High Courts08 Aug 2012Allowed
Shaik Hyder Vs Mohd. Azeez and Another
Andhra Pradesh High Court · (2013) 4 ALT 284
Penal Code, 1860 (IPC) — Section 337
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 393 of 1,762
High Courts08 Aug 2012Dismissed
The Hyderabd Public School Society and 2 Others Vs M. David Sam Roy
Andhra Pradesh High Court · (2012) 6 ALT 638
High Courts08 Aug 2012Allowed
M.P. Suresh Vs The State of Andhra Pradesh V. Rama Mohan Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 166 : (2013) 2 ALT(Cri) 8
Penal Code, 1860 (IPC) — Section 34Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 13(2), 20, 7
High Courts07 Aug 2012Allowed
United India Insurance Company Ltd. Vs C. Ramulu and M. Pochaiah
Andhra Pradesh High Court · (2013) 3 ALD 757 : (2013) 2 ALT 799
Motor Vehicles Act, 1988 — Section 140, 141, 162, 163A, 166
High Courts07 Aug 2012Dismissed
A. Subbarami Reddy and Another Vs G. Jayapal Reddy
Andhra Pradesh High Court · (2012) 5 ALT 594
Contempt of Courts Act, 1971 — Section 19
High Courts07 Aug 2012Allowed
M/s. Sri Venkata Narayana Filling Station Vs Indian Oil Corporation Ltd. and 4 Others
Andhra Pradesh High Court · (2013) 3 ALT 79
High Courts07 Aug 2012Allowed
Smt. Rahimunnisa Begum Vs Acharya N.G. Ranga Agricultural University and Another
Andhra Pradesh High Court · (2013) 1 ALD 74 : (2013) 1 ALT 12
High Courts07 Aug 2012
The Superintending Engineer and Others Vs Sree Ramulu and Others
Andhra Pradesh High Court · (2013) 1 ALD 70 : (2013) 2 ALT 47 : (2013) LabIC 727
Industrial Disputes Act, 1947 — Section 25, 25F, 2A(2)
High Courts07 Aug 2012Allowed
Bhimavarapu Giridhar Kumar Reddy Vs The Union Government of India, Department of Shipping Roads, Transport and Highways and Others
Andhra Pradesh High Court · (2012) 6 ALT 651
Land Acquisition Act, 1894 — Section 17(1), 18, 4, 5A, 6National Highways Act, 1956 — Section 3A, 3A(1), 3A(1), 3C, 3C(1)
High Courts07 Aug 2012
Dharma Teja and Another Vs The Revenue Divisional Officer, Chevella Division, at Attapur, Ranga Reddy District, and Others
Andhra Pradesh High Court · (2012) 08 AP CK 0008
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5, 5(3), 5(5), 8, 9Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99
High Courts06 Aug 2012
Prathista Industries Limited Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (2013) 58 VST 79
Andhra Pradesh Value Added Tax Act, 2005 — Section 66(4), 67(3)
High Courts06 Aug 2012Dismissed
The Oriental Insurance Company Ltd. Vs Veerasaram Bharati Rani @ Baby Kummari Rani, represented by her Mother, who is guardian and next friend, Smt. V. Rukma @ Kummari Rukma and Another
Andhra Pradesh High Court · (2013) 2 ACC 330 : (2013) 1 ALT 21
High Courts06 Aug 2012
Gundala Yadaiah Cleaner of Tempo XI Van No. AP 24 U 4045 Vs S. Shyam Prasad Business and Owner of Tempo Van AP 24 U 4045 and The National Insurance Co. Ltd.
Andhra Pradesh High Court · (2012) 08 AP CK 0051
High Courts06 Aug 2012
Mohd. Khaja Vs K. Chandeshwar, K. Chandrakanth and New India Assurance Company Limited
Andhra Pradesh High Court · (2013) 1 ALD 625 : (2013) 2 ALT 591
High Courts06 Aug 2012Dismissed
Mohammed Arifuddin Rahman Vs The State of A.P.
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 507 : (2012) 3 ALT(Cri) 312 : (2013) CriLJ 1036
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Explosive Substances Act, 1908 — Section 4Passports Act, 1967 — Section 10(3), 10A
High Courts06 Aug 2012
N. Chandrababu Naidu Vs G. Janardhan Reddy and Another
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 222
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500, 501
High Courts06 Aug 2012
M/s Qureshi International Vs The Director of Factories, A.P., Hyderabad and Others
Andhra Pradesh High Court · (2013) 1 ALT 502
High Courts03 Aug 2012Dismissed
T. Venkatswamy Vs Agiru Pullaiah
Andhra Pradesh High Court · (2012) 08 AP CK 0102
Evidence Act, 1872 — Section 73
High Courts03 Aug 2012Allowed
Shri Chalasani Venkateswara Rao, Vijayawada Vs Income Tax Officer, Ward-IV, Vijayawada
Andhra Pradesh High Court · (2013) 257 CTR 39 : (2012) 349 ITR 423 : (2012) 211 TAXMAN 110
Finance Act, 1987 — Section 45Income Tax Act, 1961 — Section 10(2)(vii), 143(1)(a), 148, 260A, 271(1)(c)Partnership Act, 1932 — Section 43
High Courts03 Aug 2012Dismissed
M/s. Charminar Papers Limited, Hyderabad Vs Special Deputy Collector (LA) Unit VI, ORR Projects, HUDA, Tarnaka, Hyderabad
Andhra Pradesh High Court · (2012) 6 ALT 259
Land Acquisition Act, 1894 — Section 30, 4(1), 5A, 6