COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 463 of 1,762

High Courts28 Jun 2011

Doshi Industries Vs Employees''s State Insurance Corporation and Andhra Pradesh State Financial Corporation

Andhra Pradesh High Court · (2011) 5 ALD 830

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17BEmployees State Insurance Act, 1948 — Section 75, 75(1), 93AState Financial Corporations Act, 1951 — Section 29

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High Courts28 Jun 2011Dismissed

Meruva Anji Reddy Vs Ganaparthi Seshaiah and Others

Andhra Pradesh High Court · (2011) 5 ALD 419 : (2011) 6 ALT 478

Limitation Act, 1963 — Article 54, 3Specific Relief Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 48, 53A

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High Courts28 Jun 2011Dismissed

Venkateswara Flexo Pack P. Ltd. Vs Sampre Nutritions Ltd.

Andhra Pradesh High Court · (2011) 166 CompCas 281 : (2011) 110 SCL 400

Companies (Court) Rules, 1959 — Rule 95Companies Act, 1956 — Section 433, 434(1), 439Penal Code, 1860 (IPC) — Section 120B, 406, 420, 421, 506

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High Courts28 Jun 2011Allowed

Dugge Venkataiah and Dugge Chitti Babu Vs Bellamkonda Meri Dhanamma

Andhra Pradesh High Court · (2011) 5 ALT 649

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 151

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High Courts28 Jun 2011Dismissed

Upputuri Venkateswarlu Vs Upputuri Koteswara Rao, Upputuri Subbaiah and Kuppala Ademma Rao

Andhra Pradesh High Court · (2011) 5 ALD 516 : (2012) 1 ALT 519

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1

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High Courts28 Jun 2011

Professor D.R. Raju and Others Vs Union of India and Others

Andhra Pradesh High Court · (2013) 3 ALD 137 : (2013) 3 ALT 676

Constitution of India, 1950 — Article 226, 254(1), 73University Grants Commission Act, 1956 — Section 12, 14, 2(f), 20, 26

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High Courts27 Jun 2011Allowed

Dantala Praveen Vs Bairaboina Veeramma and Others

Andhra Pradesh High Court · (2011) 5 ALT 626

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts27 Jun 2011Dismissed

Muppaneni Dasaradha Ramarao Vs Muppaneni Venkata Ramaiah (died) and Others

Andhra Pradesh High Court · (2011) 5 ALD 607 : (2011) 5 ALT 718

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High Courts27 Jun 2011Dismissed

Imperial Granites (P) Ltd Vs Commissioner of Central Excise, Guntur

Andhra Pradesh High Court · (2012) 276 ELT 174

Central Excises and Salt Act, 1944 — Section 11B, 35G, 35G(1), 35G(6)CENVAT (Credit) Rules, 2004 — Rule 2

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High Courts27 Jun 2011Allowed

C. Padmavathi Vs The District Collector, The Revenue Divisional Officer-cum- the Land Acquisition Officer and The Mandal Revenue Officer

Andhra Pradesh High Court · (2011) 6 ALD 24

Land Acquisition Act, 1894 — Section 4, 4(1), 5(A), 6

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High Courts26 Jun 2011Allowed

Andugula Shankaraiah Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2011) 2 ALD(Cri) 516

Criminal Procedure Code, 1973 (CrPC) — Section 161, 228, 235(2), 313, 315Penal Code, 1860 (IPC) — Section 302, 498A

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High Courts24 Jun 2011Dismissed

Shaik Rahim Vs Shaik Nasar Ahmed and Others

Andhra Pradesh High Court · (2011) 5 ALD 438 : (2011) 5 ALT 730

Evidence Act, 1872 — Section 114

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High Courts24 Jun 2011Allowed

K. Narasima Murthy, Jhomsingh Balaji Venkateswara Swamy Devasthanam Gudimakapur, and former Superintendent of Sri Ujjaini Mahankali Devasthanam Vs K.V. Ramana Chary, I.A.S Principal Secretary to Government Secretariat, Sri J.S.V. Prasad, I.A.S The Commissioner of Endowments Department and B. Veerender Varma In Re: The Commissioner of Endowments Department, The Goverment of Andhra Pardesh and B. Veerender Verma, Deputy Comissioner of Endowments

Andhra Pradesh High Court · (2011) 06 AP CK 0043

Administrative Tribunals Act, 1985 — Section 19Contempt of Courts Act, 1971 — Section 16

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High Courts24 Jun 2011Dismissed

Erramreddy Indrasena Reddy Vs Palvai Amarender Reddy

Andhra Pradesh High Court · (2011) 06 AP CK 0009

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 32, Order 21 Rule 35Legal Services Authorities Act, 1987 — Section 21Penal Code, 1860 (IPC) — Section 379, 380, 488

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High Courts23 Jun 2011Allowed

Madala Kotaiah Vs Hamsa Minerals and Exports and Bellamkonda Ramalingamma

Andhra Pradesh High Court · (2011) 6 ALT 19

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 45Transfer of Property Act, 1882 — Section 53(A)

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High Courts22 Jun 2011Dismissed

State : Inspector of Police, Anti-corruption Bureau Vs Upadyayula Subrahmanya Sharma

Andhra Pradesh High Court · (2011) 06 AP CK 0059

Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1), 13(2)

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High Courts22 Jun 2011

Ms. Vijaya Traders Vs The Commercial Tax Officer-I Kadapa and Others

Andhra Pradesh High Court · (2011) 45 VST 113

Andhra Pradesh General Sales Tax Act, 1957 — Section 3, 5Andhra Pradesh Municipalities Act, 1965 — Section 389AAndhra Pradesh Value Added Tax Act, 2005 — Section 22, 3, 3(1), 4(1), 7

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High Courts22 Jun 2011