High Courts13 Jun 2011Dismissed
G. Gangaiah Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 4 ALD 196
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 465 of 1,762
High Courts13 Jun 2011Dismissed
E. Venkata Rami Reddy and B. Subba Ramaiah Vs The Registrar Administration, High Court of Andhra Pradesh, The District and Session Judge and The Junior Civil Judge
Andhra Pradesh High Court · (2011) 06 AP CK 0044
Andhra Pradesh Revised Pay Scale Rules, 2005 — Rule 5, 5(1), 5(2), 5(6)
High Courts13 Jun 2011Dismissed
Kakumani Educational Society and K.K.C Institute of Tech. and Engineering For Women Vs The All India Council for Technical Education
Andhra Pradesh High Court · (2011) 5 ALD 258
All India Council for Technical Education Act, 1987 — Section 10
High Courts10 Jun 2011Dismissed
Sri Prapulla Chandra Satyanarayana Vs Smt. Prapulla Chandra Appalakonda and National Insurance Company Ltd.
Andhra Pradesh High Court · (2012) ACJ 1539 : (2011) 5 ALT 640 : (2011) 131 FLR 141 : (2012) 1 LLJ 454 : (2011) LLR 1245
Penal Code, 1860 (IPC) — Section 338Railways Act, 1989 — Section 2Workmens Compensation Act, 1923 — Section 12, 2
High Courts10 Jun 2011Allowed
The Kakatiya Medical College Vs A. Rajaiah and Others
Andhra Pradesh High Court · (2011) 06 AP CK 0041
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 7Constitution of India, 1950 — Article 21, 226Industrial Disputes Act, 1947 — Section 10
High Courts10 Jun 2011Dismissed
Harijana Chinna Thippanna and Harijana Pedda Thippanna Vs Smt. Harijana Eramma and Others
Andhra Pradesh High Court · (2011) 06 AP CK 0023
Limitation Act, 1963 — Section 3
High Courts09 Jun 2011
M.B. Rajanikanth and Y. Ramachandra Rao Vs The State Inspector of Police CBI : ACB and Others
Andhra Pradesh High Court · (2011) 2 ALD(Cri) 555
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482, 491, 561APenal Code, 1860 (IPC) — Section 120B, 154, 155(2), 156(1), 420
High Courts09 Jun 2011Allowed
Goka Kameswari Vs Goka Venkataramaiah
Andhra Pradesh High Court · (2011) 8 RCR(Civil) 539
Penal Code, 1860 (IPC) — Section 494, 498A
High Courts09 Jun 2011Dismissed
All India Federation of Minorities Welfare Association and others Vs Syed Shah Akbar Nizamuddin Hussaini and others
Andhra Pradesh High Court · (2012) 3 ALT 69
Andhra Pradesh Waqf Act, 1995 — Section 89(3)
High Courts09 Jun 2011
Smt. A. Skari Begum and Others Vs Mohd. Ayaz Khan and Smt. Kubra Begum
Andhra Pradesh High Court · (2011) 06 AP CK 0013
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 65
High Courts09 Jun 2011Dismissed
Syed Ali Akbar Nizamuddin Hussaini Vs Mohd Hashim and another
Andhra Pradesh High Court · (2011) 6 ALD 86
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 3, 54, 83, 85
High Courts08 Jun 2011
Tene Ramaiah, Tene Shankaraiah and Tene Narsimha Rao Vs The Land Acquisition Officer-cum-Special Deputy Collector, Land Acquisition, The Tahsildar, Bhadrachalam Mandal and Yerra Venkata Satya Rama Mohan Rao
Andhra Pradesh High Court · (2011) 5 ALD 137 : (2011) 8 RCR(Civil) 405
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 30, 31, 31(2), 4(1)
High Courts08 Jun 2011Dismissed
Shaik Peeru Saheb and Others Vs Special Deputy Collector, Cum - Land Acquisition, Samasila Project - Unit - 42009]
Andhra Pradesh High Court · (2011) 06 AP CK 0051
Land Acquisition Act, 1894 — Section 12(2), 18
High Courts08 Jun 2011Allowed
Smt. Shakuntala Devi Darak Vs Transport Corporation of India Ltd. Transport Corporation of India Ltd. Vs Smt. Shakuntala Devi Darak
Andhra Pradesh High Court · (2011) 5 ALD 386 : (2011) 6 ALT 471
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 4Transfer of Property Act, 1882 — Section 106, 108
High Courts08 Jun 2011
M. Gopal and Jalgani Yellaiah Vs K. Jangareddy (died) per L.Rs. and Others
Andhra Pradesh High Court · (2011) 4 CivCC 257
Transfer of Property Act, 1882 — Section 53A
High Courts08 Jun 2011Dismissed
R. Suresh Babu Vs Sanigepalli Mohan Rao and The State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 2 ALD(Cri) 569
Criminal Procedure Code, 1973 (CrPC) — Section 178, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Jun 2011Allowed
Sama Venkata Kutumba Rao (Died), Sama Jaya Lakshmi (died), Sama Venkata Rama Krishna Sastry and Sama Venkata Hema Sundara Sastry Vs The Official Receiver, Krishna and Others
Andhra Pradesh High Court · (2011) 5 ALT 725
Provincial Insolvency Act, 1920 — Section 68
High Courts07 Jun 2011Allowed
G. Venkateswara Rao Vs The Andhra Pradesh Administrative Tribunal Hyderabad, The Government of Andhra Pradesh, G.A. (SPF) Department, T. Sree Ramulu, Senior Assistant A.P. Administrative Tribunal and Ch. Andalu, Senior Assistant A.P. Administrative Tribunal
Andhra Pradesh High Court · (2011) 5 ALD 261
Andhra Pradesh Ministerial Service Rules, 1998 — Rule 22, 6(2)Constitution of India, 1950 — Article 14, 16, 309
High Courts07 Jun 2011Dismissed
Commissioner of Income Tax-III Vs The Andhra Pradesh State Cooperative Bank Limited Commissioner of Income Tax-II Vs The Agresen Coop Urban Bank Ltd.
Andhra Pradesh High Court · (2011) 200 TAXMAN 200
Andhra Pradesh Co-operative Societies Act, 1964 — Section 45, 45(3), 46Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 37, 37(2)Banking Regulation Act, 1949 — Section 18, 24, 24(2A), 5, 56
High Courts07 Jun 2011Dismissed
M. Eswaramma Reddy Vs N. Keshava Reddy and Others
Andhra Pradesh High Court · (2011) 5 ALD 87 : (2011) 6 ALT 289
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151