High Courts06 Sept 2011Allowed
D. Uma Maheshwar Rao and Another Vs Eastern Power Distribution Company of A.P. Ltd. and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0072
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 451 of 1,762
High Courts06 Sept 2011Allowed
B. Satyanarayana Vs Central Government Industrial Tribunal-cum-Labour Court and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0063
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 2A(2)
High Courts06 Sept 2011Dismissed
Kodali Vani Rao Vs Kendriya Vidyalaya Sangathan and Others
Andhra Pradesh High Court · (2011) 6 ALD 602
Kendriya Vidyalaya Sangathan (Allotment of Residence) Rules, 1998 — Rule 11, 2, 2(1), 3, 3(1)
High Courts06 Sept 2011
A.P. Rao Vs The Greater Hyderabad Municipal Corporation and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0029
Hyderabad Municipal Corporation Act, 1955 — Section 440, 440(2)
High Courts06 Sept 2011Dismissed
Yerramalli Seshagiri and Another Vs Yerramilli Subba Rao and Others Yerramalli Subba Rao Vs Yerramilli Seshagiri and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0003
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Hindu Adoptions and Maintenance Act, 1956 — Section 19, 5Limitation Act, 1963 — Article 65
High Courts05 Sept 2011Dismissed
Vytla Someswara Rao and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2012) 1 ALD 628
Land Acquisition Act, 1894 — Section 3, 4(1), 5A
High Courts05 Sept 2011
Gunaganti Hanmandlu Vs The State of AP
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 68
Penal Code, 1860 (IPC) — Section 260, 468, 471
High Courts05 Sept 2011Dismissed
Jetty Naga Lakshmi Parvathi and 2 others Vs The Union of India
Andhra Pradesh High Court · (2011) 09 AP CK 0073
Evidence Act, 1872 — Section 101, 103, 114Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 123C, 124, 124A, 125, 137
High Courts05 Sept 2011Dismissed
Sadula Odelu Vs State of A.P.
Andhra Pradesh High Court · (2011) 09 AP CK 0060
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(2), 43, 57
High Courts05 Sept 2011Dismissed
Smt. Chilukuru Bharati and Others Vs The A.P. State Electricity Board, and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0058
Constitution of India, 1950 — Article 21, 226
High Courts05 Sept 2011Dismissed
Beta Varahalu Vs Simhachalam Devasthanam, Simhachalam
Andhra Pradesh High Court · (2011) 09 AP CK 0030
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 153, 37, 38Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 19Constitution of India, 1950 — Article 226
High Courts02 Sept 2011Dismissed
Mohd. Yousuf Vs Rajendra Kumar Jain
Andhra Pradesh High Court · (2012) 1 ALT 716
High Courts02 Sept 2011
P. Rama Rao and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2012) 1 ALT 25
High Courts02 Sept 2011Dismissed
Dr. K. Naga Murali Rao Vs The Government of Andhra Pradesh and Nizam''s Institute of Medical Sciences
Andhra Pradesh High Court · (2011) 6 ALT 1
High Courts30 Aug 2011Dismissed
The Government of Andhra Pradesh Vs S. Nageswara Rao PH Worker O/o. the 1st Division, Repalle Municipality, Repalle, Guntur District, The Commissioner, Repalle Municipality, Repalle, Guntur District, The Chairperson, Municipal Council, Repalle Municipality, Guntur District and The Andhra Pradesh Administrative Tribunal Government of Andhra Pradesh Vs Tanuku Nageswara Rao and Others
Andhra Pradesh High Court · (2011) 08 AP CK 0100
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 3, 7
High Courts30 Aug 2011Dismissed
Government of Andhra Pradesh and Others Vs Tanuku Nageswara Rao and Others
Andhra Pradesh High Court · (2011) 08 AP CK 0092
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 3, 7
High Courts30 Aug 2011
K. Venkateswara Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 6 ALD 463
Andhra Pradesh Revised Pension Rules, 1980 — Rule 9, 9(2), 9(6)
High Courts30 Aug 2011Dismissed
Mitta Sanjeeva Reddy and Another Vs Shaik Fakruddin and Another
Andhra Pradesh High Court · (2011) 6 ALT 176 : (2012) 1 CivCC 124
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 4(2)Constitution of India, 1950 — Article 227
High Courts30 Aug 2011Dismissed
Shaik Khadervali. Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2011) 08 AP CK 0073
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts30 Aug 2011Allowed
M. Manjula and Others Vs Gajam Chandriah (died) and Others
Andhra Pradesh High Court · (2011) 6 ALD 109 : (2012) 115 RD 255
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A