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Andhra Pradesh High Court judgments

35,240 judgments · page 394 of 1,762

High Courts03 Aug 2012Allowed

Narne Gopikrishna and Another Vs State of A.P.

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 121 : (2012) 3 ALT(Cri) 210

Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 161(3), 2(h)Identification of Prisoners Act, 1920 — Section 2(a), 4, 5, 8Penal Code, 1860 (IPC) — Section 302, 34, 379
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High Courts02 Aug 2012Allowed

Nagamuthula Kondaiah Vs State of A.P. and Another

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 699 : (2013) 1 ALT(Cri) 5

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 363, 506, 511Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21
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High Courts31 Jul 2012Allowed

B.V. Ratnam Vs State of A.P.

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 715 : (2013) 1 ALT(Cri) 12

Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 5(1)(d)
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