COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 447 of 1,762

High Courts23 Sept 2011Dismissed

Arrack Bottling Unit and Arrack Bottling Unit, Wyra, Khammam District Vs The Hon''ble Labour Court cum-Industrial Tribunal, Warangal and Duggirala Ramulamma

Andhra Pradesh High Court · (2011) 09 AP CK 0004

Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 10(1), 11A, 17B, 25F, 2A(2)Limitation Act, 1963 — Article 137

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High Courts22 Sept 2011Dismissed

Gudemella Veera Raghavacharyulu and Gudemella Sri Sobhana Vs Bavisetty Ranganayaka, G.V.S.S.R. Rajya Lakshmi, Gudemella Sri Rama Lakshmanacharyulu and Gudemella Sri Bhaskaracharyulu

Andhra Pradesh High Court · (2011) 6 ALD 524 : (2011) 6 ALT 426

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 10(4), Order 22 Rule 1, Order 22 Rule 4(4), Order 32 Rule 12

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High Courts22 Sept 2011Allowed

National Insurance Company Limited Vs Gundavarapu Nirmala and Others

Andhra Pradesh High Court · (2013) 3 ALD 685 : (2012) 2 ALT 573

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High Courts22 Sept 2011Allowed

National Insurance Company Limited Vs Kunam Dhana Lakshmi and others

Andhra Pradesh High Court · (2012) 3 ALT 144

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High Courts22 Sept 2011Dismissed

Meka Prakash Vs Smt Meka Deepa Rani and Another

Andhra Pradesh High Court · AIR 2012 AP 96 : (2012) 3 ALD 48 : (2012) 3 ALT 16

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 24

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High Courts22 Sept 2011Allowed

Vemula Srinivasa Rao Vs Syed Thajhuddin

Andhra Pradesh High Court · (2012) 1 ALT 245

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A

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High Courts21 Sept 2011Dismissed

Shaik Adam Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2012) 2 ALT(Cri) 97

Criminal Procedure Code, 1973 (CrPC) — Section 53AEvidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 376

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High Courts21 Sept 2011Dismissed

Narra Peddi Raju Vs The State of A.P.

Andhra Pradesh High Court · (2011) 09 AP CK 0045

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 376

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High Courts21 Sept 2011Dismissed

Andhra Pradesh State Warehousing Corporation Vs L. Nagender and others

Andhra Pradesh High Court · (2011) 09 AP CK 0016

Constitution of India, 1950 — Article 16

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High Courts20 Sept 2011Dismissed

Gisulal Gulabchand Vs D. Harinarayana

Andhra Pradesh High Court · (2012) 3 ALD 100 : (2012) 2 ALT 342

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 11, 8, 8(2)

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High Courts20 Sept 2011Allowed

Mrs. Saleem Unnisa Begum Vs Syed Hafeez

Andhra Pradesh High Court · (2012) 1 ALT 125

Contempt of Courts Act, 1971 — Section 12

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High Courts20 Sept 2011Allowed

T.D. Srinivasan and S. Kannappan and Others Vs M/s. AMR Malind Infra Private Limited.

Andhra Pradesh High Court · (2011) 09 AP CK 0067

Arbitration and Conciliation Act, 1996 — Section 34(2), 37, 9, 9(1)Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5English Arbitration Act, 1950 — Section 15

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High Courts20 Sept 2011Allowed