High Courts18 Jul 2011Dismissed
Kolle Prabhakar Reddy Vs Papolu Saida Rao
Andhra Pradesh High Court · (2011) 5 ALD 460 : (2011) 6 ALT 431
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38, Order 21 Rule 39, Order 21 Rule 40
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 460 of 1,762
High Courts18 Jul 2011Allowed
Sirikonda Satyanarayana Vs Sirikonda Babu Rao and Others
Andhra Pradesh High Court · (2011) 5 ALD 315 : (2011) 5 ALT 699
Court Fees Act, 1870 — Section 7
High Courts18 Jul 2011Dismissed
Jain Irrigation Systems Ltd. Vs Satyam Computer Services Ltd.
Andhra Pradesh High Court · (2011) 5 ALD 371
Arbitration and Conciliation Act, 1996 — Section 11, 21, 7
High Courts18 Jul 2011Dismissed
John Susheel Kale and Mrs. Nirmala Kale Vs S. Devarajulu and. P.V.G.K. Murthy
Andhra Pradesh High Court · (2011) 5 ALD 424 : (2011) 4 CivCC 749
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 115Constitution of India, 1950 — Article 227
High Courts18 Jul 2011
Securities and Exchange Board of India Vs K. Sudhakar Reddy SVPCL Ltd. Vs Securities and Exchange Board of India
Andhra Pradesh High Court · (2012) 1 CompLJ 132
Companies Act, 1956 — Section 621, 73, 73(1A), 73(2), 73(3)Securities and Exchange Board of India Act, 1992 — Section 11, 11(A), 11(A)(1), 11(B), 12Securities Contracts (Regulation) Act, 1956 — Section 22(A)
High Courts18 Jul 2011Allowed
Sri Chennakesava Swamy Temple Vs Ravi Veeraiah Chowdary
Andhra Pradesh High Court · (2011) 5 ALD 610
High Courts15 Jul 2011Allowed
Karri Simhachalam Naidu Vs State of A.P.
Andhra Pradesh High Court · (2011) 2 ALD(Cri) 529
Evidence Act, 1872 — Section 114, 59, 60Penal Code, 1860 (IPC) — Section 376, 377
High Courts15 Jul 2011Allowed
Manivisetty Parvathi Vs The Collector and The Revenue Divisional Officer
Andhra Pradesh High Court · (2011) 5 ALD 453
Land Acquisition Act, 1894 — Section 10, 4, 4(1), 5A, 6
High Courts15 Jul 2011Dismissed
Pittala Srinivasa Rao Vs Kuruvella Laxminarayana Murthy, Pentala Venkateswar Rao, Sama Maheswar Reddy and Mohd. Aziz Ali
Andhra Pradesh High Court · (2011) 5 ALD 491
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65
High Courts15 Jul 2011Allowed
Alakunta Yadaiah Vs State of A.P.
Andhra Pradesh High Court · (2011) 07 AP CK 0010
Penal Code, 1860 (IPC) — Section 304B
High Courts15 Jul 2011Dismissed
Smt. Nandagiri Godavari and Another Vs Kanuganti Sudershan
Andhra Pradesh High Court · (2011) 07 AP CK 0003
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16
High Courts14 Jul 2011
V. Rajagopal Vs Commr. of Cus., C. Ex. and S.T. (Appeals-III), Hyderabad
Andhra Pradesh High Court · (2012) 275 ELT 50 : (2012) 28 STR 305 : (2013) 58 VST 24
Central Excises and Salt Act, 1944 — Section 35FImports and Exports (Control) Act, 1947 — Section 4I, 4MIncome Tax Act, 1961 — Section 142(2A)
High Courts14 Jul 2011Dismissed
Smt. G. Manjula Vs Vangala Mallaiah and Others
Andhra Pradesh High Court · (2011) 5 ALD 310 : (2011) 6 ALT 232
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts14 Jul 2011Allowed
Trilok Chandra Maurya (T.C. Maurya) Vs State
Andhra Pradesh High Court · (2011) 07 AP CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 154Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20(1), 7
High Courts14 Jul 2011Allowed
General Manager, South Central Railway, Rail Nilayam, Secunderabad and others Vs S. Srinivasa Rao and another
Andhra Pradesh High Court · (2011) 5 ALD 709
High Courts14 Jul 2011
Smt. M. Savithri Bai Vs E. Babamian and brothers and Mohd. Abdul Rawoof
Andhra Pradesh High Court · (2011) 5 ALD 617
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Jul 2011Allowed
Taste Hotels Private Limited. Vs Medisetty Jayasri Rao and Nainala Chaitanya Rao Medisetty Jayasri Rao and Nainala Chaitanya Rao Vs Taste Hotels Private Limited.
Andhra Pradesh High Court · (2011) 6 ALD 538 : (2012) 2 ALT 592
Civil Procedure Code, 1908 (CPC) — Section 145, 151Income Tax Act, 1961 — Section 203Transfer of Property Act, 1882 — Section 106, 111
High Courts13 Jul 2011
Katta Ramesh and Another Vs The Branch Manager, State Bank of India and Others
Andhra Pradesh High Court · (2011) 5 ALD 335 : (2011) 6 ALT 564
High Courts13 Jul 2011Allowed
Paidala Thirupathi Reddy and Bros. Vs The Engineer in Chief, The Superintendent Engineer and The Commissionerate of Tenders The Engineer in Chief, The Superintendent Engineer and The Commissionerate of Tenders Vs Paidala Thirupathi Reddy and Bros.
Andhra Pradesh High Court · (2011) 5 ALD 462 : (2011) 5 ALT 664
High Courts13 Jul 2011
Medisetty Jayasri and Another Vs Taste Hotels Private Limited
Andhra Pradesh High Court · (2012) 2 ALT 246
Transfer of Property Act, 1882 — Section 106, 111