COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 454 of 1,762

High Courts20 Aug 2011Allowed

Ganta Baby (Machineni Baby) Vs Ganta Prasada Rao

Andhra Pradesh High Court · (2011) 08 AP CK 0081

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 2, 32, 5, 6, 7Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A

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High Courts20 Aug 2011Allowed

Nallajarla Krishnarao and Others Vs State of A.P.

Andhra Pradesh High Court · (2011) 08 AP CK 0028

Penal Code, 1860 (IPC) — Section 109, 149, 300, 302, 304

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High Courts19 Aug 2011Dismissed

E. Amarnath Rao (died) and Others Vs Smt. G. Vijaya Gowri

Andhra Pradesh High Court · (2011) 08 AP CK 0121

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 54

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High Courts19 Aug 2011Allowed

G. Ankal Reddy Vs The Vice Chairman and Managing Director, AP Mineral Development Corporation Limited, 8-3-945, Pancom Business Centre, Ameerpet, Hyderabad-500073, The General Manager, AP Mineral Development Corporation Limited, Mangampeta, Obulavaripalli Mandal, Kadapa District and The Assistant Provident Fund Commissioner, Employees Provident Fund Organization, Sub Regional Office, 1/30, Railway Station, Road, Kadapa District

Andhra Pradesh High Court · (2011) 08 AP CK 0112

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High Courts19 Aug 2011Dismissed

Bejawada Chenchuramamma [died] and Chunduri Anjana Devi Vs Bejawada Suryanarayana

Andhra Pradesh High Court · (2011) 6 ALT 592

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Succession Act, 1925 — Section 74

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High Courts19 Aug 2011Allowed

S. Mahaboob Valli @ SM Vain @ Baba Valli, S. Syed Basha, Sri S. Shafi and Smt. S. Shahavar Vs Smt. S. Sabeeha Sultana

Andhra Pradesh High Court · (2011) 08 AP CK 0110

Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 14, 18, 19, 20

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High Courts19 Aug 2011Allowed

Naika Venkati Vs The State of A.P.

Andhra Pradesh High Court · (2012) 1 ALT(Cri) 93

Penal Code, 1860 (IPC) — Section 375, 376(2), 511

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High Courts19 Aug 2011Dismissed

E. Amarnath Rao and others Vs Smt G. Vijaya Gowri

Andhra Pradesh High Court · (2011) 08 AP CK 0094

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 54

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High Courts19 Aug 2011Dismissed

The Collector (CS), Medak at Sangareddy Vs Smt. Y. Chandrakala Fair Price Shop Dealer, Damarakunta Village, Mulug Mandal, Medak District, and 2 Others

Andhra Pradesh High Court · (2012) 1 ALT(Cri) 43 : (2011) 4 Crimes 459

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High Courts19 Aug 2011Dismissed

Bandla Bhushanam and another Vs M/s. Seetarama Traders and another

Andhra Pradesh High Court · (2012) ACJ 2513

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 96

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High Courts19 Aug 2011Allowed

Surisetti Suryanarayana died per LRs and others Vs Sarasa Mahalaxmamma and another

Andhra Pradesh High Court · (2013) 3 ALD 639 : (2012) 3 ALT 604

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 100, 103Hindu Adoptions and Maintenance Act, 1956 — Section 10(4), 16

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High Courts19 Aug 2011Dismissed

Chunduri Anjana Devi Vs Bejawada Suryanarayana

Andhra Pradesh High Court · (2011) 6 ALT 592

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Succession Act, 1925 — Section 74

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High Courts18 Aug 2011Allowed

The New India Assurance Company, Limited Vs Dulam Nageswara Rao and Others

Andhra Pradesh High Court · (2011) 6 ALD 575

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High Courts18 Aug 2011Dismissed

M. Babu Rao and Another Vs The State of A.P.

Andhra Pradesh High Court · (2011) 08 AP CK 0068

Penal Code, 1860 (IPC) — Section 304A, 498A

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High Courts18 Aug 2011

P. Shankar Rao, M.L.A., Secunderabad Cantonment Vs Government of A.P. and others

Andhra Pradesh High Court · (2011) 6 ALT 439

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High Courts18 Aug 2011Dismissed

Kandrakota Yesu and Others Vs Oil and Natural Gas Corporation Ltd. and Others Oil and Natural Gas Corporation Ltd. Vs The Regional Labour Commissioner (Central)

Andhra Pradesh High Court · (2011) 08 AP CK 0054

Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)(2)Industrial Disputes Act, 1947 — Section 2

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High Courts18 Aug 2011Allowed

Kopparapu Seetharamanjaneyulu (died) per LRs Vs Male Krishna Reddy (died) per LRs

Andhra Pradesh High Court · (2011) 6 ALD 1

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 15, 16Andhra Pradesh (Andhra Area) Tenancy Rules, 1980 — Rule 19Constitution of India, 1950 — Article 227

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High Courts18 Aug 2011Allowed

V. Balakrishnan Vs Deputy Transport Commissioner, Chittoor and another

Andhra Pradesh High Court · (2011) 5 ALT 688

Motor Vehicles Act, 1988 — Section 3, 88(9)

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High Courts18 Aug 2011Allowed

Kunchala Lakshmamma Vs Tanneeru Subbaratnamma

Andhra Pradesh High Court · (2011) 6 ALD 579

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High Courts18 Aug 2011Allowed

B.V.N.S. Savitha Kumari Vs Station House Officer, Gopalpuram Traffic Police Station, Secunderabad and Another

Andhra Pradesh High Court · (2012) 1 ALD 200

Motor Vehicles Act, 1988 — Section 113

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