Constitution of India, 1950 — Article 10, 21, 226, 25, 5Foreigners Act, 1946 — Section 14, 16, 3, 3(2)Registration of Foreigners Act, 1939 — Section 5, 5, 8

Read judgment

High Courts24 Jun 2009Dismissed

Telecom District Manager and Others Vs R. Gopala Rao

Andhra Pradesh High Court · (2009) 5 ALD 177 : (2009) 6 ALT 390 : (2009) 3 APLJ 53 : (2010) 124 FLR 209

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 30

Read judgment

High Courts23 Jun 2009Allowed

Shalimar Video Company Vs Shalimar Enterprises and Others

Andhra Pradesh High Court · (2009) 5 ALD 512 : (2009) 6 ALT 398

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

Read judgment

High Courts23 Jun 2009

Novartis Consumer Health India Pvt. Ltd. Vs Vijaya Sai Medical Distributor and Others

Andhra Pradesh High Court · (2009) 5 ALD 157 : (2009) 5 ALT 790

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Trade Marks Act, 1999 — Section 154, 28

Read judgment

High Courts22 Jun 2009

D. Jagga Rao (Died) and Others Vs N. Dharma Rao (Died) and Others

Andhra Pradesh High Court · (2009) 5 ALD 718 : (2009) 6 ALT 417

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10ALimitation Act, 1963 — Section 5

Read judgment

High Courts22 Jun 2009Dismissed

Telugu Kishna Mohan and Another Vs Smt. Boggula Padmavathi and Others

Andhra Pradesh High Court · (2009) 5 ALD 579 : (2009) 5 ALT 132

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3, Order 13 Rule 4(1), Order 13 Rule 6, 151Evidence Act, 1872 — Section 45Registration Act, 1908 — Section 17, 49

Read judgment

High Courts22 Jun 2009

National Highways Authority of India Vs Guntur Municipal Corporation

Andhra Pradesh High Court · (2009) 5 ALT 663

Control of National Highways (Land and Traffic) Act, 2002 — Section 3National Highways Act, 1956 — Section 2, 4National Highways Authority of India Act, 1988 — Section 11

Read judgment

High Courts22 Jun 2009

S. Saraswathi and Others Vs Dr. M. Tyagaraju Reddy and Another

Andhra Pradesh High Court · (2009) 6 ALD 137 : (2009) 6 ALT 454

Read judgment

High Courts19 Jun 2009Allowed

Rathi @ Ramesh Rathi Vs The State of A.P.

Andhra Pradesh High Court · (2009) 2 ALD(Cri) 327 : (2009) 3 ALT(Cri) 1 : (2009) 3 APLJ 109

Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 173, 2, 313, 397Evidence Act, 1872 — Section 45, 73

Read judgment

High Courts19 Jun 2009Allowed

The Bajaj Allianz General Insurance Co. Ltd. Vs Bhumireddy Venkata Satya Rama Rao and Another

Andhra Pradesh High Court · (2009) 5 ALT 405 : (2009) 3 APLJ 72

Motor Vehicles Act, 1988 — Section 158(6), 166Penal Code, 1860 (IPC) — Section 338

Read judgment

High Courts19 Jun 2009Dismissed

Fazaa Foundatio Trust Vs Smt. Shaheda H. Mehdi and Others

Andhra Pradesh High Court · (2009) 5 ALT 429

Civil Practice Rules — Rule 32Trusts Act, 1882 — Section 46, 47

Read judgment

High Courts19 Jun 2009Allowed

P. Chandrasekhar Vs Smt. Vijaya Lakshmi, Kum. Kavitha, Kum. Haritha and Giridhar

Andhra Pradesh High Court · (2009) 5 ALD 605 : (2009) 6 ALT 457

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 10, Order 7 Rule 10(1), Order 7 Rule 10(2), Order 7 Rule 10AConstitution of India, 1950 — Article 227

Read judgment

High Courts19 Jun 2009Allowed

V. Dharmavenamma Vs C. Subrahmanyam Mandadi

Andhra Pradesh High Court · (2009) 5 ALT 462

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 37, Order 21 Rule 38, Order 21 Rule 40, 51

Read judgment

High Courts19 Jun 2009Dismissed

Airabelli Prabhakar Rao Vs Emmadi Koteshwar and Others

Andhra Pradesh High Court · (2009) 6 ALT 35 : (2009) 3 APLJ 126

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 3(3), 5A, 5B, 6, 8(2)Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 23(1)Civil Procedure Code, 1908 (CPC) — Section 115

Read judgment

High Courts18 Jun 2009Dismissed

Shaik Hasan Saheb Vs A.V. Subba Reddy

Andhra Pradesh High Court · (2009) 5 ALD 253 : (2009) 6 ALT 242 : (2010) 2 CivCC 137

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(2), Order 21 Rule 2Limitation Act, 1963 — Article 125, 5

Read judgment

High Courts18 Jun 2009

New India Assurance Co. Ltd. Vs Ravela Yohanu and Others

Andhra Pradesh High Court · (2011) ACJ 61 : (2009) 5 ALD 647

Motor Vehicles Act, 1988 — Section 140, 163A, 163B, 166

Read judgment

High Courts18 Jun 2009Allowed

E.S.I. Corporation Vs Commissioner for Workmen''s Compensation and Assistant Commissioner of Labour and Others

Andhra Pradesh High Court · (2010) 124 FLR 214 : (2010) 2 LLJ 263 : (2010) 5 SLR 797

Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 53, 76Workmens Compensation Act, 1923 — Section 3(1), 30

Read judgment