High Courts06 Aug 2009
Perneti Nirmalamma and Others Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2009) 5 ALT 781 : (2009) 3 APLJ 348 : (2011) 7 RCR(Civil) 1478
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 552 of 1,762
High Courts05 Aug 2009Dismissed
M.Y. Maharshi and Another Vs District Collector and Others
Andhra Pradesh High Court · (2009) 6 ALD 96 : (2009) 6 ALT 224
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9Constitution of India, 1950 — Article 226
High Courts05 Aug 2009Allowed
Badineni Munenna Vs Veeramareddy Lakshmi Devi and Another
Andhra Pradesh High Court · (2009) 6 ALD 122 : (2009) 5 ALT 731 : (2010) 2 BC 136 : (2010) 2 CivCC 712 : (2010) 7 RCR(Civil) 1076
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Aug 2009
D. Krishnaveni and Others Vs Mohd. Sikander and Another
Andhra Pradesh High Court · (2011) ACJ 522 : (2009) 6 ALT 620 : (2011) 2 TAC 515
Motor Vehicles Act, 1988 — Section 163A, 181Penal Code, 1860 (IPC) — Section 304A
High Courts04 Aug 2009Dismissed
P.V. Raghavender Rao Vs Vasavi Coop. Urban Bank Ltd. and Others
Andhra Pradesh High Court · (2009) 6 ALD 182 : (2009) 7 ALT 702 : (2009) 3 APLJ 414
Banking Regulation Act, 1949 — Section 5Constitution of India, 1950 — Article 226
High Courts03 Aug 2009
Mayank Bohra Vs State of A.P.
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 626 : (2009) 3 ALT(Cri) 184 : (2009) 3 APLJ 422 : (2010) CriLJ 152 : (2011) 7 RCR(Criminal) 1015
Arms Act, 1959 — Section 25, 25(1), 25(1B)Criminal Procedure Code, 1973 (CrPC) — Section 161Identification of Prisoners Act, 1920 — Section 4, 5
High Courts03 Aug 2009Dismissed
Vallurupalli Jagedeeswara Rao Vs Vytla Satyanarayana and Others
Andhra Pradesh High Court · (2009) 5 ALD 813 : (2009) 5 ALT 401
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16(1)Constitution of India, 1950 — Article 227
High Courts31 Jul 2009Dismissed
T. Rambabu @ Bulli and Another Vs The State of A.P.
Andhra Pradesh High Court · (2010) 1 ALD(Cri) 84 : (2010) CriLJ 1149 : (2010) 7 RCR(Criminal) 531
Arms Act, 1959 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 8
High Courts31 Jul 2009
IDPL Employees Cooperative House Building Society Ltd. Vs Cyrus Investments Ltd. and Others Durga Matha House Building Construction Co-operative Housing Society Ltd. Vs IDPL Employees Cooperative House Building Society Ltd. and Others
Andhra Pradesh High Court · (2009) 6 ALD 216 : (2009) 6 ALT 43
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(1), Order 21 Rule 91, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99Constitution of India, 1950 — Article 19, 226Registration (Amendment) Act, 1989 — Section 17, 17(1)
High Courts31 Jul 2009
T. Kumar Babu Vs Government of A.P., Law (L) Department and Others
Andhra Pradesh High Court · (2009) 5 ALD 474 : (2009) 4 ALT 707
Constitution of India, 1950 — Article 14, 309
High Courts31 Jul 2009
Neelam Penchal Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2010) 6 ALD 437 : (2010) 3 ALT 172 : (2011) 8 RCR(Criminal) 1263
High Courts31 Jul 2009Dismissed
Deputy Manager (Engg.), Food Corporation of India, Engineering Division-II and Another Vs Satyanarayana Contractors Company and Others
Andhra Pradesh High Court · (2009) 6 ALD 500 : (2009) 6 ALT 186
Arbitration Act, 1940 — Section 30Arbitration and Conciliation Act, 1996 — Section 21, 34, 85, 85(2)
High Courts31 Jul 2009Dismissed
Branch Manager, Oriental Bank of Commerce Vs Shaik Madar and Others
Andhra Pradesh High Court · (2010) 1 ALT 824 : (2010) 125 FLR 834 : (2010) 3 LLJ 705
Factories Act, 1948 — Section 2Workmens Compensation Act, 1923 — Section 12, 2(1), 2(2), 22, 30
High Courts30 Jul 2009
Kaveri Agencies Vs Pawan Financiers
Andhra Pradesh High Court · (2009) 6 ALD 494 : (2010) 1 ALT 431
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14, 151Constitution of India, 1950 — Article 227
High Courts29 Jul 2009
Md. Adli Khan Vs Bharat Petroleum Corporation Ltd.
Andhra Pradesh High Court · (2009) 6 ALT 528
Burmah Shell (Acquisition of Undertakings in India) Act, 1976 — Section 5, 5(2), 7, 7(3)
High Courts29 Jul 2009Allowed
J.L. Babu Vs S. Gowri Shankar and Another
Andhra Pradesh High Court · AIR 2009 AP 203 : (2009) 6 ALD 6 : (2009) 5 ALT 415 : (2010) 8 RCR(Civil) 2262
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 45, 73
High Courts28 Jul 2009Allowed
L.G. Polymers India Private Limited Vs District Registrar-cum-Collector under Section 47-A of Stamps Act
Andhra Pradesh High Court · AIR 2010 AP 11 : (2009) 6 ALD 442 : (2009) 6 ALT 262
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 27Stamp Act, 1899 — Section 47A
High Courts28 Jul 2009
Sirima Narasimha Rao Vs State of A.P.
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 743 : (2009) 3 ALT(Cri) 159 : (2010) CriLJ 769
Penal Code, 1860 (IPC) — Section 120A, 120B, 201, 302, 34
High Courts28 Jul 2009Dismissed
Manohar Lal Sharma Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2009) 6 ALD 315 : (2009) 152 CompCas 412 : (2010) 1 CompLJ 19
Companies Act, 1956 — Section 10(1), 10F, 29(2), 388B, 397Limitation Act, 1908 — Section 5Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts28 Jul 2009Allowed
M. Swarna and Another Vs State Bank of India, Warangal Branch and Others
Andhra Pradesh High Court · (2009) 5 ALT 596
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 3(3), Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 89Transfer of Property Act, 1882 — Section 52