COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 647 of 1,762

High Courts22 Jun 2007Dismissed

Canara Bank and A.P. State Financial Corporation Vs Mopeds India Ltd. (In Liquidation)

Andhra Pradesh High Court · (2007) 139 CompCas 514

Civil Procedure Code, 1908 (CPC) — Section 100, 100ACompanies (Court) Rules, 1959 — Rule 147, 148, 149, 150, 151Companies Act, 1956 — Section 160(4), 163, 397, 398, 460

High Courts21 Jun 2007

Jayavarapu Rajamma and Others Vs Jayavarapu Laxminarayana and Others

Andhra Pradesh High Court · (2009) ACJ 985 : (2007) 6 ALD 306

Motor Vehicles Act, 1939 — Section 95, 96Motor Vehicles Act, 1988 — Section 145, 146, 147, 147(1)

High Courts21 Jun 2007Allowed

A.V. Vinod Kumar Vs The Executive Committee of the Central Warehousing Corporation (A Govt. of India Undertaking) and Another

Andhra Pradesh High Court · (2007) 5 ALD 445

Constitution of India, 1950 — Article 226

High Courts21 Jun 2007Allowed

D.N. Ramana Reddy Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2007) 6 ALD 53

Central Civil Services (Pension) Rules, 1972 — Rule 26(4)Constitution of India, 1950 — Article 14, 16

High Courts21 Jun 2007

Polasani Sucharitha Vs Margadarsi Chit Fund Ltd. and Others

Andhra Pradesh High Court · (2007) 5 ALD 293

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13

High Courts21 Jun 2007Dismissed

Kandula Hanumantha Reddy Vs State of A.P.

Andhra Pradesh High Court · (2007) 2 ALD(Cri) 428 : (2007) CriLJ 4051

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324

High Courts21 Jun 2007

Polasani Sucharitha Vs Margadarsi Chit Fund Ltd., Rayabarapu Suryanarayana and Dasari Rajendrakaran

Andhra Pradesh High Court · (2007) 5 ALT 722

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13

High Courts21 Jun 2007Allowed

Sanjay Kumar and Another Vs Secretary, City Civil Court Legal Services Authority and Others

Andhra Pradesh High Court · (2007) 6 ALD 217

Andhra Pradesh State Legal Service Authority Regulations, 1996 — Regulation 30, 31, 32, 35, 36Andhra Pradesh State Legal Services Authority Rules, 1995 — Rule 18, 4Constitution of India, 1950 — Article 226

High Courts20 Jun 2007

Gonnuri Ramachandra Rao and Others Vs Gorrela Suryachandra Rao

Andhra Pradesh High Court · (2008) 1 ALD 596

Hindu Succession Act, 1956 — Section 29A, 29B

High Courts20 Jun 2007Allowed

Vinayaka Mini Modern Rice Mill Vs Divisional Engineer (Operation), Eastern Power Distribution Company of A.P. Ltd. and Others

Andhra Pradesh High Court · (2007) 6 ALD 752 : (2007) 4 ALT 603

High Courts20 Jun 2007Dismissed

Yeradevireddi Venkataramanappa and Another Vs Nallapareddi Subbamma and Others

Andhra Pradesh High Court · (2007) 6 ALD 32

Evidence Act, 1872 — Section 45, 47, 73

High Courts19 Jun 2007

Eagalapati Venkateshwara Rao Vs Late Devi Malu

Andhra Pradesh High Court · (2007) 5 ALD 468 : (2007) 5 ALT 765

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5

High Courts19 Jun 2007Allowed

K. Shyamsunder (died) per L.Rs. Vs N. Ramachandraiah and Others

Andhra Pradesh High Court · (2008) 1 ALD 333

High Courts18 Jun 2007Dismissed

D. Narayana Reddy Vs Joint Collector and Another

Andhra Pradesh High Court · (2008) 1 ALD 528 : (2008) 3 ALT 768 : (2007) 2 APLJ 261

Essential Commodities Act, 1955 — Section 3Penal Code, 1860 (IPC) — Section 409

High Courts18 Jun 2007Allowed

Transmission Corporation of A.P. Limited (AP TRANSCO) Vs Gautami Power Limited and Others

Andhra Pradesh High Court · (2007) 5 ALD 324 : (2007) 4 ALT 618

Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 39, 86(1)

High Courts18 Jun 2007Dismissed

Nookala Krishnaiah and Another Vs Nookala Dakshina Murthy and Others

Andhra Pradesh High Court · (2007) 6 ALD 781 : (2007) 5 ALT 758

Limitation Act, 1963 — Section 19Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Article 36, 3, 32, 35, 5

High Courts18 Jun 2007Allowed

Sultan-ul-Uloom Education Society Vs Princess Fatima Fouzia, Prince Muzzam Jah Bahadur, Grand daughter of H.E.H. The Nizam-VII and Others

Andhra Pradesh High Court · (2007) 6 ALD 315

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Specific Relief Act, 1963 — Section 6

High Courts18 Jun 2007Dismissed

National Insurance Co. Ltd. Vs Chakali Rangaiah and Another

Andhra Pradesh High Court · (2007) 5 ALD 358

Motor Vehicles Act, 1988 — Section 141, 149(2), 149(7), 3

High Courts15 Jun 2007Allowed

Jumgo Cotton Enterprises Vs Rayalaseema Mills Ltd.

Andhra Pradesh High Court · (2007) 78 SCL 271

High Courts15 Jun 2007

Shaik Hussain Vs State of A.P.

Andhra Pradesh High Court · (2007) 2 ALD(Cri) 414 : (2007) CriLJ 3999

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 107, 108, 115, 116, 306