General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 23, 25, 26, 27, 30Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

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High Courts16 Aug 2011Allowed

Syed Ismail died per LRs. and Others Vs Syed Sha Fakheer (died per L.Rs.) and Others

Andhra Pradesh High Court · (2012) 1 ALT 308

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High Courts16 Aug 2011Allowed

Mynam Yesuraju and Another Vs The Commissioner and Director of Sugar and Cane Commissioner and 4 and Others

Andhra Pradesh High Court · (2011) 5 ALD 733 : (2011) 6 ALT 428

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High Courts16 Aug 2011Dismissed

E. Sanjeeva Reddy Vs The State of Andhra Pradesh and Suram Chandra Sekhar Reddy @ Sekhar Reddy

Andhra Pradesh High Court · (2011) 08 AP CK 0069

Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2), 482

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High Courts16 Aug 2011Allowed

Moravineni Prabhakar Rao and Others Vs Moravineni Seetha Rathnam and Others

Andhra Pradesh High Court · (2011) 6 ALD 104 : (2012) 1 ALT 514

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Land Acquisition Act, 1894 — Section 30, 4, 6

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High Courts13 Aug 2011Dismissed

R. Malleswara Rao and Others Vs Union of India and Others

Andhra Pradesh High Court · (2012) 3 ALD 108

Constitution of India, 1950 — Article 14, 16, 309Railway Protection Force Act, 1957 — Section 10Railway Services (Revised Pay) Rules, 1997 — Rule 1

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High Courts12 Aug 2011Dismissed

Koganti Atchutha Rao and Another Vs Koganti Vineeth

Andhra Pradesh High Court · (2011) 6 ALD 90 : (2011) 5 ALT 737

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 15, 17, 17(1), 19, 21

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High Courts12 Aug 2011Dismissed

Manga Sridhar Rao and Others Vs The State of A.P.

Andhra Pradesh High Court · (2011) 08 AP CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 306, 309, 506, 511

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High Courts12 Aug 2011Allowed

Satyadeva Sannakaru Rythu Sangham Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 5 ALD 742 : (2011) 6 ALT 162

Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 18Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82, 82(2)

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High Courts12 Aug 2011

B.N. Manga Devi and Another Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 6 ALT 34 : (2012) 1 CivCC 65

Andhra Pradesh Land Encroachment Act, 1905 — Section 6, 7Andhra Pradesh Survey and Boundaries Act, 1923 — Section 13, 14, 2(1), 2(2), 3(1)Constitution of India, 1950 — Article 226

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High Courts11 Aug 2011Dismissed

Commr. of Cus. and C. Ex., Guntur Vs Crane Betel Nut Powder Works

Andhra Pradesh High Court · (2012) 279 ELT 487 : (2013) 29 STR 85

Central Excises and Salt Act, 1944 — Section 11B, 35G

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High Courts11 Aug 2011Allowed

Maddineni Venkateswarlu, Being Unsound Mind Rep by his Son M. Rama Krishna and Maddineni Venkata Seshaiah Vs Maddineni Rajamma @ Rajeswari Rao

Andhra Pradesh High Court · (2011) 08 AP CK 0052

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts11 Aug 2011

Sri Dayaram Agarwal Vs Mr. Luice Pushparaj and The State of A.P.

Andhra Pradesh High Court · (2011) 08 AP CK 0030

Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302

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High Courts11 Aug 2011Allowed

Prashanth Ravula and Others Vs Lucintel LLC and Another

Andhra Pradesh High Court · (2011) 5 ALT 743

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 19(1)Copyright Act, 1957 — Section 14, 17, 2, 3, 40

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