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Andhra Pradesh High Court judgments

35,240 judgments · page 457 of 1,762

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High Courts04 Aug 2011Dismissed

K. Ram Reddy Vs M/s. vishnuvardhan Finance and Chit Funds Pvt. Ltd. and State of A.P.

Andhra Pradesh High Court · (2011) 08 AP CK 0027

Companies Act, 1956 — Section 113(1), 113(2), 621Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2)
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High Courts04 Aug 2011Dismissed

M.A. Razak Vs S. Lingappa

Andhra Pradesh High Court · (2011) 6 ALT 435

Lease Rent and Eviction Control Act, 1960 — Section 10(3)
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High Courts04 Aug 2011Allowed

United India Insurance Company Limited Vs P. Venkat Rathnam and others

Andhra Pradesh High Court · (2011) 6 ALT 433

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High Courts04 Aug 2011Allowed

M/s. Videocon International Ltd. Vs M/s. Innovations and 3 State of A.P.

Andhra Pradesh High Court · (2011) 08 AP CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 118, 131, 138, 139, 142
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High Courts04 Aug 2011Allowed

Shaik Moulana Saheb Vs The State of A.P.

Andhra Pradesh High Court · (2012) 3 ALT(Cri) 92

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 306, 498A
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High Courts03 Aug 2011Dismissed

Dr. L. James and another Vs Dr. (Mrs.) Subhashini Sighamony

Andhra Pradesh High Court · (2012) 2 ALD 721 : (2012) 3 ALT 135

Succession Act, 1925 — Section 2, 63, 68
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High Courts03 Aug 2011

Garapati Veerraju Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2011) 2 ALD(Cri) 513

Criminal Procedure Code, 1973 (CrPC) — Section 451
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High Courts03 Aug 2011

M. Koteswara Rao Vs The Senior Commandant, CISF Unit, SDSC, SHAR, Sriharikota and Others

Andhra Pradesh High Court · (2011) 5 ALT 777

Central Industrial Security Force Rules, 2001 — Rule 2, 36
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High Courts03 Aug 2011Allowed

Ch. Prabhakar Rao Vs Deputy Inspector General of Police, New Delhi Range, CRPF, R.K. Puram, New Delhi and Others

Andhra Pradesh High Court · (2012) 1 ALD 57

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Reserve Police Force Act, 1949 — Section 10, 11(1), 9Central Reserve Police Force Rules, 1955 — Rule 27
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High Courts03 Aug 2011Allowed

Sajja Malleswara Rao Vs Sajja Nageswara Rao and Others

Andhra Pradesh High Court · (2011) 08 AP CK 0087

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
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High Courts03 Aug 2011Allowed

Smt. G. Subbalakshmi Visweswara Rao Vs Secretary to Government, Revenue Department and Others

Andhra Pradesh High Court · AIR 2012 AP 1

Stamp Act, 1899 — Section 41A, 57
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High Courts02 Aug 2011Dismissed

M/S. Surat Goods Transport Service Vs M/s. Golkonda Engg. Enterprises ltd.

Andhra Pradesh High Court · (2011) 08 AP CK 0077

Carriers Act, 1865 — Section 8Companies (Court) Rules, 1959 — Rule 10, 95Companies Act, 1956 — Section 433, 434(1), 439(1)
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High Courts02 Aug 2011Allowed

Uppalapati Vijaya Lakshmi Vs Cherukuri Lokanadha Rao (died) per L.Rs. and Others

Andhra Pradesh High Court · (2011) 08 AP CK 0070

Specific Relief Act, 1963 — Section 19, 22
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High Courts02 Aug 2011Dismissed

B. Satyanarayana Vs A.P. Administrative Tribunal and Others

Andhra Pradesh High Court · (2011) 5 ALD 705

Andhra Pradesh Administrative Tribunals Act, 1985 — Section 15(1), 15(2), 15(3), 19, 2Constitution of India, 1950 — Article 136
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High Courts01 Aug 2011Dismissed

V.S.N. Murthy Vs Samatha Mahila Co-operative Urban Bank Ltd., Hyderabad and another

Andhra Pradesh High Court · (2011) 5 ALD 739

Constitution of India, 1950 — Article 12, 311
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High Courts01 Aug 2011Dismissed

C. Prithvi Raj Reddy and C. Sanjay Raj Reddy Vs G.P.R. Housing Pvt. Ltd.

Andhra Pradesh High Court · (2011) 6 ALD 128

Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Section 36
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High Courts01 Aug 2011Allowed

Mallika Yellaiah and others Vs State of A.P.

Andhra Pradesh High Court · (2012) 2 ALT(Cri) 20

Penal Code, 1860 (IPC) — Section 148, 149, 341, 394, 395
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High Courts29 Jul 2011Allowed

India Cements Ltd. and another Vs Chairman, APSERC, Hyderabad and others

Andhra Pradesh High Court · (2011) 6 ALD 35

Andhra Pradesh Electricity Reforms Act, 1998 — Section 10(7), 11, 19(3), 3, 54Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999 — Regulation 7(2)Business Regulations — Regulation 19, 19(1), 45B, 55, 55(1)
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High Courts29 Jul 2011

M/s. The New India Assurance Co Ltd. Vs Sri Y. Satyanarayana Rao and Sri Kotha Yadaiah

Andhra Pradesh High Court · (2011) 07 AP CK 0093

Employees State Insurance Act, 1948 — Section 15B, 2
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High Courts29 Jul 2011

Guvvala Sreenivasula Reddy Vs Sri A. Sankaranarayana, Secretary (Law) and Others

Andhra Pradesh High Court · (2011) 5 ALD 814

Contempt of Courts Act, 1971 — Section 12(3)Contempt of Courts Rules, 1980 — Rule 32(1)Criminal Procedure Code, 1973 (CrPC) — Section 24
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