Civil Practice Rules — Rule 55Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123, 5

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High Courts23 Aug 2007Dismissed

Kolluru Brahmanandam Vs Pata Penchala Ravi Kumar and Others

Andhra Pradesh High Court · (2008) 2 ALD 806 : (2008) 1 ALT 427

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 43 Rule 1, 100

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High Courts23 Aug 2007Allowed

Pothala Saidamma Vs Government of A.P. and Another

Andhra Pradesh High Court · (2007) 6 ALD 160

Registration Act, 1908 — Section 22A, 22A(4)Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 5

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High Courts22 Aug 2007Dismissed

K.N. Kumar Vs District Registrar of Assurances and Others

Andhra Pradesh High Court · AIR 2008 AP 93 : (2007) 6 ALD 491

Registration Act, 1908 — Section 23A, 31, 32

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High Courts22 Aug 2007

G. Venkataram Rao Vs Syed Abdul Rasheed

Andhra Pradesh High Court · (2008) 1 ALD 253 : (2008) 1 ALT 711

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 62(A), 67, 67AAndhra Pradesh (Telangana Area) Record of Rights in Land Regulation, 1358 — Regulation 5Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 4

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High Courts22 Aug 2007Dismissed