COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 555 of 1,762

High Courts14 Jul 2009Dismissed

Maturi Sukanya (Smt.) and Another Vs State Bank of India

Andhra Pradesh High Court · (2010) 3 ALT 107

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)

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High Courts13 Jul 2009

Chandergupt Aroa Vs Smt. Shaheen Khan and Others

Andhra Pradesh High Court · (2009) 5 ALD 649 : (2009) 6 ALT 451 : (2010) 1 CivCC 48 : (2010) 7 RCR(Civil) 581

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13

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High Courts13 Jul 2009Allowed

Mohd. Ghousuddin (died) per L.Rs. Vs Khaja Moinuddin (died) per L.Rs. and Others

Andhra Pradesh High Court · (2009) 5 ALD 698 : (2009) 5 ALT 604 : (2009) 3 APLJ 236 : (2009) 4 CivCC 797 : (2010) 6 RCR(Civil) 397

Evidence Act, 1872 — Section 45, 47, 67, 68Succession Act, 1925 — Section 59, 63Transfer of Property Act, 1882 — Section 3

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High Courts13 Jul 2009

Srinivas Goud and Others Vs Commissioner of Prohibition and Excise, Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2009) 5 ALD 552 : (2009) 5 ALT 775

Andhra Pradesh Excise Act, 1968 — Section 31(1), 37

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High Courts10 Jul 2009Allowed

Vizag Profiles Ltd. Vs Rashtriya Ispat Nigam Limited (RINL), popularly known as Visakhapatnam Steel Plant and Another

Andhra Pradesh High Court · (2009) 5 ALT 58 : (2010) 43 PTC 410

Trade Marks Act, 1999 — Section 17(2), 20(1), 21(1), 23(2), 33Trade Marks Rules, 2002 — Rule 131(1), 138(1), 47(1), 62(1)

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High Courts10 Jul 2009Dismissed

The Oficial Liquidator High Court of A.P. and Liquidator of Garvee Granites Ltd. (In Liqn) Vs Sri Dantuluri Raju, Ex-Managing Director

Andhra Pradesh High Court · (2009) 3 APLJ 163 : (2010) 156 CompCas 27 : (2010) 102 SCL 445

Companies (Court) Rules, 1959 — Rule 9Companies Act, 1862 — Section 165Companies Act, 1913 — Section 185, 216, 222, 235

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High Courts10 Jul 2009Allowed

M. Ramesh Babu Vs M. Sreedhar

Andhra Pradesh High Court · (2009) 5 ALD 187 : (2009) 4 ALT 780 : (2009) 3 APLJ 134

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10(3), Order 26 Rule 10A, Order 26 Rule 11, Order 26 Rule 12(2)Evidence Act, 1872 — Section 45, 46, 61, 62, 63

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High Courts10 Jul 2009Dismissed

Sri Sarveda Bhatla Syamprasad Vs A. Chandramohan

Andhra Pradesh High Court · (2010) 1 ALD 222 : (2010) 3 BC 63

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 8 Rule 5(2), Order 8 Rule 5(4)

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High Courts10 Jul 2009

Superintending Engineer, Irrigation and Power Department, Srisailam Project and Another Vs Steel Authority of India Limited and Others

Andhra Pradesh High Court · (2009) 6 ALD 410 : (2009) 6 ALT 516

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 16, 17, 18, 19Major Port Trusts Act, 1963 — Section 42(2), 42(7)

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High Courts10 Jul 2009Dismissed

Veerunuri Suvarna and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2009) 6 ALD 206 : (2009) 5 ALT 326

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 6

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High Courts10 Jul 2009Dismissed

Fateh Mohammed Vs Fareeda Banu

Andhra Pradesh High Court · AIR 2010 AP 7 : (2009) 6 ALT 615

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 63, Order 41 Rule 5, Order 41 Rule 5(1)Constitution of India, 1950 — Article 136Limitation Act, 1963 — Article 135, 14, 15, 15(1), 3

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High Courts09 Jul 2009Dismissed

Grama Panchayat Vs Nori Radha Krishna Murthy and Another

Andhra Pradesh High Court · (2009) 5 ALD 247 : (2009) 6 ALT 244 : (2009) 3 APLJ 270

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16Constitution of India, 1950 — Article 227

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High Courts08 Jul 2009Allowed

Boyapati Veera Raghavaiah Vs A.P. State Financial Corporation Ltd. and Others

Andhra Pradesh High Court · AIR 2010 AP 17 : (2009) 6 ALD 421 : (2009) 6 ALT 437

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 4(1)Constitution of India, 1950 — Article 227State Financial Corporations Act, 1951 — Section 29, 30, 31, 31(1), 32

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High Courts08 Jul 2009Dismissed

Yerakareddy Anathareddi Vs Smt. Durba Lakshmi Bhavani

Andhra Pradesh High Court · (2009) 5 ALD 388 : (2009) 6 ALT 113

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 4, Order 9 Rule 13

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High Courts07 Jul 2009

T. Yogaiah Naidu and Another Vs Mohd. Lateefullah Shareef

Andhra Pradesh High Court · (2009) 5 ALD 807 : (2009) 6 ALT 181

Andhra Pradesh Registration Rules, 1908 — Rule 113, 118Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, 151Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20, 20(2)

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High Courts07 Jul 2009Dismissed