High Courts19 Sept 2011Allowed
Vippagunta Ranga Rao and others Vs The Special Tahsildar, Prakasam and others
Andhra Pradesh High Court · (2012) 1 ALT 313
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 448 of 1,762
High Courts16 Sept 2011Dismissed
Satish Vs Smt. A. Parijatham
Andhra Pradesh High Court · (2012) 2 ALT 227
High Courts16 Sept 2011Dismissed
Amkumalla Subhashini Vs Kota Bramaramba and Others
Andhra Pradesh High Court · (2012) 1 ALT 117
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 97, 47
High Courts16 Sept 2011Dismissed
Beedam Reddappa Reddy Vs Yellaboyina Vani and three Others
Andhra Pradesh High Court · (2011) 6 ALD 471 : (2011) 6 ALT 199
Civil Procedure Code, 1908 (CPC) — Section 89, 89(2)Legal Services Authorities Act, 1987 — Section 20(1), 20(2), 22E(5)Registration Act, 1908 — Section 17
High Courts16 Sept 2011Allowed
B. Madusudan Reddy, A.P. State Housing Corporation Ltd., Tirupathi, Chittoor District. A.P. Vs Government of A.P. and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0044
High Courts16 Sept 2011Dismissed
National Insurance Co. Ltd. Vs Karibilli Appalanarasa and Others
Andhra Pradesh High Court · (2013) 2 ACC 408
High Courts16 Sept 2011Dismissed
G.N. Rajender, Smt. G. Sandhya Rani, M. Madhu Sudhan Reddy and Smt. M. Vinodini Reddy Vs The Government of Andhra Pradesh and The Special Deputy Collector LA Greater Hyderabad Municipal Corporation
Andhra Pradesh High Court · (2011) 09 AP CK 0005
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 18(1), 23, 34, 4(1)
High Courts15 Sept 2011Dismissed
Hyderabad Co-Operative Central Trading Society Ltd., Hyderabad Vs The Second Appellate Authority Under Section 48(3) of The A.P. Shops and Establishments Act, 1988 and Deputy Commisioner of Labour, Hyderabad and Two Others
Andhra Pradesh High Court · (2011) 09 AP CK 0117
Andhra Pradesh Shops and Establishments Act, 1988 — Section 48, 48(3), 73, 73(1)Constitution of India, 1950 — Article 66Hyderabad Cooperative Central Trading Society Ltd., Service Rules — Rule 30, 35
High Courts15 Sept 2011Dismissed
Pedda Tayanna Vs The State of A.P.
Andhra Pradesh High Court · (2011) 09 AP CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 27Penal Code, 1860 (IPC) — Section 302, 306
High Courts15 Sept 2011Allowed
Sripathi Panditaradyula Agasthyalingam Vs The Assistant Commissioner, Endowments Department, Government of A.P., Guntur. Guntur District
Andhra Pradesh High Court · (2012) 1 ALT 20
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 87, 87(1), 91(2)
High Courts15 Sept 2011
Global Oil Industries Ltd. Vs Commissioner of Cus., C. EX. and S.T., Guntur
Andhra Pradesh High Court · (2012) 280 ELT 170
Central Excises and Salt Act, 1944 — Section 11AC, 35F
High Courts14 Sept 2011Allowed
D. Mastan Reddy and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2011) 6 ALT 535
High Courts13 Sept 2011Allowed
Devineni Uma Maheswara Rao Vs Sunkara Krishna Murthy and Others Sunkara Krihna Murthy Vs Devineni Uma Maheswara Rao and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0129
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Conduct of Elections Rules, 1961 — Rule 11Representation of the People Act, 1951 — Section 100, 12 , 123, 38, 83
High Courts13 Sept 2011Dismissed
Writ Petition No 18457 OF 2011 Smt. T. Chittemma Vs The Tirumala Tirupathi Devasthanams
Andhra Pradesh High Court · (2011) 09 AP CK 0126
High Courts13 Sept 2011Dismissed
The State of AP Vs Kalidindi Sahadevudu and 3-Ors
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 113 : (2012) 2 ALT(Cri) 115 : (2012) CriLJ 2302
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 107, 306, 34, 498A
High Courts13 Sept 2011Allowed
Narni Sudhakar and Others Vs State of A.P. and G.U.V.B. Raju
Andhra Pradesh High Court · (2011) 09 AP CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 190, 202, 203, 482Penal Code, 1860 (IPC) — Section 120, 34, 354, 379, 380
High Courts13 Sept 2011
Kautarapu Ganapathi Rao Vs Vangara Kameswaramma and Others Vangara Kameswaramma and Karampudi Gnanaprasunamba Vs Kautarapu Ganapathi Rao and Others
Andhra Pradesh High Court · (2011) 6 ALT 519
Succession Act, 1925 — Section 61C
High Courts13 Sept 2011Allowed
Sk. Abdullaji Vs State
Andhra Pradesh High Court · (2011) 09 AP CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 239, 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 2, 7
High Courts13 Sept 2011
P. Ram Babu and Others Vs Union of India and The Assistant Divisional Engineer (Settlement), East Coast Railway, Waltair, Visakhapatnam-4 Bomidi Lakshmi Ramana and Others Vs Union of India and Others
Andhra Pradesh High Court · (2011) 09 AP CK 0031
Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 14, 21Easements Act, 1882 — Section 52, 54, 60, 61, 62