High Courts19 Jul 2012
Sri M. Balaswamy Vs Andhra Pradesh State Road Transport Corporation and others
Andhra Pradesh High Court · (2013) 1 SCT 620
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 397 of 1,762
High Courts18 Jul 2012Allowed
Losula Venkatarao Vs State of A.P.
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 314
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts18 Jul 2012Dismissed
The Union of India Vs Smt. S. Padmaja and Others
Andhra Pradesh High Court · (2013) 2 ACC 357
Motor Vehicles Act, 1988 — Section 167Railways Act, 1989 — Section 123, 124, 124A, 128, 128(1)
High Courts18 Jul 2012Dismissed
P. Subhash Vs The State of A.P. and Another
Andhra Pradesh High Court · (2013) 1 ALT 71
Andhra Pradesh Excise Act, 1968 — Section 17, 28, 29, 72Constitution of India, 1950 — Article 14, 19(1)(g), 21, 243D, 39
High Courts18 Jul 2012
Karri Bhaskara Rao Vs The District Collector, Visakhapatnam, Visakhapatnam District and others.
Andhra Pradesh High Court · (2013) 1 ALT 480
Essential Commodities Act, 1955 — Section 3
High Courts18 Jul 2012Dismissed
N. Kumara Swamy Vs UCO Bank and two Others
Andhra Pradesh High Court · (2013) 1 ALD 30 : (2012) 6 ALT 167
Civil Procedure Code, 1908 (CPC) — Section 141, 20(c)Constitution of India, 1950 — Article 226, 226(2)
High Courts18 Jul 2012Allowed
G. Prabhakar and 14 others Vs Collector (Civil Supplies), Karimnagar District and 3 others
Andhra Pradesh High Court · (2013) 1 ALT 97
High Courts17 Jul 2012
Tirumala Devi Eada Vs The State of Andhra Pradesh, Law (LA and J SC.F) Department and Others B. Sai Kalyan Chakravarthi Vs The Government of Andhra Pradesh and Others Aruna Sarika Vs The Government of Andhra Pradesh and Others Prabhunath Vasi Reddy Vs The High Court of Andhra Pradesh and State of A.P. and 3 Others
Andhra Pradesh High Court · (2012) 07 AP CK 0107
Administrative Tribunals Act, 1985 — Section 15Advocates Act, 1961 — Section 17, 17(1)(b), 2(1)(a), 2(1)(n), 2(a)Constitution of India, 1950 — Article 14, 141, 16, 226, 233
High Courts17 Jul 2012Dismissed
Vempati Peda Venkateswarlu and Others Vs The Revenue Divisional Officer, Miryalaguda, Nalgonda District and Others
Andhra Pradesh High Court · (2013) 1 ALT 134
Land Acquisition Act, 1894 — Section 16, 31(4), 4(1), 6
High Courts17 Jul 2012Dismissed
Chakali Narayanappa Vs Industrial Tribunal-cum-Labour Court, Anantapur and another
Andhra Pradesh High Court · (2013) 1 ALD 28 : (2013) 1 ALT 422 : (2013) 136 FLR 822
Industrial Disputes Act, 1947 — Section 17B
High Courts17 Jul 2012Dismissed
Konduru Padmavathi Vs District Collector, Nellore District and Others
Andhra Pradesh High Court · (2012) 5 ALT 606
Land Acquisition Act, 1894 — Section 4(1), 5A, 6(1), 6(3)
High Courts17 Jul 2012
Regoti Mallikarjun Vs Indian Oil Corporation and Others
Andhra Pradesh High Court · (2013) 5 ALD 107
High Courts16 Jul 2012Dismissed
Ms. G. Bhargavi President M/s. Gareeb Guide (The Volundary Organization) 11/101, Old Malahar, Sahara Estates Mansoorabad, LB Nagar Hyderabad Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (2012) 5 ALT 538
Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 392, 402
High Courts16 Jul 2012Dismissed
P. Madhu Babu and others Vs Commissioner of Endowments, Endowments Department, Hyderabad and others
Andhra Pradesh High Court · (2012) 5 ALT 568
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 43, 43(5), 6, 92
High Courts16 Jul 2012Dismissed
Sayapuraju Venkata Rama Raju Vs Sayapuraju Suryanarayana Raju, Sayapuraju Surya Kumari and Sayapuraju Subba Lakshmi
Andhra Pradesh High Court · (2012) 6 ALT 631
Hindu Succession Act, 1956 — Section 6, 8
High Courts14 Jul 2012Dismissed
Pallapu Raju @ Pedda Raju Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2012) 07 AP CK 0035
Penal Code, 1860 (IPC) — Section 302
High Courts12 Jul 2012Allowed
K. Brahmaiah Vs The Commissioner, Endowment Department, Government of A.P., Boggulakunta, Hyderabad and another
Andhra Pradesh High Court · (2012) 07 AP CK 0075
High Courts11 Jul 2012Dismissed
Smt.Vallapureddy Geeta Bhavani Vs Nallu Narasimha Reddy and Others
Andhra Pradesh High Court · (2012) 6 ALT 540
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, Order 7 Rule 11(d), 104, 115Hindu Adoptions and Maintenance Act, 1956 — Section 12Hindu Succession Act, 1956 — Section 29(A), 6
High Courts11 Jul 2012
Smt. V. Geeta Bhavani, Rep by her GPA Sri V.V. Reddy, Retd. Chief Engineer AP Transco Ltd. Vs Nallu Narasimha Reddy and Others
Andhra Pradesh High Court · (2012) 6 ALT 540
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, Order 7 Rule 11(d), 104, 115Hindu Adoptions and Maintenance Act, 1956 — Section 12Hindu Succession Act, 1956 — Section 29(A), 6
High Courts10 Jul 2012
M/s. Vasudeva Realtors Pvt. Ltd. Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (2012) 07 AP CK 0111
Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 2(10)