COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 449 of 1,762

High Courts13 Sept 2011Dismissed

Antaryami Sahoo Vs State of A.P., Selection Committee for Selection of Member of APERC and A.P. Electricity Regulatory Commission

Andhra Pradesh High Court · (2011) 09 AP CK 0012

Andhra Pradesh Electricity Reforms Act, 1998 — Section 3, 4, 5, 6Constitution of India, 1950 — Article 245, 246, 247, 248, 249Electricity (Supply) Act, 1948 — Section 69(1)

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High Courts12 Sept 2011Dismissed

Kum. H. Teena Pratyusha Vs The Chief General Manager, State Bank of India, Local Head Office, Troop Bazar, Hyderabad, The Dy. General Manager, State Bank of India, Zonal Office, Renigunta, Tirupathi and The Assistant General Manager, State Bank of India, Region-IV, Regional Business Office, Cuddapah (YSR Dist)

Andhra Pradesh High Court · (2012) 1 ALT 311

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High Courts12 Sept 2011Allowed

Pradeep Lohade (died) per L.Rs. and others Vs Smt. Radhika Agarwal

Andhra Pradesh High Court · (2011) 09 AP CK 0098

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 13(2)

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High Courts12 Sept 2011Allowed

Ambati Brahmananda Rao Vs The Commissioner and Director of Collegiate Education, Govt. of A.P., Hyderabad and Others

Andhra Pradesh High Court · (2011) 243 CTR 154

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High Courts12 Sept 2011

Haneef Ahmed Vs Mohammed Shabbir

Andhra Pradesh High Court · (2012) 1 ALD 134

Contempt of Courts Act, 1971 — Section 12

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High Courts12 Sept 2011Allowed

Farhat Anjum Vs The District Educational Officer, Mahabubnagar District and Others

Andhra Pradesh High Court · (2011) 6 ALD 515

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High Courts09 Sept 2011Allowed

M. Ramesh Vs The A.P. Coop. Oil Seeds Growers Federation Limited and Others

Andhra Pradesh High Court · (2011) 6 ALD 541

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High Courts09 Sept 2011Dismissed

Marella Srinivasulu and Others Vs The District Collector and Others

Andhra Pradesh High Court · (2011) 09 AP CK 0118

Land Acquisition Act, 1894 — Section 17(4), 4(1), 5A, 6

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High Courts09 Sept 2011Dismissed

G.K. Jaya Raman Vs M/s. Nambur Laboratories and another

Andhra Pradesh High Court · (2011) 09 AP CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 251, 313, 357(3)General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 142

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High Courts09 Sept 2011Dismissed

Areva T and D India Limited Vs Bheema Cements Limited

Andhra Pradesh High Court · (2011) 09 AP CK 0088

Companies (Court) Rules, 1959 — Rule 95Companies Act, 1956 — Section 433, 433(I), 434(1), 439

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High Courts09 Sept 2011

Union of India (UOI) and Another Vs Ch. Gopalakrishna Murthy

Andhra Pradesh High Court · (2011) 6 ALD 447 : (2011) 6 ALT 94

Civil Procedure Code, 1908 (CPC) — Section 96(3)Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 19

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High Courts09 Sept 2011Allowed

The A.P. Industrial Infrastructure Corporation Ltd., Hyderabad Vs Tumuluri Laxmi Narasimha Rao and others

Andhra Pradesh High Court · (2011) 6 ALD 417

Land Acquisition Act, 1894 — Section 18

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High Courts09 Sept 2011Dismissed

D. Vidya Bai and 3 others Vs Anil Kumar R. Kamdar (died) per LRs

Andhra Pradesh High Court · (2011) 09 AP CK 0050

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 4Limitation Act, 1963 — Section 5

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High Courts09 Sept 2011Dismissed

Boddu Satyanarayana Vs Rashtriya Ispat Nigam Limited and Others

Andhra Pradesh High Court · (2011) 6 ALT 527

Constitution of India, 1950 — Article 14, 16

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High Courts09 Sept 2011Dismissed

Batti Yadavarao and Others Vs Kandi Paparao and Others

Andhra Pradesh High Court · (2011) 09 AP CK 0011

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18, Order 7 Rule 11, Order 7 Rule 8, Order 8 Rule 3, Order 8 Rule 4Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 16, 6

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High Courts09 Sept 2011Dismissed

P. Tirupathi Vs The State of A.P. and 4 Others

Andhra Pradesh High Court · (2011) 09 AP CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 323, 324, 326, 34

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High Courts08 Sept 2011Dismissed

Smt Dr. K. Vijayal Rao, Gandhi Medical College Vs The Government of Andhra Pradesh and Dr. Nageshwari Devi, Osmania Medical College

Andhra Pradesh High Court · (2011) 6 ALT 537

Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 11, 14Constitution of India, 1950 — Article 309

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High Courts08 Sept 2011Dismissed

V. Vaman Rao Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2011) 09 AP CK 0120

Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 313Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(2), 20, 7

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High Courts08 Sept 2011Dismissed

State of A.P. Vs Pasala Mani

Andhra Pradesh High Court · (2012) 3 ALT(Cri) 111

Penal Code, 1860 (IPC) — Section 376, 511

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High Courts08 Sept 2011Allowed

The State of Andhra Pradesh Vs M/s. Bharat Sanchar Nigam Limited, Hyderabad

Andhra Pradesh High Court · (2011) 09 AP CK 0104

Andhra Pradesh Value Added Tax Act, 2005 — Section 2(16), 2(28), 2(29), 28(2), 4Constitution of India, 1950 — Article 366(12), 366(29Finance Act, 1994 — Section 65(105), 65(109), 65(111), 65(36)

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