High Courts21 Jul 2009Dismissed
Voruganti Prabhakar Vs Vijaya Laxmi Auto Finance
Andhra Pradesh High Court · (2009) 5 ALD 652 : (2009) 6 ALT 434
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 554 of 1,762
High Courts21 Jul 2009Allowed
P. Bangaruthalli Vs Piratla Suryanarayana and Sons and Another
Andhra Pradesh High Court · (2009) 6 ALD 49 : (2009) 5 ALT 639
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 151, 73
High Courts21 Jul 2009Dismissed
Precision Infratech Ltd. Vs A.P. GENCO Ltd. and Others
Andhra Pradesh High Court · (2009) 6 ALD 472 : (2009) 5 ALT 702
Constitution of India, 1950 — Article 14, 226
High Courts21 Jul 2009Dismissed
P. Nani (Late) Ramachandra Rao and Another Vs Certifying Officer-cum-Deputy Commissioner of Labour (Twin Cities) and Another
Andhra Pradesh High Court · (2009) 6 ALD 562 : (2009) 5 ALT 665 : (2009) 123 FLR 880 : (2010) 1 LLJ 117
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2Industrial Disputes Act, 1947 — Section 2, 33
High Courts21 Jul 2009
Goulla Appaiah Vs State of A.P.
Andhra Pradesh High Court · (2010) 1 ALT(Cri) 15 : (2009) CriLJ 4377 : (2010) 7 RCR(Criminal) 189
Criminal Procedure Code, 1973 (CrPC) — Section 162, 174, 313, 366Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 201, 302, 307, 376, 376(2)
High Courts20 Jul 2009Dismissed
Perugu Gopinath Reddy and Others Vs Smt. P. Sushmitha Rao and The State of A.P.
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 658 : (2009) 3 ALT(Cri) 145 : (2010) 1 Crimes 333
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 162, 173, 173(3), 173(8)Penal Code, 1860 (IPC) — Section 307, 326, 338, 406, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3(1)
High Courts20 Jul 2009Allowed
Coastal Oil Mills Vs The Andhra Pradesh Industrial Development Corporation, The Andhra Bank and Sri Ramalingeswara Agro Processors (P) Ltd.
Andhra Pradesh High Court · (2009) 6 ALD 41 : (2009) 5 ALT 551
Contract Act, 1872 — Section 160, 161, 167, 171
High Courts17 Jul 2009
A.P.S.R.T.C. Vs SEW Constructions Limited Engineers and Constructions and Others
Andhra Pradesh High Court · (2010) 1 ALT 676
Arbitration Act, 1940 — Section 17, 30, 39
High Courts17 Jul 2009Dismissed
Kunjam Suranna and Others Vs Special Collector (Land Acquisition) Indirasagar (Polavaram) Project and Others
Andhra Pradesh High Court · (2009) 6 ALD 306 : (2009) 6 ALT 441
Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Regulations, 1970 — Regulation 2Andhra Pradesh Panchayats (Extension to the Scheduled Areas) Act, 1996 — Section 242FConstitution of India, 1950 — Article 217, 243(M)(1), 243M(4)
High Courts17 Jul 2009
Mulla Ahmed Ali Baig Vs Mulla Jaibunnisa Begum and Others
Andhra Pradesh High Court · (2009) 5 ALD 554 : (2009) 5 ALT 642 : (2010) 2 CivCC 629
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2
High Courts17 Jul 2009Dismissed
Dasarla Koteswaramma Vs Alla Venkayamma
Andhra Pradesh High Court · AIR 2009 AP 195 : (2009) 5 ALD 237 : (2009) 6 ALT 249 : (2009) 3 APLJ 122 : (2010) 8 RCR(Civil) 2256
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 85, Order 21 Rule 94, Order 47 Rule 1, 114
High Courts17 Jul 2009Allowed
Ashok Kumar Vs Amarjeet Singh Makhija
Andhra Pradesh High Court · (2009) 5 ALD 638 : (2009) 6 ALT 383
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Jul 2009Dismissed
J. Malla Reddy Vs Smt. I. Shantamma and Others
Andhra Pradesh High Court · (2009) 5 ALD 379 : (2009) 5 ALT 493
Arbitration and Conciliation Act, 1996 — Section 31Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(1), Order 21 Rule 64, Order 21 Rule 72, Order 21 Rule 84, Order 21 Rule 85
High Courts17 Jul 2009Dismissed
United India Insurance Co. Ltd. Vs Kankanti Sathaiah and others
Andhra Pradesh High Court · (2011) ACJ 787
Motor Vehicles Act, 1988 — Section 163Penal Code, 1860 (IPC) — Section 338Workmens Compensation Act, 1923 — Section 140(4), 166
High Courts17 Jul 2009Allowed
P. Venkatramana Vs M. Venkataramana
Andhra Pradesh High Court · (2009) 5 ALT 113
Evidence Act, 1872 — Section 45
High Courts16 Jul 2009
Sagi Vijaya Ramachandra Raju and Others Vs Koppisetti Satyanarayana and Others
Andhra Pradesh High Court · (2009) 5 ALD 459 : (2009) 6 ALT 353
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts16 Jul 2009
Mathi Venkata Raju Vs State of A.P. and Others
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 208
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 26, 36
High Courts15 Jul 2009Dismissed
Sada Lakshmi Vs Collector and District Magistrate and Others
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 455 : (2009) 4 ALT 763
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 2, 3(1), 9
High Courts15 Jul 2009Allowed
Easlewala Mumtaz Vs Collector and District Magistrate and Others
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 459 : (2009) 6 ALT 395 : (2009) 3 APLJ 216
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 2, 3(1)Constitution of India, 1950 — Article 226
High Courts14 Jul 2009
Government of A.P. Excise Department and Others Vs S. Nageswara Rao and Others
Andhra Pradesh High Court · (2009) 5 ALD 443 : (2009) 4 ALT 812
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 23, 25(9)Andhra Pradesh Excise Act, 1968 — Section 31(3)