Andhra Pradesh High Court Judgments

High Courts29 Jul 2011Dismissed

Paruchuri Siva Ramprasad Rao Vs Smt. Bala Tripura Sundari Rao

Andhra Pradesh High Court · (2011) 07 AP CK 0065

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 10, 145

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High Courts28 Jul 2011Dismissed

Pradeep Kumar Singh Vs The Union of India and Others

Andhra Pradesh High Court · (2011) 07 AP CK 0059

Naval (Discipline Miscellaneous Provisions) Regulations, 1965 — Regulation 36, 37, 37(4), 5, 7Navy Act, 1957 — Section 41, 72(2), 74Penal Code, 1860 (IPC) — Section 497

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High Courts28 Jul 2011Dismissed

Kolan Balwanth Reddy Vs Reddy Janga Reddy

Andhra Pradesh High Court · (2011) 6 ALD 105 : (2011) 6 ALT 594

Andhra Pradesh Record of Rights in Land Act, 1971 — Section 5A, 9Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5ACivil Procedure Code, 1908 (CPC) — Section 10

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High Courts28 Jul 2011Allowed

Avula Jayarami Reddy Vs Yerrabothula Nagarathnamma

Andhra Pradesh High Court · (2012) 1 ALT 356

Hindu Adoptions and Maintenance Act, 1956 — Section 12Hindu Succession (Andhra Pradesh Amendment) Act, 1986 — Section 29A

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High Courts28 Jul 2011Allowed

Natti Kondala Rao and another Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · (2012) 2 ALD 9

Land Acquisition Act, 1894 — Section 4(1), 5A, 6

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High Courts27 Jul 2011Dismissed

SQL Star International Ltd. Vs The Commissioner of Customs, Central Excise and Service Tax Commissionerate

Andhra Pradesh High Court · (2011) 187 ECR 415

Central Excises and Salt Act, 1944 — Section 35(B)(1), 35(F), 35(G)Customs, Excise Service Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 41Finance Act, 1994 — Section 75, 78, 83

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High Courts27 Jul 2011Allowed

Thammisetti Nookaratnam Vs State of A.P.

Andhra Pradesh High Court · (2013) 2 ALT(Cri) 63

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302

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High Courts27 Jul 2011Dismissed

Chapidi Venkata Subba Reddy Vs Konduru Indravathamma and Another

Andhra Pradesh High Court · (2011) 5 ALD 415 : (2011) 5 ALT 659

Civil Procedure Code Amendment Act, 1999 — Order 6 Rule 17Constitution of India, 1950 — Article 227

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High Courts27 Jul 2011Allowed

G. Subrahmanyam (Died) per LRs Appellant No. 2 and 3, G.S. Nagaraja and G.S. Viswa Murthy Vs G. Leela, Pradeep Nanda Kishore, R. Chandrasekharan and The T.T. Devasthanams, Tirupathi

Andhra Pradesh High Court · (2011) 07 AP CK 0053

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 33, Order 7 Rule 1, Order 7 Rule 7, 2(12)Constitution of India, 1950 — Article 136Court Fees Act, 1870 — Section 7(1)

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High Courts27 Jul 2011Dismissed

The Associate Cement Company Ltd. Vs The Commercial Tax Officer and The Deputy Commissioner of Commercial Taxes

Andhra Pradesh High Court · (2011) 6 ALT 48

Andhra Pradesh General Sales Tax Act, 1957 — Section 19, 30B, 30B(1), 30B(2), 30BBAndhra Pradesh General Sales Tax Rules, 1957 — Rule 43, 44AAConstitution of India, 1950 — Article 226, 265, 38, 39

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High Courts27 Jul 2011Allowed

K. Suraj Singh Vs The Collector and District Magistrate, Kadapa, Kadapa District., The Government of Andhra Pradesh And The General Manager, Telecom District, BSNL, Mahaboobnagar, Mahaboobnagar District

Andhra Pradesh High Court · (2011) 07 AP CK 0043

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 5Industries (Development and Regulation) Act, 1951 — Section 18(AA), 5, 5A

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High Courts27 Jul 2011

P. Shankar Rao, M.L.A. Vs The Government of A.P. and Others K. Yerrannaidu, P. Ashok Gajapathi Raju and Byreddy Rajasekhara Reddy Vs The Union of India (UOI) and Others K.K. Sherwani Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 07 AP CK 0039

Constitution of India, 1950 — Article 20(3), 21

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High Courts27 Jul 2011Dismissed

P.V.S. Raju Vs The Addl. Commissioner of Income Tax

Andhra Pradesh High Court · (2011) 07 AP CK 0034

Finance Act, 2004 — Section 111AIncome Tax Act, 1961 — Section 142(2), 143(2), 2(14), 2(22), 260A

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High Courts25 Jul 2011

Mrs. Nalini Narain and Others Vs Mrs. Prabhavathi Reddy Ravi @ Ravi Prabhavathi and Others

Andhra Pradesh High Court · (2011) 07 AP CK 0092

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 6, 7A(4), 8, 8(6)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 12 Rule 1, 80(2)

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High Courts25 Jul 2011Dismissed

Uppuluri Koteswara Reddy and Others Vs Mogulluri Indira Devi, Manthu Guravareddy and Suram Venkata Subbareddy

Andhra Pradesh High Court · (2011) 6 ALD 564

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High Courts25 Jul 2011Allowed

Mohd. Nizamuddin, Mohd. Ziauddin, Mohd. Moinuddin and Kum. Farkhana Begum Vs J. Satyanarayana Reddy and United India Insurance Company Limited, Branch Sangareddy, Medak District

Andhra Pradesh High Court · (2011) 07 AP CK 0029

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High Courts22 Jul 2011Allowed

Smt. Roshan Minoo Patel, Sri Feroxe Behram Chenoy and Sri Jahangir Behram Chenoy Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2011) 5 ALD 626

Cantonments Act, 1924 — Section 181(3), 185, 256, 274, 280Cantonments Land Administration Rules, 1937 — Rule 10, 3, 3(1), 3(2), 4Civil Procedure Code, 1882 — Section 539

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High Courts22 Jul 2011Dismissed

Shyam Sunder Agarwal Vs P. Narotham Rao and Others

Andhra Pradesh High Court · (2012) 1 ALD 470

Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6), 2, 20, 8Limitation Act, 1963 — Article 21, 22, 54Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts21 Jul 2011Dismissed

Tarigoppula Kondala Rao and Tarigoppula Rama Lakshmamma Vs Dodda Venkateswara Reddy and Others

Andhra Pradesh High Court · (2011) 6 ALD 126

Transfer of Property Act, 1882 — Section 53A

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High Courts21 Jul 2011

M.A. Rasheed Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and The Depot Manager, APSRTC

Andhra Pradesh High Court · (2011) 5 ALD 729

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A(2), 11A

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