High Courts26 Aug 2011
Pati Ranga Reddy Vs State of A.P.
Andhra Pradesh High Court · (2011) 08 AP CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 320(2)Penal Code, 1860 (IPC) — Section 324, 354, 448
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 453 of 1,762
High Courts26 Aug 2011Allowed
Pratibha Constructions Engineers and Contractors (India) Private Limited Vs Commercial Tax Officer, Aryapuram Circle, Rajahmundry
Andhra Pradesh High Court · (2012) 47 VST 328
Constitution of India, 1950 — Article 226
High Courts26 Aug 2011
State A.C.B. Anantapur Range Vs Y. Venkateswarlu, Secretary, Primary Agriculture Cooperative Society Ltd. and Others
Andhra Pradesh High Court · (2011) 08 AP CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 399Prevention of Corruption Act, 1988 — Section 2
High Courts25 Aug 2011
Eswaraiah Goud Vs Superintendent of Prohibition and Excise, R.R. District Hyderabad and Another
Andhra Pradesh High Court · (2012) 1 ALD 9
Andhra Pradesh Excise Act, 1968 — Section 37
High Courts25 Aug 2011Allowed
M. Jitendera Vs Smt. A. Rajashree K. Naidu
Andhra Pradesh High Court · (2011) 08 AP CK 0117
Transfer of Property Act, 1882 — Section 111
High Courts25 Aug 2011Allowed
V. Sandeep Chowdary @ Vajram @ Sandeep and Mohd. Saleem Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2012) 1 ALD(Cri) 960 : (2012) 1 ALT(Cri) 283 : (2012) CriLJ 2686
Penal Code, 1860 (IPC) — Section 364A, 365, 386
High Courts25 Aug 2011Dismissed
M. Ramanjulu Vs Sapparaju Venkata Seshaiah
Andhra Pradesh High Court · (2012) 1 ALD 114
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13, Order 9 Rule 3
High Courts25 Aug 2011Allowed
Jitendera Vs Smt. A. Rajashree K. Naidu
Andhra Pradesh High Court · (2011) 08 AP CK 0095
Transfer of Property Act, 1882 — Section 111
High Courts25 Aug 2011Dismissed
M/s S. Prince Hightech PVt. LTd Vs National Thermal Power Corporation Ltd. and M.s V.V.R. Contractors Q. No. A-8/257, PTS NTPC, Jyothinagar Ramagundam
Andhra Pradesh High Court · (2011) 08 AP CK 0051
High Courts24 Aug 2011
Awad Bin Younus Yafai Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 2 ALD(Cri) 510
Arms Act, 1959 — Section 25, 27(1), 30Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201
High Courts24 Aug 2011Allowed
Surender Raj Jaiswal and Another Vs The Principal Secretary to Government, Revenue, (U.C.III) Department and Another
Andhra Pradesh High Court · (2011) 08 AP CK 0057
Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 12, 13, 20, 20(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4
High Courts24 Aug 2011Allowed
Banyan Enterprises Vs Commercial Tax Officer, Somajiguda Circle, Hyderabad and Another
Andhra Pradesh High Court · (2012) 48 VST 107
Andhra Pradesh Value Added Tax Act, 2005 — Section 20, 21, 21(4), 21(6), 32Income Tax Act, 1961 — Section 147
High Courts24 Aug 2011Dismissed
K. Venkata Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2011) 08 AP CK 0025
Electricity (Amendment) Act, 1986 — Section 50Electricity (Supply) Act, 1948 — Section 79Electricity Act, 1910 — Section 36, 39, 41, 43, 44
High Courts24 Aug 2011Dismissed
Besta Ramachandra Vs The State of A.P.
Andhra Pradesh High Court · (2011) 08 AP CK 0002
Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 304, 448
High Courts23 Aug 2011Dismissed
Fazal Ali Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 6 ALD 76 : (2011) 6 ALT 13
Andhra Pradesh Land Encroachment Act, 1905 — Section 7Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(4)
High Courts23 Aug 2011
Sode Ramulu Vs Sri K.L.V. Prasad, Assistant Director of Mines and Geology, Ranjeev R. Acharya, Secretary to Government of Andhra Pradesh, Industries and Commerce Department, (SPIU and SAND), Secretariat and Sri B.R.V. Susheel Kumar, Director of Mines and Geology
Andhra Pradesh High Court · (2011) 6 ALT 119
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 9, 9(1)Contempt of Courts Act, 1971 — Section 12, 12(3), 13, 2Contempt of Courts Rules, 1980 — Rule 32(1)
High Courts23 Aug 2011Allowed
Zubeda Begum Vs Mohd. Junaid Qureshi
Andhra Pradesh High Court · (2011) 6 ALT 55
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 8
High Courts23 Aug 2011Dismissed
Satyam Computer Services Ltd. Vs Additional Commissioner of Income Tax
Andhra Pradesh High Court · (2013) 356 ITR 17
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132(5), 148, 153, 153(3), 153(3)(ii)
High Courts23 Aug 2011Allowed
Audimulam Govindamma (Died) and Others Vs Audimulam Subba Rao
Andhra Pradesh High Court · (2012) 1 ALT 292
High Courts23 Aug 2011Allowed
Karumui Ramatheertham and Another Vs Tippavathi Seshachalam (died) per Lrs.
Andhra Pradesh High Court · (2012) 2 ALT 253
Stamp Act, 1899 — Article 47A, 35, 36