High Courts31 Jul 2007Dismissed
Mirza Abdul Kareem Bai Khalidi Vs Shaik Abdul Aziz and Others
Andhra Pradesh High Court · (2008) 1 ALD 72 : (2008) 1 ALT 480
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, Order 6 Rule 5, 151, 16
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 641 of 1,762
High Courts31 Jul 2007Dismissed
P. Lakshmi Narayana Reddy Vs The Commissioner of Police, The Dy. Commissioner of Police, The Inspector of Police (Team-I) CCS and S. Shanti
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 677
Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 — Section 2, 3, 5Banking Regulation Act, 1949 — Section 5Constitution of India, 1950 — Article 20, 20(1)
High Courts31 Jul 2007Allowed
P.V. Ramana Rao Vs The Government of Andhra Pradesh, Revenue (Regn. II) Department and The District Registrar, Stamps and Registration
Andhra Pradesh High Court · (2007) 5 ALD 689
Notaries Act, 1952 — Section 4, 8Notaries Rules, 1956 — Rule 10, 11
High Courts31 Jul 2007Allowed
S. Abdul Salam Vs S. Gousiya Bi and Others
Andhra Pradesh High Court · (2008) 1 DMC 116 : (2007) 4 RCR(Criminal) 836
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1)
High Courts30 Jul 2007Allowed
Kurra Gangi Reddy Vs The Inspector General of Police and Others
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 806
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 10, 12, 12(3), 13, 13(1)Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 14, 161, 226
High Courts30 Jul 2007Allowed
Bright Industries Corporation Vs Employees State Insurance Corporation and Another
Andhra Pradesh High Court · (2007) 6 ALD 215 : (2008) 1 LLJ 439
Employees State Insurance Act, 1948 — Section 2(12), 75
High Courts30 Jul 2007Dismissed
Union of India (UOI) Vs Pulluswamy Karupuswamy
Andhra Pradesh High Court · (2009) ACJ 280 : (2008) 2 ALD 4 : (2007) 6 ALT 72
Railway Claims Tribunal Act, 1987 — Section 16, 18, 23Railways Act, 1989 — Section 124A, 125
High Courts27 Jul 2007
Pallamalli Gram Panchayat Vs Government of A.P. and Others
Andhra Pradesh High Court · (2008) 5 ALD 246
Andhra Pradesh Panchayat Raj Act, 1994 — Section 45, 46, 49Constitution of India, 1950 — Article 162, 243, 243B, 243G, 40
High Courts27 Jul 2007
Medidi Madhava Krishna Rao and Another Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 6 ALD 747
High Courts27 Jul 2007Dismissed
D. Siva Prasad Vs Government of Andhra Pradesh, Higher Education (EC) Department and Others
Andhra Pradesh High Court · (2007) 5 ALD 828
Constitution of India, 1950 — Article 32, 51ACriminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts27 Jul 2007
Ashok Sharda Vs Small Industries Development Bank of India and Others
Andhra Pradesh High Court · (2007) 5 ALD 866
Companies Act, 1956 — Section 529AConstitution of India, 1950 — Article 14, 226Debts Recovery Tribunal Act, 1993 — Section 19(1)
High Courts27 Jul 2007
Amar Service Station, (Dealer HPC) Vs The Assistant Regional Director, ESI Corporation and Another
Andhra Pradesh High Court · (2007) 07 AP CK 0011
Employees State Insurance (General) Regulations, 1950 — Regulation 10BEmployees State Insurance Act, 1948 — Section 1(3), 2(12), 2A, 44, 44(2)
High Courts26 Jul 2007Allowed
Shriram Chits Ltd. Vs Chippa Satyanarayana and Others
Andhra Pradesh High Court · (2008) 2 ALD 2 : (2007) 6 ALT 209
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14
High Courts26 Jul 2007Allowed
National Insurance Co. Ltd. Vs Pemmadi Lakshmi and Others
Andhra Pradesh High Court · (2008) 1 ALD 192
Motor Vehicles Act, 1988 — Section 149(2), 168, 2(21), 2(27), 2(47)
High Courts26 Jul 2007Allowed
N. Raja Reddy and Others Vs Sub-Registrar, Srikalahasthi and Others
Andhra Pradesh High Court · (2007) 5 ALD 845
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 5, 6
High Courts26 Jul 2007Dismissed
ABLE Associates and Another Vs K.S. Ramakrishna Rao
Andhra Pradesh High Court · (2007) 6 ALD 327 : (2007) 5 ALT 317 : (2007) 4 ARBLR 219
Arbitration and Conciliation Act, 1996 — Section 10(1), 11, 11(2), 11(4), 11(5)Partnership Act, 1932 — Section 69(1), 69(3)
High Courts25 Jul 2007Allowed
United India Insurance Co. Ltd. Vs N. Rukkamma and Others
Andhra Pradesh High Court · (2009) ACJ 1211 : (2008) 1 ALD 215 : (2008) 1 ALT 42
Motor Vehicles Act, 1988 — Section 147, 147(1)
High Courts25 Jul 2007
Dr. Prashant K. Ravi and Another Vs S. Narasaiah (died) per LRs.
Andhra Pradesh High Court · (2007) 6 ALD 105 : (2007) 6 ALT 759
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts25 Jul 2007Allowed
Mohammed Shafeeq Ahmed and Others Vs Sahebzada Mir Tilamat Ali Khan and Another
Andhra Pradesh High Court · (2007) 5 ALD 546 : (2007) 5 ALT 403
Transfer of Property Act, 1882 — Section 58, 58C
High Courts25 Jul 2007Allowed
Mankena Suryanarayana Vs Mankena Subba Rao and Another
Andhra Pradesh High Court · (2007) 6 ALD 726