COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 643 of 1,762

High Courts18 Jul 2007

Govt. of A.P., Legal Affairs, Law (N) Dept. and Others Vs M. Venkateswarlu, Govt. Pleaders Office

Andhra Pradesh High Court · (2007) 5 ALD 579 : (2007) 5 ALT 129

Andhra Pradesh General Subordinate Service Rules — Rule 4Andhra Pradesh Last Grade Service Rules, 1992 — Rule 27Andhra Pradesh Ministerial Service Rules, 1998 — Rule 11, 3, 3(14), 6, 7

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High Courts18 Jul 2007

Dr. Alluri Venkatapathi Raju and Another Vs Amalapuram Municipality

Andhra Pradesh High Court · (2008) 1 ALD 96

Andhra Pradesh Municipalities Act, 1965 — Section 376, 376(1), 376(2), 376(3), 85(3)

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High Courts18 Jul 2007Allowed

Bank of Baroda Vs D. Radha Krishna Reddy (died) by LRs.

Andhra Pradesh High Court · (2007) 6 ALD 824

Constitution of India, 1950 — Article 254(2)Contract Act, 1872 — Section 171, 25, 25(3), 60Limitation Act, 1963 — Section 17, 27, 28, 3, 3(1)

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High Courts18 Jul 2007Dismissed

S.V.K. Sreenivasa Raghavan Vs T.T. Devasthanam

Andhra Pradesh High Court · (2007) 5 ALD 832

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 2(17), 34, 77Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 142, 144, 15, 151, 16Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 46 Rule 1, 100, 152, 9

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High Courts18 Jul 2007Allowed

Depot Manager, APSRTC Vs Mohd. Ghani and Another

Andhra Pradesh High Court · (2007) 5 ALD 735 : (2007) 115 FLR 745

Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A

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High Courts18 Jul 2007Allowed

New India Assurance Co. Ltd. Vs Eluru Sanjeevaiah and Others

Andhra Pradesh High Court · (2009) ACJ 1342 : (2007) 6 ALD 375 : (2008) 116 FLR 1

Minimum Wages Act, 1948 — Section 3(1), 5(2)Workmens Compensation Act, 1923 — Section 27

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High Courts18 Jul 2007

Veeramallu Narasimha Rao Vs Commissioner of Prohibition and Excise and Others

Andhra Pradesh High Court · (2007) 5 ALD 760 : (2007) 5 ALT 68

Andhra Pradesh Excise Act, 1968 — Section 34

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High Courts17 Jul 2007

Abood Bin Sayeed and Others Vs Registrar (Management), High Court of A.P. and Another

Andhra Pradesh High Court · (2007) 6 ALD 16 : (2007) 5 ALT 1

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High Courts17 Jul 2007

Carlton Industrial Engineers Vs Commercial Tax Officer and Another

Andhra Pradesh High Court · (2007) 10 STT 152 : (2007) 9 VST 77

Andhra Pradesh Value Added Tax Act, 2005 — Section 27(2), 29

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High Courts17 Jul 2007

IVRCL Infrastructures and Projects Ltd. Vs Bhanu Construction Company Ltd.

Andhra Pradesh High Court · (2007) 07 AP CK 0021

Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 21, 43Limitation Act, 1963 — Article 137, 5, 10, 15, 2Partnership Act, 1932 — Section 39, 40, 42, 7

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High Courts17 Jul 2007Allowed

Araja Narasimha Rao Vs District Co-operative Officer/Joint Register and Others

Andhra Pradesh High Court · (2007) 5 ALD 698 : (2009) 5 ALT 30

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High Courts16 Jul 2007

Mukand Engineers Limited Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2007) 10 VST 588

Andhra Pradesh General Sales Tax Act, 1957 — Section 5F

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High Courts16 Jul 2007Dismissed

V. Timmappa Vs M.G. Brothers Finance Ltd. and Others

Andhra Pradesh High Court · (2008) 1 ALD 179 : (2008) 1 ALT 51 : (2008) 2 BC 604 : (2008) 143 CompCas 233 : (2008) 81 SCL 231

Civil Procedure Code, 1908 (CPC) — Section 21, 9Companies Act, 1956 — Section 10, 10(2)

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High Courts16 Jul 2007Allowed

Jagarlamudi Rosaiah Vs Daggubati Venkanna

Andhra Pradesh High Court · (2007) 6 ALD 26 : (2008) 1 ALT 88

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25

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High Courts16 Jul 2007Allowed

Gayatri Projects Limited Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (2008) 12 VST 232

Andhra Pradesh General Sales Tax Act, 1957 — Section 33, 33(1), 33A

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High Courts13 Jul 2007Allowed

C. Jayamma Vs District and Sessions Judge and Another

Andhra Pradesh High Court · (2007) 6 ALD 174

Constitution of India, 1950 — Article 39

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High Courts13 Jul 2007Dismissed

G. Anjaneyulu Vs Gurram Krishnappa and Another

Andhra Pradesh High Court · (2007) 6 ALD 10

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 15, 15(1), 15(3)

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High Courts13 Jul 2007Allowed

M. Narsinga Rao Vs Special Commissioner, Land Revenue and Others

Andhra Pradesh High Court · (2007) 6 ALD 91

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High Courts13 Jul 2007Allowed

The Oriental Insurance Co. Ltd. Vs Guntur Sambrajyam and Others

Andhra Pradesh High Court · (2007) 5 ALD 677

Motor Vehicles Act, 1939 — Section 2(39)Motor Vehicles Act, 1988 — Section 147, 147(1), 2(13), 2(14), 2(35)Penal Code, 1860 (IPC) — Section 304A, 337

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High Courts13 Jul 2007

Andhra Pradesh Civil Liberties Committee and Others Vs State of A.P. and Others

Andhra Pradesh High Court · (2007) 5 ALT 639 : (2008) CriLJ 402

Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 121, 129, 130, 131, 132Land Acquisition Act, 1894 — Section 25, 27

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