High Courts21 Jul 2011Dismissed
The Union of India (UOI) and The Chief Postmaster General Vs K. Simhadri Rao and Central Administrative Tribunal
Andhra Pradesh High Court · (2011) 5 ALD 726 : (2011) 6 ALT 467
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 459 of 1,762
High Courts21 Jul 2011Dismissed
Jalla Ravi Vs The State of A.P. and Others
Andhra Pradesh High Court · (2011) 5 ALD 306 : (2011) 6 ALT(Cri) 511
High Courts21 Jul 2011Dismissed
Smt. Gorantla Jhansi Lakshmi Vs The District Collector and Others
Andhra Pradesh High Court · (2011) 5 ALD 242 : (2011) 6 ALT 205
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5A
High Courts20 Jul 2011Dismissed
Dr. Gulam Rabbani Vs Sathavana University, Karimnagar and others
Andhra Pradesh High Court · (2012) 2 ALD 704
Andhra Pradesh University Act, 1991 — Section 19, 43, 49
High Courts20 Jul 2011Dismissed
The Ordnance Factory Board M/o. Defence Government of India and Another Vs N. Mougalaiah (died) and Others
Andhra Pradesh High Court · (2011) 07 AP CK 0069
High Courts20 Jul 2011Dismissed
Karshaka Enterprises (Red.) Vs Sri Ganesh Traders and Others
Andhra Pradesh High Court · (2011) 07 AP CK 0054
High Courts20 Jul 2011Dismissed
Sai Kommoju Durga Prasada Rao and Smt. Kommoju Vara Lakshmi Rao Vs Patnala Babu Rao and Others
Andhra Pradesh High Court · (2011) 07 AP CK 0042
High Courts20 Jul 2011
LMJ International Limited Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (2011) 46 VST 449
Central Sales Tax Act, 1956 — Section 2(f), 5(1), 5(3), 5(4), 6A
High Courts20 Jul 2011Dismissed
Munagala Yadamma Vs The State of Andhra Pradesh and another
Andhra Pradesh High Court · (2011) 07 AP CK 0009
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 12, 13, 2, 3, 3(1)Andhra Pradesh Prohibition Act, 1995 — Section 7A, 8
High Courts19 Jul 2011Dismissed
Sri N.N. Capoor Vs Sri A. Koteswara Rao and Another
Andhra Pradesh High Court · (2011) 5 ALD 493
Arbitration and Conciliation Act, 1996 — Section 10, 11, 2, 7, 9
High Courts19 Jul 2011Allowed
Kusetty Seshamma Vs Chemicala Rama Mohan Reddy and Others
Andhra Pradesh High Court · (2011) 5 ALD 434 : (2011) 5 ALT 642
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 6
High Courts19 Jul 2011Allowed
The KCP Ltd. (Rama Krishan Cements) Vs The APSEB, Vidhyut Soudha and Others The APSEB, Vidhyut Soudha and Others Vs The KCP Ltd. (Rama Krishan Cements)
Andhra Pradesh High Court · (2011) 07 AP CK 0067
Electricity (Supply) Act, 1948 — Section 49
High Courts19 Jul 2011Dismissed
Koncha Hanuma Reddy Vs Koppuravari Satyanarayana
Andhra Pradesh High Court · (2011) 5 ALD 623
High Courts19 Jul 2011Dismissed
Konanki Padma Vs Jampani Trilokeswari
Andhra Pradesh High Court · (2011) 5 ALT 666
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
High Courts19 Jul 2011Dismissed
R.V. Padmavathi (Died) and K. Pramila Suhasini Devi (Sri G. Suresh as the General Power of Attorney Holder of 2nd Petitioner, as per Court Order dt. 25-3-05 in C.M.P. No. 25678/03) (17th Respondent is transposed as Appellant No. 2 and shown as per Court Order dt. 25-3-2005 in C.M.P. No. 25676/03 and 25678/03) Vs Gangarapu Sudarsana Chowdary (Died) and Others Ramineni Aruna Kumari Vs Smt. R.V. Padmavathi (Died) and Others
Andhra Pradesh High Court · (2011) 07 AP CK 0036
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Hindu Succession Act, 1956 — Section 14, 14(1), 30, 6Registration Act, 1908 — Section 16
High Courts19 Jul 2011Dismissed
V. Suryanarayana Vs The Special Chief Secretary, Govt. of Andhra Pradesh and Managing Director, A.P. Fisheries Corporation
Andhra Pradesh High Court · (2011) 5 ALD 250
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 3, 31, 8, 8(1)Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)
High Courts19 Jul 2011Dismissed
Alladi Koteswara Rao Vs The Joint Collector, The Revenue Divisional Officer and The Tahsildar, Chimakurthy Mandal
Andhra Pradesh High Court · (2011) 5 ALD 441 : (2011) 6 ALT 502
Essential Commodities Act, 1955 — Section 3
High Courts19 Jul 2011
Mgrm Medicare Limited Vs Commercial Tax Officer (Int.), Abids DIVISION, Hyderabad and Another
Andhra Pradesh High Court · (2011) 45 VST 47
Andhra Pradesh Value Added Tax Act, 2005 — Section 67, 76(2), 79, 79(1), 79(2)
High Courts18 Jul 2011Dismissed
Coromandel International Ltd. Vs Chemcel Biotech Ltd.
Andhra Pradesh High Court · (2011) 166 CompCas 676 : (2011) 4 CompLJ 279
Civil Rules of Practice — Rule 32Companies Act, 1956 — Section 10, 425, 433, 434, 439(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jul 2011
SVPCL Ltd. Vs Securities Exchange Board of India and Another
Andhra Pradesh High Court · (2011) 167 CompCas 221 : (2011) 110 SCL 168
Companies Act, 1956 — Section 612, 73, 73(1A), 73(2), 73(5)Securities and Exchange Board of India Act, 1992 — Section 11, 11A, 11B, 12, 15CSecurities Contracts (Regulation) Act, 1956 — Section 22A