COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 395 of 1,762

High Courts30 Jul 2012Dismissed

Mohammad Saleem Vs The State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 505 : (2012) 3 ALT(Cri) 256

Penal Code, 1860 (IPC) — Section 290, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(1)(x)

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High Courts30 Jul 2012Allowed

Kothappalle Nageshwara Rao Vs State of A.P.

Andhra Pradesh High Court · (2012) 2 ALD 917 : (2013) 1 ALT(Cri) 111

Evidence Act, 1872 — Section 114Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7

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High Courts30 Jul 2012Dismissed

Alok Kumar Sharma Vs Smt. T. Hemalatha

Andhra Pradesh High Court · AIR 2013 AP 7

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(3)Evidence Act, 1872 — Section 103Transfer of Property Act, 1882 — Section 106

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High Courts30 Jul 2012Allowed

Gonguluri Srinivasa Sharma and Another Vs The Government of A.P. and Others

Andhra Pradesh High Court · (2013) 1 ALT 432

Land Acquisition Act, 1894 — Section 4(1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(5), 10(6)

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High Courts30 Jul 2012Dismissed

Dr. K. Satyanarayana Reddy Vs State of A.P.

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 692 : (2013) 1 ALT(Cri) 56

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 13(1)(d)(i), 13(2), 20

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High Courts27 Jul 2012Dismissed

Karam Venkayamma Vs The Special Commissioner and Director of Survey and Settlements, Government of A.P., Hyderabad

Andhra Pradesh High Court · (2012) 07 AP CK 0079

Andhra Pradesh Scheduled Areas Land Transfer Regulation, 1959 — Section 3(2)(a)Andhra Pradesh Scheduled Areas Land Transfer (Amendment) Regulation, 1970 — Section 9(3)

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High Courts27 Jul 2012Dismissed

United India Insurance Company Ltd. Vs Smt. K. Swarropa Rani and others

Andhra Pradesh High Court · (2013) 1 ALD 369 : (2013) 3 ALLMR 37

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High Courts27 Jul 2012

Telangana Non-Gazetted Officers Colony Welfare Association and Another Vs Sri Pankaj Dwivedi, Chief Secretary to the Government of Andhra Pradesh, Secretariat, Hyderabad

Andhra Pradesh High Court · (2012) 07 AP CK 0054

Andhra Pradesh Co-operative Societies Act, 1964 — Section 29, 31, 33, 38, 51Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 — Section 20(2)(c)(5), 29, 29(5), 31, 38

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High Courts27 Jul 2012

K. Ramamoorthi Vs C. Surendranatha Reddy

Andhra Pradesh High Court · (2012) 6 ALT 786

Registration Act, 1908 — Section 17, 17(1)(d), 17(b), 49Transfer of Property Act, 1882 — Section 106

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High Courts27 Jul 2012Allowed

K. Raja Gopala Rao and others Vs The Government of A.P., Agriculture and Cooperation (Marketing) Dept. and others

Andhra Pradesh High Court · (2012) 07 AP CK 0041

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 33, 33(2)(vii), 4

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High Courts27 Jul 2012

Telengana Non-Gazetted Officers Colony Welfare Association and J. Ravinder Reddy Vs Sri Pankaj Dwivedi, Chief Secretary to the Government, The Government of Andhra Pradesh, Secretariat, Hyderabad

Andhra Pradesh High Court · (2012) 07 AP CK 0029

Andhra Pradesh Co-operative Societies Act, 1964 — Section 33, 51, 60Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 — Section 20(2)(c)(5), 29, 29(5), 31, 38

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High Courts26 Jul 2012Allowed

Kalpana Kopaley @ K. Kalpana Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 541 : (2012) 3 ALT(Cri) 255

Criminal Procedure Code, 1973 (CrPC) — Section 320(1), 320(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 420, 494, 498A

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High Courts26 Jul 2012