COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 461 of 1,762

High Courts12 Jul 2011

Mr. P. Shankar Rao, M.L.A. Vs The Government of A.P. and Others K. Yerrannaidu, P. Ashok Gajapathi Raju and Byreddy Rajasekhara Reddy Vs The Union of India (UOI) and Others K.K. Sherwani Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 07 AP CK 0087

Constitution of India, 1950 — Article 226

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High Courts12 Jul 2011Dismissed

Smt. B. Suseelamma Vs The Collector and District Magistrate, The General Manager and Government of Andhra Pradesh

Andhra Pradesh High Court · (2011) 07 AP CK 0084

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 10, 11(1), 11(2), 20(1), 5

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High Courts12 Jul 2011Dismissed

Syed Fazlur Raheem and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2012) 2 ALT 403

Constitution of India, 1950 — Article 12, 14, 16, 21, 226Societies Registration Act, 1860 — Section 10(14)

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High Courts12 Jul 2011Dismissed

Sriramaneni Ramesh Babu and Another Vs Government of India and Others

Andhra Pradesh High Court · (2011) 5 ALD 464

Income Tax Rules, 1962 — Rule 2Recovery of Debts Due to Banks and Financial Institutions Rules, 1993 — Rule 61Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17

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High Courts11 Jul 2011Dismissed

Lateef Brothers Real Estates and Others Vs Varun Constructions and Others

Andhra Pradesh High Court · (2011) 5 ALD 571 : (2011) 6 ALT 576

Arbitration and Conciliation Act, 1996 — Section 11(6), 9Contract Act, 1872 — Section 62

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High Courts11 Jul 2011Dismissed

Mr. Vemuri Radha Krishna, Printer and Publisher, Mr. K. Ramachandra Murthy, Editor and Mr. M. Madhav, Chief Reporter Vs The Public Prosecutor, High Court of Andhra Pradesh

Andhra Pradesh High Court · (2011) 2 ALD(Cri) 538

Criminal Procedure Code, 1973 (CrPC) — Section 199, 199(2), 199(6), 397(1)

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High Courts11 Jul 2011Dismissed

Captain S.M. Azam Vs Andhra Pradesh Housing Board

Andhra Pradesh High Court · (2011) 5 ALD 79 : (2011) 5 ALT 636

Registration Act, 1908 — Section 17

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High Courts08 Jul 2011Dismissed

P. Rajasekhara Rao Vs The state of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 6 ALT 237

Andhra Pradesh Panchayat Raj Act, 1994 — Section 249, 249(1), 249(6)Andhra Pradesh Panchayat Raj Rules — Rule 42

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High Courts08 Jul 2011Dismissed

Name Estates (P) Ltd. Vs N. Gopal Naidu and Others

Andhra Pradesh High Court · (2011) 5 ALD 445 : (2011) 4 CivCC 773

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts08 Jul 2011

Karnekanti Kalpana Chary Vs The Government of Andhra Pradesh and The Superintendent, District Jail

Andhra Pradesh High Court · (2011) 5 ALT 657

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High Courts08 Jul 2011Allowed

Pallapu Mohanarao (died) per L.Rs. Vs Thammisetty Subba Rao and Others

Andhra Pradesh High Court · (2011) 07 AP CK 0051

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts08 Jul 2011Allowed

State Vs P. Somaraju, Assistant Commissioner of Labour, Circle- I, Anjaiah Karmica Bhavan, Ashoknagar, Hyderabad, Flat No. 6, Ruby Apartments, Yellareddyguda, Near Sarathi studio, Hyderabad

Andhra Pradesh High Court · (2011) 07 AP CK 0023

Contract Labour (Regulation and Abolition) Central Rules, 1971 — Rule 29, 29(2)Evidence Act, 1872 — Section 21(1), 8Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

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High Courts07 Jul 2011Allowed