High Courts07 Jun 2007
Shivnath Rai Harnarain (India) Ltd. Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2008) 17 VST 263
Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001 — Section 3, 3(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 649 of 1,762
High Courts07 Jun 2007Dismissed
C. Veerappa Vs The Chief Commissioner, Land Administration and The Special Officer and Competent Authority, Urban Land Ceiling
Andhra Pradesh High Court · (2007) 4 ALD 659
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Jun 2007
Sri Padmavathi Rice and Floor Mill Vs Samudrala Venkateswara Rao and Others
Andhra Pradesh High Court · (2007) 5 ALD 271
Civil Procedure Code, 1908 (CPC) — Section 2(11)Hindu Succession Act, 1956 — Section 15(2)
High Courts07 Jun 2007Allowed
G. Basava Reddy Vs Smt. K. Parvathamma and Others
Andhra Pradesh High Court · (2007) 5 ALD 730
Civil Procedure Code, 1908 (CPC) — Section 11, 80Constitution of India, 1950 — Article 226, 32Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 47
High Courts07 Jun 2007Dismissed
Gopireddy Andhra Pratap Reddy Vs Pochana Sudarshan Reddy and Others
Andhra Pradesh High Court · (2007) 6 ALD 297
Hindu Succession Act, 1956 — Section 14, 14(1)
High Courts07 Jun 2007Allowed
The Branch Manager, The New India Assurance Company Ltd. Vs S.V. Engineering Constructions and Others
Andhra Pradesh High Court · (2008) 1 ARBLR 12
Arbitration and Conciliation Act, 1996 — Section 8, 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Section 89Legal Services Authorities Act, 1987 — Section 20(1)
High Courts07 Jun 2007Dismissed
Shaik Jilani Basha Vs Shaik Shakeera
Andhra Pradesh High Court · (2007) 4 ALD 870 : (2007) 5 ALT 5
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 37(2)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6A(1)
High Courts07 Jun 2007Allowed
Branch Manager, New India Assurance Co. Ltd. Vs S.V. Engineering Constructions and Others
Andhra Pradesh High Court · (2007) 4 ALD 851 : (2007) 5 ALT 34
Arbitration and Conciliation Act, 1996 — Section 8, 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Section 89Legal Services Authorities Act, 1987 — Section 20(1)
High Courts07 Jun 2007
K. Alivelamma Vs K. Suryanarayana and Others
Andhra Pradesh High Court · (2007) 4 ALT 430 : (2007) 3 CivCC 808 : (2009) 5 RCR(Civil) 466 : (2008) 1 RCR(Rent) 94
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts06 Jun 2007Dismissed
Penmetsa Suryanarayana Raju and Others Vs Kalidindi Appala Narasu and Others
Andhra Pradesh High Court · (2007) 5 ALD 534 : (2007) 6 ALT 785
Evidence Act, 1872 — Section 114, 68Registration Act, 1908 — Section 52, 58, 59, 60Succession Act, 1925 — Section 63, 63C
High Courts06 Jun 2007Dismissed
Ravindra Yadav Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2007) 5 ALD 527
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts06 Jun 2007
V. Muralidhar Vs S. Anjaiah Goud and Another
Andhra Pradesh High Court · AIR 2007 AP 347 : (2007) 5 ALD 559 : (2007) 6 ALT 779 : (2009) 5 RCR(Civil) 878 : (2008) 1 RCR(Rent) 221
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 107, 108, 111
High Courts06 Jun 2007
Syed Sadak Ali Khan and Others Vs Deepthi Builders and Others
Andhra Pradesh High Court · (2007) 5 ALD 461 : (2007) 6 ALT 4
Civil Procedure Code, 1908 (CPC) — Section 151Income Tax Act, 1961 — Section 269ULRegistration Act, 1908 — Section 17
High Courts06 Jun 2007Dismissed
Katkuri Narsimha and Others Vs Kadari Sathaiah and Another
Andhra Pradesh High Court · (2007) 6 ALD 199
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47
High Courts06 Jun 2007Dismissed
Sri Rama Mahal, Srikalahasthi and Others Vs R. Rajasekhar
Andhra Pradesh High Court · (2007) 6 ALD 267 : (2008) 4 BC 19
High Courts05 Jun 2007Allowed
G. Murali Krishna and Another Vs State of A.P. and Others
Andhra Pradesh High Court · (2007) 5 ALT 45
Constitution of India, 1950 — Article 14, 20(1)Criminal Law (Amendment) Ordinance, 1944 — Section 10, 11, 12, 13, 14Evidence Act, 1872 — Section 17, 61, 62
High Courts05 Jun 2007
M. Akram and Others Vs Government of A.P., Transport, Roads and Buildings (TR.I) Dept. and Others
Andhra Pradesh High Court · (2007) 6 ALD 12 : (2007) 5 ALT 24
Central Motor Vehicles Rules, 1989 — Rule 118Motor Vehicles Act, 1988 — Section 110, 112, 2(11), 2(14), 2(22)
High Courts05 Jun 2007
Kotta Narayana Murthy Vs Sub-Registrar and Another
Andhra Pradesh High Court · (2007) 5 ALD 497 : (2007) 2 ALT 244 : (2007) 103 RD 338
Stamp Act, 1899 — Article 40, 49A, 33, 40, 41A
High Courts05 Jun 2007
Ch. Nagaraju Vs Board of Directors, Dredging Corporation of India Ltd. and Others
Andhra Pradesh High Court · (2007) 5 ALD 776 : (2007) 5 ALT 193
Conduct, Discipline and Appeal Rules — Rule 34, 4(1), 5(20), 5(37), 5(5)Constitution of India, 1950 — Article 1, 14, 16, 2, 226
High Courts05 Jun 2007Allowed
S. Chittaranjan Das and Others Vs The Secretary, A.P. Residential Educational Institutions Society and Others
Andhra Pradesh High Court · (2007) 5 ALD 212
Service (Recruitment) Rules, 1972 — Rule 6