High Courts28 Jul 2009Dismissed
K. Deepthi Vs Registrar, Osmania University
Andhra Pradesh High Court · (2010) 2 ALT 846
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 553 of 1,762
High Courts28 Jul 2009
V. Bhavani Vs Manabala Bangaraju and Others
Andhra Pradesh High Court · (2010) ACJ 2082 : (2009) 6 ALD 415 : (2009) 5 ALT 626 : (2011) 2 TAC 763
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 147, 173
High Courts27 Jul 2009Allowed
The Secretary to Govt. Agrl. and Cooperation Dept., Govt. of A.P. and Another Vs K. Jayasekhar and Another
Andhra Pradesh High Court · (2009) 6 ALT 76
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22, 22(1)Central Market Fund Service Rules, 1984 — Rule 3, 6, 6(3)Constitution of India, 1950 — Article 309
High Courts24 Jul 2009Allowed
Bharath Sanchar Nigam Limited Vs State of Andhra Pradesh and The Deputy Commissioner (CT), Government of Andhra Pradesh, Abids Division
Andhra Pradesh High Court · (2009) 25 VST 511
Andhra Pradesh General Sales Tax Act, 1957 — Section 33CAndhra Pradesh Value Added Tax Act, 2005 — Section 40, 40(2)Andhra Pradesh Value Added Tax Rules, 2005 — Rule 59
High Courts24 Jul 2009Dismissed
Lagadapati Dhanalakshmi and Others Vs Lagadapati Anjaneyulu
Andhra Pradesh High Court · AIR 2010 AP 14 : (2009) 5 ALD 542 : (2009) 5 ALT 812
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts24 Jul 2009Allowed
Smt. Amarjit Kaur Vs S.L. Hussain Smt. Amarjit Kaur Vs S.M. Hussain (Died) per L.Rs.
Andhra Pradesh High Court · (2009) 5 ALD 464 : (2009) 6 ALT 134 : (2010) 8 RCR(Civil) 2272
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3AEvidence Act, 1872 — Section 101, 102, 103, 58Transfer of Property Act, 1882 — Section 106
High Courts24 Jul 2009
Hafizunnisa Begum and Others Vs A.P. Housing Board and Others
Andhra Pradesh High Court · (2009) 6 ALD 31 : (2009) 5 ALT 631
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 54AAndhra Pradesh Housing Board Act, 1956 — Section 68
High Courts24 Jul 2009
Pidikiti Sasikala Vs Kothamasu Lakshmi Mohan Rao @ Mohan Rao and Others
Andhra Pradesh High Court · (2009) 6 ALD 519 : (2010) 1 ALT 335 : (2010) 1 BC 475 : (2010) 6 RCR(Civil) 944
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 26 Rule 10, Order 26 Rule 10A, Order 26 Rule 9, 115Evidence Act, 1872 — Section 3, 4, 45, 5
High Courts24 Jul 2009
Bongunoori Bal Reddy and Others Vs D.V. Satyanarayana Raju and Others
Andhra Pradesh High Court · (2009) 6 ALD 179 : (2009) 5 ALT 828
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 29 Rule 2
High Courts24 Jul 2009
Narra Madhava Rao Vs B. Sadasiva Rao and Others
Andhra Pradesh High Court · (2009) 07 AP CK 0038
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 26Civil Practice Rules — Rule 145, 150, 29, 30, 31
High Courts24 Jul 2009Dismissed
Sanjana Enterprises and Others Vs Ginni Steels
Andhra Pradesh High Court · (2009) 5 ALD 556 : (2009) 6 ALT 462 : (2010) 1 CivCC 205 : (2010) 7 RCR(Civil) 639
Registration Act, 1908 — Section 17
High Courts24 Jul 2009
C. Raghunandan Vs K. Nageswar Rao and Others
Andhra Pradesh High Court · AIR 2009 AP 205 : (2009) 6 ALD 257 : (2009) 5 ALT 584 : (2010) 8 RCR(Civil) 2263
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 7, Order 6 Rule 8, Order 8 Rule 2Specific Relief Act, 1963 — Section 38Transfer of Property Act, 1882 — Section 58
High Courts24 Jul 2009
K. Anitha Vs G. Subbaiah
Andhra Pradesh High Court · (2009) 6 ALD 139 : (2009) 6 ALT 421
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(4), 340Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts22 Jul 2009
T. Vijay Hanuman Singh Vs Shri D.K. Panwar, IAS Special Chief Secretary and Chief Commissioner of Land Administration and Others
Andhra Pradesh High Court · (2009) 5 ALD 780 : (2009) 5 ALT 115
Andhra Pradesh Ministerial Service Rules, 1966 — Rule 16, 27Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 25
High Courts22 Jul 2009Dismissed
Avulapalle Mallikarjuna and Others Vs N.T. Chengalarayappa
Andhra Pradesh High Court · (2010) 1 ALD 366 : (2010) 1 ALT 363
High Courts22 Jul 2009
Sankuratri Veera Venkata Naga Mohan Raghavadevi Vs Vedulla Anjaneyulu and Others
Andhra Pradesh High Court · (2009) 6 ALD 118 : (2009) 6 ALT 626
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 15, 16Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 107, 123
High Courts22 Jul 2009
Valandapalem Toddy Tappers Industrial Co-operative Society Limited and Another Vs Prohibition and Excise Superintendent and Another
Andhra Pradesh High Court · (2009) 6 ALT 588
Andhra Pradesh Excise (Lease of Right to sell liquor in Retail) Rules, 1969 — Rule 3
High Courts22 Jul 2009Allowed
Alumeco India Extrusion Limited and Another Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2010) 27 VST 419
High Courts22 Jul 2009Dismissed
Syed Quadri Vs Syed Mujeebuddin
Andhra Pradesh High Court · (2009) 5 ALD 682 : (2009) 5 ALT 502
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 151Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 12(2), 12(2)(II), 12(3), 12(3)(II), 18
High Courts21 Jul 2009Allowed
K. Sathyanarayana Vs Vijayalaxmi and Another
Andhra Pradesh High Court · (2010) 1 ALD 357 : (2010) 2 ALT 34